Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 25]

Patna High Court

Babita Kumari vs The State Of Bihar Through The Chief ... on 22 August, 2019

Author: Rajeev Ranjan Prasad

Bench: Chief Justice, Rajeev Ranjan Prasad

                   IN THE HIGH COURT OF JUDICATURE AT PATNA
                       Miscellaneous Jurisdiction Case No.54 of 2013
                                             In
                       Civil Writ Jurisdiction Case No.13344 of 2011
     ======================================================
1.    Shiv Pujan Sahay, S/o Late Saryug Prasad Bhagat, R/o Mohalla-Bhikhanpur, Gumti
      No.2, P.S.-Ishak Chak, Distt-Bhagalpur
2.    Rakesh Kumar Bhagat S/O Late Chhedi Prasad Bhagat@Chhedi Bhagat R/O Vill-
      Jagdishpur, P.S.-Jagdishpur, Distt-Bhagalpur, At Present International Hotel, Shiva
      Complex, P.S.-Kotwali, Distt-Bhagalpur
3.    Om Prakash Ravidas S/O Ram Kishun Ravidas R/O Badlu Chak, P.S.-Jagdishpur,
      Distt-Bhagalpur

                                                                       ... ... Petitioner/s
                                           Versus
1.   The State of Bihar through Sri Navin Kumar Chief Secretary, Old Secretariat, Patna
2.   Anjani Kumar Singh, The Principal Secretary, Department of Human Resources
     Development, Presently known as Education Department, Government of Bihar,
     Vikas Bhawan, New Secretariat, Patna
3.   Amir Subhani, The Principal Secretary, Department of Personnel and Administrative
     Reforms, Govt. of Bihar, Patna
4.   Sri Sandeep Paundarik, The Secretary, Social Welfare Department, Govt. of Bihar,
     Patna
5.   Sri Vinod Kumar, The Director, Public Education (Mass Education), Directorate,
     Govt. of Bihar, Vikas Bhawan, New Secretariat, Patna
6.   Sri Prem Singh Meena, The District Magistrate, Bhagalpur
7.   Sri Devendra Kumar Jha, The District Public Education (Mass Education) Officer,
     Bhagalpur

                                                                    ... ... Opposite Party/s
     ======================================================
                                     with
                          Civil Writ Jurisdiction Case No. 15116 of 2011
     ======================================================
1.    Nav Kant Jha, S/O Late Sukhdeo Jha, R/O Vill.+ Post- Barahi Via- Sukhpur, P.S.-
      Nauhatta, Distt.- Saharsa
2.    Sakaldeo Yadav S/O Late Khusi Lal Yadav R/O Vill.- Araji Kathuar, P.O.- Hati Via-
      Sukhpur, P.S.- Nauhatta, Distt.- Saharsa
3.    Shashi Bhushan Singh S/O Late Rajendra Prasad Singh R/O Vill.- Sonpura, P.O.-
      Sonpura, Via P.S- Simri Bakhtiyarpur, Distt.- Saharsa
4.    Yamunadhar Jha S/O Late Hari Kishore Jha R/O Vill.- Kashimpur, P.O.- Dumra, Via-
      Sukhpur, P.S.- Nauhatta, Distt.- Saharsa
5.    Bhagwat Yadav S/O Late Rameshwar Yadav R/O Vill.- Kashimpur, P.O.- Dumra, Via-
      Sukhpur, P.S.- Nauhatta, Distt.- Saharsa
6.    Yogendra Malakar S/O Late Jhapat Malakar R/O Vill. P.O.- Barahi Via- Sukhpur, P.S.-
      Nauhatta, Distt.- Saharsa
7.    Bhagirath Jha S/O Late Aminath Jha R/O Vill. P.O.- Nauhatta Via Nauhatta, P.S.-
      Nauhatta, Distt.- Saharsa
8.    Parshuram Yadav S/O Late Gujar Yadav R/O Vill. Post- Ekadh Tola Beshar Via
      Nauhatta, P.S.- Nauhatta, Distt.- Saharsa
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                              2/68




  9.    Sushila Kumari W/O Maya Kant Mishra R/O Vill. P.O.- Barahi, Via- Sukhpur, P.S.-
        Nauhatta, Distt.- Saharsa
  10.   Bhawani Jha W/O Babu Saheb Jha R/O Vill.- P.O.- Mohanpur, P.S.- Nauhatta, Distt.-
        Saharsa
  11.   Chandeshwari Prasad Yadav S/O Sri Nunu Lal Yadav R/O Vill.- Panchgachhiya, P.O.-
        Maujahan, P.S.- Kishanpur, Distt.- Supaul
  12.   Kaleshwar Tanti S/O Late Bhola Tanti R/O Vill P.O.- Dumra, Via- Sukhpur, P.S.-
        Nauhatta, Distt.- Saharsa
  13.   Dharmendra Kumar S/O Sri Rabbi Yadav R/O Vill.- Kashimpur, P.O.- Dumra, Via-
        Sukhpur, P.S.- Nauhatta, Distt.- Saharsa
  14.   Kameshwar Prasad Yadav S/O Rabbi Yadav R/O Vill.- Kashimpur, P.O.- Dumra, Via-
        Sukhpur, P.S.- Nauhatta, Distt.- Saharsa
  15.   Kiran Devi W/O Bhupendra Yadav R/O Vill.-Birjaen, P.O. Narayanpur Via Mahishi,
        P.S.- Nauhatta, Distt.- Saharsa

                                                                    ... ... Petitioner/s
                                           Versus
  1.    The State of Bihar through the Commissioner-cum-Secretary, Human Resources
        Development Department, Government of Bihar, Patna
  2.    The Commissioner-Cum-Secretary, Human Resources Development Department Govt.,
        Of Bihar, Patna
  3.    The Principal Secretary, Department Of General Administration Govt. Of Bihar, Patna
  4.    The Director, Mass Education, Govt. Of Bihar, Patna

                                                                           ... ... Respondent/s
        ======================================================
                                                  with
                            Civil Writ Jurisdiction Case No. 14915 of 2015
        ======================================================
        Kamal Thakur son of Awadh Thakur resident of village Jawandri, P.S. Kundwa Chainpur,
        District East Champaran.

                                                                                 ... ... Petitioner/s
                                                  Versus
  1.    The State Of Bihar through the Chief Secretary, Old Secretariat, Patna
  2.    The Principal Secretary, Department of Education, Bihar, Patna.
  3.    The Principal Secretary, Department of Personnel Administrative Reform, Bihar, Patna.

                                                                              ... ... Respondent/s
        ======================================================
                                                  with
                           Miscellaneous Jurisdiction Case No. 2178 of 2016
                                                   In
                            Civil Writ Jurisdiction Case No.13291 of 2012
        ======================================================
  1.     Ranu Kumari, S/o Bashist Narayan Singh, R/o Vill Bagbari, PS Mojahidpur, Dist Bhagalpur
  2.    Arti Ghosh W/o Late Nawal Kishore Prasad Sinha, R/o Mohalla Bhikhanpur, PS Ishakchak,
        Dist- Bhagalpur
  3.    Suman Kumari D/o Sri Dinesh Chandra Ghosh, R/o Mohalla Mundichak, PS Isakchak
        Kotwali, Dist Bhagalpur
  4.    Pradeep Kumar S/o Late Harish Chandra Das, R/o M.I.G 3/9, HOUSING COLONY,
        BARARI PS - BARARI, DISTRICT- BHAGALPUR
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                               3/68




  5.    Rajni Kumari Sinha @ Rajni Sinha, D/o Radha Raman Prasad R/o Village- Baknaura, PS
        Rohtas, Dist Rohtas
  6.    Rulam Kumari w/o Sri Binay Kumar, R/o village Ganga Karharia, PS Jagdishpur, Dist
        Bhagalpur
  7.    Kanhaiya Lal Ghosh son of late Shambhu Nath Ghosh, R/o village Manoharpur, PS Nath
        Nagar Dist- Bhagalpur

                                                                                     ... ... Petitioner/s
                                                   Versus
  1.    The State of Bihar
  2.    Anjani Kumar, The Chief Secretary, Dept of Education Govt of Bihar, Main Secretariat,
        Patna
  3.    Amir Subhani, The Principal Secretary Dept of General Administration, Govt of Bihar Main
        Secretariat, Patna
  4.    Binodanand Jha The Director Primary Education Dept. of Education Govt of Bihar, Main
        Secretariat, Patna
  5.    Sri Prafull Kumar Choudhary The District Education Officer, Bhagalpur
  6.    Prabhat Kumar, The District Education Officer, Rohtas.

                                                                          ... ... Opposite Party/s
       ======================================================
                                                   with
                            Miscellaneous Jurisdiction Case No. 3397 of 2016
                                                    In
                                  Letters Patent Appeal No.1489 of 2011
       ======================================================
  1.    Md. Mahbub Alam S/o Md. Wazuddin Resident of Village- Sisuona tola Kashibadi,P.O.
        Jokihat, PS Jokihat District Araria.
  2.    Sudhir Kumar Yadav S/o Ganga Prasad Yadav Resident of Village- Gayari, P.O. Gayari, PS
        + District Araria.
  3.    Awdhesh Kumar Yadav S/o Kokai Yadav Resident of Village- Gayari, P.O. - Gayari, PS+
        District Araria.
  4.    Chandan Kumar S/o Visheswar Yadav Resident of Village- Kochgama, P.O. Rampur,
        Kodarkalti, P.SDistrict Araria.
  5.    Ashok Kumar 'Bihari' S/o Tejnarayan Yadav Resident of Village- Diyari, P.O. Rampur,
        P.S+District Araria.
  6.    Md. Kadir Nadaf S/o Md. Abbas Resident of village- Ajamnagar, P.O. Rampur Kedarkalti,
        P.S.+ District Araria.

                                                                                   ... ... Petitioner/s
                                                 Versus
  1.    The State of Bihar, Through The Chief Secretary, Old Secretariat, Patna, Namely Mr. Anjani
        Kumar Singh
  2.    The Principal Secretary, Department of Education, Bihar, Patna Namely R.K. Mahajan.
  3.    The Principal Secretary, Department of Personnel and Administrative Reforms, Bihar, Patna
        Namely Mr. Amir Subhani
  4.    The Director, Mass Education Govt. of Bihar, Patna Namely Mr. Binoda Nand Jha.

                                                                     ... ... Opposite Party/s
       ======================================================
                                            with
                      Miscellaneous Jurisdiction Case No. 3511 of 2016
                                             In
                           Letters Patent Appeal No.1489 of 2011
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                               4/68




       ======================================================
       Babita Kumari W/o Kumar Ardhendu R/o Village + P.O. - Jagdishpur Kothiya, P.S. - Tariyani,
       District - Sheohar.

                                                                                     ... ... Petitioner/s
                                                Versus
  1.    The State Of Bihar Through The Chief Secretary, Govt. Of Bihar, Patna
  2.    Shri Anajani Kumar Singh, the Chief Secretary, Govt. of Bihar, Patna.
  3.    Shri R.K. Mahajan, Principal Secretary, Department of Education, Government of Bihar,
        Patna.
  4.    Shri D.S. Gangwar, Principal Secretary, General Administration Department, Government
        of Bihar, Patna
  5.    Smt. Usha Choudhary, Director, Mass Education, Government of Bihar, Patna.
  6.    Smt. Versha Sahay, The District Education Officer, Sheohar, Bihar.

                                                                           ... ... Opposite Party/s
       ======================================================
                                                    with
                            Miscellaneous Jurisdiction Case No. 3677 of 2016
                                                     In
                                   Letters Patent Appeal No.1489 of 2011
       ======================================================
  1.    Kapil Deo Mandal Son of Late Prayag Mandal, Resident of Village- Piste, P.O.- Khirihandh,
        P.S.- Jagdishpur, District- Bhagalpur.
  2.    Md. Hussain Ahmad, Son of Hafiz Rashid, Resident of Village Post- Pureini Momin Tola,
        P.S.- Jagdishpur, District- Bhagalpur.
  3.    Zafar Kalim Hamdani, Son of Late Md. Abdul Wahab, resident of Village- Purani Momin
        Tola, P.O.- Purani, P.S.- Jagdishpur, District- Bhagalpur.

                                                                                     ... ... Petitioner/s
                                                   Versus
  1.    The State of Bihar
  2.    Mr. Adesh Tetermare, The District Magistrate, Bhagalpur.

                                                                               ... ... Opposite Party/s
       ======================================================
                                                     with
                           Miscellaneous Jurisdiction Case No. 3856 of 2016
                                                      In
                            Civil Writ Jurisdiction Case No.15506 of 2015
       ======================================================
  1.    Naresh Ram son of Sri Jagdish Ram resident of village - Bhatalahiya, P.O. - Bijabani,
        Panchayat Bijabani South, P.S. - Jitana, District - East Champaran at Motihari.
  2.    Kapildeo Prasad son of Sri Achchelal Prasad Yadav resident of village - Bhorahar and
        Panchayat Shripur Kawaiya, P.S. - Ghorasahan, District - East Champaran at Motihari.
  3.    Sanjay Kumar Yadav son of Shri Ramashish Prasad Yadav resident of village - Agarawa,
        P.O. - Bijabani, Panchayat - Bijabani East, P.S. - Jitana, District - East Champaran at
        Motihari.
  4.    Deonath Thakur Sharma son of late Dhanpat Thakur Sharma resident of village - Reganiya,
        P.O. - Bijabani, Panchayat - Bijabani North, P.S. - Jitana, District - East Champaran at
        Motihari.
  5.    Rekha Kumari daughter of Chhabinath Singh resident of village - Narahani, P.O. - Harpur,
        P.S. - Ekma, District - Saran at Chapra.
  6.    Ramesh Kumar Patel son of Sri Ramsurat Prasad resident of village - Narahani, P.O. -
        Harpur, P.S. - Ekma, District - Saran at Chapra.
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                              5/68




  7.    Shivnath Ram son of Late Badari Ram resident of village - Banpura, P.O. - Eksar, P.S. -
        Ekma, District - Saran at Chapra.
  8.    Bibha Kumari daughter of Sri Rajesh Kumar Singh resident of village - Baruawan, P.O. and
        P.S. - Dighwara, District - Saran at Chapra.
  9.    Kamalwati Devi W/o Late Ghanshyam Mishra resident of village - Aghaila Mishra , P.S. -
        Vijayipur, District - Gopalganj.

                                                                                  ... ... Petitioner/s
                                                  Versus
  1.    The State of Bihar
  2.    Mr. Anjani Kumar Singh, the Chief Secretary, Old Secretariat, Patna.
  3.    Mr. Dr. D.S. Gangwar, The Principal Secretary, Department of Personal and Administrative
        Reforms now known as Department of General Administration, Govt. of Bihar, Old
        Secretariat, Patna
  4.    Mr. R.K. Mahajan, The Principal Secretary, Department of Education, Government of
        Bihar, New Secretariat, Patna
  5.    Mr. M. Ramachandrudu, The Director, Primary Education, Department of Education, Govt.
        of Bihar, New Secretariat, Patna
  6.    Mr. Dr. Binodanand Jha, The Director, Mass Education Jan Shiksha, Department of
        Education, Government of Bihar, New Secretariat, Patna
  7.    Mr. Anupam Kumar, The District Magistrate/Collector, East Champaran at Motihari,
        District - East Champaran at Motihari
  8.    Mr. Jai Chandra Srivastva, The District Education Officer, East Champaran at Motihari,
        District - East Champaran at Motihari
  9.    Mrs. Varsha Sahay, The District Programme Officer Literacy, East Champaran at Motihari,
        District - East Champaran at Motihari
  10.   Mr. Deepak Anand, The District Magistrate/Collector, Saran at Chapra, District - Saran at
        Chapra.
  11.   Mr. Chandra Kishore Prasad Yadav, The District Education Officer, Saran at Chapra,
        District- Saran at Chapra
  12.   Mr. Awadh Bihari, The District Programme Officer Literacy, Saran at Chapra, District-
        Saran at Chapra
  13.   Mr. Rahul Kumar, The District Magistrate/Collector, Gopalganj, District - Gopalganj.
  14.   Mr. Ashok Kumar, The District Education Officer, Gopalganj, District- Gopalganj.
  15.   Mr. Kapildeo Tiwary, The District Programme Officer Literacy, Gopalganj, District-
        Gopalganj.

                                                                            ... ... Opposite Party/s
        ======================================================
                                                     with
                             Miscellaneous Jurisdiction Case No. 3860 of 2016
                                                      In
                               Civil Writ Jurisdiction Case No.21107 of 2013
        ======================================================
  1.     Suresh Singh Son of Nathuni Singh, Resident of Village- Sohai Gajan, P.O.- Sohai Sahpur,
         PS.- Bariyarpur, District- Saran at Chapra.
  2.    Ushman Anshari, Son of Abash Anshari, Resident of Village- Sohai Gajan, P.O.- Sohai
        Sahpur, PS.- Bariyarpur, District- Saran at Chapra.
  3.    Baby Kumari, Daughter of Late Dharam Nath Singh, Resident of Village- Englishpur, P.O.-
        Inai, P.S.- Rivilganj, Prakhand- Rivilganj, District- Saran at Chapra.
  4.    Veena Singh @ Veena Sinha, wife of Umesh Chandra Singh, Resident of Village- Badheya,
        P.S.- Ekma, District- Saran at Chapra.
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                             6/68




  5.    Chanda Singh @ Chanda Singh Parmar, wife of Sri Arun Singh @ Sri Arun Kumar Singh
        Resident of Naya Gaon Sohaigajn, P.O.- Naya Gaon, P.S.- Sonepur, District- Saran at
        Chapra.
  6.    Vijay Kumar, wife of Late Bipin Tiwari, Resident of Village- Kateya, P.O.- Keshari
        Mathiya, P.S.- Janta Bazar, District- Saran at Chapra.
  7.    Sushila Kumari, wife of Vidyapati Singh, Resident of Village+ P.O.- Charauwa, P.S.-
        Baniyapur, District- Saran at Chapra.
  8.    Rama Shankar Tiwary, Son of Late Radha Mohan Tiwary, Resident of Village+P.O.- Bareja
        Farusahi, P.S.- Daudpur, District- Saran at Chapra.
  9.    Lalan Ram, son of Ram Prasad Ram, Resident of Village- Sadhpur, P.O.- Jamanpura, P.S.-
        Daudpur, District- Saran at Chapra.
  10.   Anita Kumari, daughter of Madan Mishra, Resident of Village- Kahaluan, P.S.- Baniyapur,
        District- Saran at Chapra.
  11.   Bipin Bihari Pandey, Son of Late Sadhu Saran Pandey, Resident of VillageP.O.- Jaitpur,
        P.S.- Daudpur, District- Saran at Chapra.
  12.   Manilal Singh, son of Lakhichand Singh, Resident of Village- Pachlakh Dih P.S.- Parsa,
        District- Saran at Chapra.
  13.   Meera Kumari, Daughter of Late Radha Mohan Tiwary, Resident of VillageP.O.- Bareja
        Farusahi, P.S.- Daudpur, District- Saran at Chapra.
  14.   Sandhya Devi, wife of Raj Kishor Tiwary, Resident of VillageP.O.- Madansath, P.S.-
        Daudpur, District- Saran at Chapra.
  15.   Babita Kumari, Daughter of Jagannath Tiwary, Resident of VillageP.O.- Bareja, P.S.-
        Daudpur, District- Saran at Chapra.
  16.   Birendra Ram @ Birendra Kumar Ram, Son of Jay Sri Ram, Resident of VillageP.O.-
        Madansath, P.S.- Daudpur, Prakhand- Manjhi, District- Saran at Chapra.
  17.   Manoj Prasad @ Manoj Kumar Prasad, Son of Dhan Bahadur Prasad, Resident of Village-
        Ariyanv, P.O.- Tajpur, P.S.- Daudpur, District- Saran at Chapra.
  18.   Sunil Kumar Singh, Son of Shatrughan Singh, Resident of Village- Laguni, P.O.- Bareja,
        P.S.- Daudpur, District- Saran at Chapra.
  19.   Sudish Kumar Prasad @ Sudish Prasad, son of Late Shivji Prasad, Resident of Village-
        Bangara Khurd, P.S.- Rivilganj, District- Saran at Chapra.
  20.   Rita Tiwary, wife of Ram Krishna Tiwary, Resident of Village- Bareja Farusahi, P.S.-
        Daudpur, District- Saran at Chapra.
  21.   Triveni Prasad Rawat @ Triveni Prasad, Son of Late Ram Janki Prasad Rawat @ Late Ram
        Janki Prasad, Resident of Village- Kalan, P.O.- Khanpur, P.S.- Manjhi, District- Saran at
        Chapra.
  22.   Rajesh Kumar Singh, son of Madan Mohan Singh, Resident of Village- Barua, P.S.-
        Dighwara, District- Saran at Chapra.
  23.   Banita, daughter of Late Chandrika Prasad, Resident of Village- Rewari, P.S.- Kopa
        Samhota, District- Saran at Chapra.
  24.   Savita Kumari, Daughter of Ramashankar Tiwary, Resident of VillageP.O.- Bareja Farusahi,
        P.S.- Daudpur, District- Saran at Chapra.
  25.   Tarkeshwar Nath Tiwari, son of Late Sabhapati Tiwari, Resident of Village- Hussepur, P.S.-
        Ekma, District- Saran at Chapra.
  26.   Devendra Tiwari, Son of Krishna Dev Tiwary, VillageP.O.- Ashani, P.S.- Rashulpur,
        District- Saran at Chapra.
  27.   Rajmati Devi, Daughter of Dhanesh Tiwary and wife of Late Ramdhari Upadhayay,
        VillageP.O.- Madho Pur, P.S.- Rashulpur, District- Saran at Chapra.
  28.   Siyapati Devi, Wife of Ravindra Kumar Rai, Resident of Village- Madhopur, P.O.-
        Chainwa, P.S.- Rasulpur, District- Saran at Chapra.
  29.   Vinod Mahto, son of Deosharan Mahto, Resident of Village- Narhani, P.S.- Ekma, District-
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                             7/68




        Saran at Chapra.
  30.   Girja Devi, wife of Brajesh Kumar Singh, Resident of Village- Mathanpura, P.O.- Harpur,
        P.S.- Ekma, District- Saran at Chapra.
  31.   Phul Kumari Devi, wife of Akhileshwar Singh, Resident of Village- Hekam, P.S.- Ekma,
        District- Saran at Chapra.
  32.   Surendra Ram, son of Jainath Ram, Resident of Village- Maney, P.S.- Ekma, District- Saran
        at Chapra.
  33.   Ram Kumar Singh, son of Beni Singh, Resident of Village- Harpur, P.S.- Ekma, District-
        Saran at Chapra.
  34.   Uma Kumari, Daughter of Sagina Ram, Resident of Village- Bhuili, P.S.- Ekma, District-
        Saran at Chapra.
  35.   Bhim Ram, son of Mangru Ram, Resident of Village and P.S.- Ekma, District- Saran at
        Chapra.
  36.   Vidyawati Devi, wife of Lal Bihari Singh, VillageP.O.- Maney, P.S.- Daudpur, District-
        Saran at Chapra.
  37.   Durgamuni Devi, wife of Om Prakash Giri, Resident of Village- Chapraitha, P.S.- Rasulpur,
        District- Saran at Chapra.
  38.   Gyanti Devi, D/o Mangru Ram, Resident of Village and P.S.- Ekma, District- Saran at
        Chapra,
  39.   Sona Lal Ram, son of Ram Nath Ram, Resident of Village and P.S.- Ekma, District- Saran
        at Chapra.
  40.   Heeralal Ram, son of Mundrika Ram, Resident of Village and P.S.- Ekma, District- Saran at
        Chapra,
  41.   Kunti Kumari, wife of Sunil Kumar Ojha, Resident of Village- Hussepur, P.S.- Ekma,
        District- Saran at Chapra.
  42.   Dudhnath Prasad, son of Ram Balak Prasad, Resident of Village- Sabari, P.S.- Ekma,
        District- Saran at Chapra.
  43.   Jai Prakash Singh, son of Ram Sakal Singh, Resident of Village- Bharhopur, P.S.- Ekma,
        District- Saran at Chapra.
  44.   Santosh Kumar Singh @ Santosh Singh, son of Ramashray Singh, Resident of Village-
        Bhuili, P.S.- Ekma, District- Saran at Chapra.
  45.   Arun Kumar Yadav, Son of Sri Uttam Prasad Yadav, Resident of Village- Hansrajpur Tola-
        Gopali, P.O.P.S.- Ekma, District- Saran at Chapra.
  46.   Rita Kumari, wife of Arun Kumar Yadav, Resident of Village- Hansrajpur Tola- Gopali,
        P.O.P.S.- Ekma, District- Saran at Chapra.
  47.   Nilam Singh, Wife of Shailendra Kumar Singh, Resident of Village- Narhani, P.O.- Harpur,
        Ekma, District- Saran at Chapra.
  48.   Laxman Tiwari, son of Sabhapati Tiwari, Resident of Village- Hussepur, P.S.- Ekma,
        District- Saran at Chapra.
  49.   Om Prakash Yadav, son of Late Reshal Yadav, Resident of Village- Bhalua Bujurg, P.S.-
        Manjhi, District- Saran at Chapra.
  50.   Namita Mitra, wife of Amit Mitra, Resident of Village- Ekma, Tola- Gopali, P.S.- Ekma,
        District- Saran at Chapra.
  51.   Ravindra Chaudhari, son of Sitablal Chaudhari, Resident of Village- Ganjpar, P.S.- Ekma,
        District- Saran at Chapra.
  52.   Urmila Devi, wife of Sikandar Chaudhary, Resident of Village- Ganjpur, P.S.- Ekma,
        District- Saran at Chapra.
  53.   Prabhawati Kumari, wife of Ramendra Singh, Resident of Village- Harpur, P.S.- Ekma,
        District- Saran at Chapra.
  54.   Barishtar Ram, son of Rajbali Ram, Resident of Village- Hekam, P.S.- Ekma, District- Saran
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                               8/68




        at Chapra.
  55.   Veena Kumari, wife of Manindra Kumar Giri, Resident of VillageP.O.- Ekma, P.S.- Ekma,
        District- Saran at Chapra.
  56.   Kameshwar Prasad, son of Jay Govind Prasad, Resident of Village- Kohugad, P.O.-
        Bharhopur, District- Saran at Chapra.
  57.   Parmila Devi, wife of Anand Bihari Tiwari, Resident of Village- Chhitarwalia, P.S.- Ekma,
        District- Saran at Chapra.
  58.   Jai Prakash Ojha, son of Late Kameshwar Ojha, Resident of Village- Jaithar, P.S.- Taraiya,
        District- Saran at Chapra.
  59.   Shailendra Kumar Singh, son of Late Prabhunath Singh, Resident of Village- Shishwa, P.S.-
        Ishuwapur, District- Saran at Chapra.
  60.   Jitendra Kumar Singh, son of Shankar Singh, Resident of Village- Shishwa, P.S.-
        Ishuwapur, District- Saran at Chapra.
  61.   Ram Kumar Thakur, son of Late Kailash Thakur, Resident of Village- Rajwara Mukim,
        P.S.- Taraiya, District- Saran at Chapra.
  62.   Sudama Majhi, son of Sri Radha Manjhi, resident of Village- Taraiya, P.S.- Taraiya, District-
        Saran at Chapra.
  63.   Yogendra Ojha, son of Late Deokumar Ojha, Resident of Village- Jaithar, P.S.- Taraiya,
        District- Saran at Chapra.
  64.   Lalita Devi, wife of Sri Kameshwar Singh, Resident of Village- Belahri, P.S.- Taraiya,
        District- Saran at Chapra.
  65.   Manju Devi, wife of Hari Mohan Pandey, Resident of Village- Chhapiya, P.S.- Masrakh,
        District- Saran at Chapra.
  66.   Kedarnath @ Kedarnath Singh, son of Late Ramashish Singh, Resident of Village- Taraiya,
        P.S.- Taraiya, District- Saran at Chapra.
  67.   Asha Kumari, wife of Kedarnath @ Kedarnath Singh, Resident of Village- Taraiya, P.S.-
        Taraiya, District- Saran at Chapra.
  68.   Tilak Sah, son of Late Ram Pravesh Sah, Resident of Village- Jaithar, P.S.- Taraiya, District-
        Saran at Chapra.
  69.   Lilawati Devi @ Lilawati Kumari, wife of Saroj Kumar Singh, Resident of Village-
        Chakhan, P.S.- Ishuwapur, District- Saran at Chapra.
  70.   Rinku Kumari @ Rinku Kumari Sinha, wife of Sri Upendra Singh, Resident of Village-
        Parsa, P.S.- Ishuwapur, District- Saran at Chapra.
  71.   Poonam Singh, wife of Ashok Kumar Singh, Resident of Village- Govindpur, P.S.- Taraiya,
        District- Saran at Chapra.
  72.   Prem Kumar Gupta, son of Sri Gaurishankar Gupta, resident of Village- Taraiya, P.S.-
        Taraiya, District- Saran at Chapra.
  73.   Dilip Kumar Tiwari, son of Late Lakshman Tiwari, Resident of Village- Jalimapur, P.S.-
        Masrakh, District- Saran at Chapra.
  74.   Sudish Kumar Rai, son of Mungalal Rai, Resident of Village- Parsa, P.S.- Ishuwapur,
        District- Saran at Chapra.
  75.   Akhileshwar Kumar Singh, son of Sri Gorakh Singh, Resident of Village- Dumari
        Chhapiya, P.S.- Taraiya, District- Saran at Chapra.
  76.   Satyendra Kumar Singh, son of Late Dharmnath Singh, Resident of Village- Barwaghat,
        P.S.- Masrakh, District- Saran at Chapra.
  77.   Umesh Sharma, son of Late Banshi Sharma, Resident of Village- Chahpura, P.S.-
        Ishuwapur, District- Saran at Chapra.
  78.   Akhtar Ali, son of Jalil Miyan, Resident of Village- Dhama, P.S.- Ishuapur, District- Saran
        at Chapra.
  79.   Ramrit Ram, son of Late Badari Ram, Resident of Village- Jaithar, P.S.- Taraiya, District-
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                                9/68




        Saran at Chapra.
  80.   Dinesh Kumar Rai, son of Sri Chandrika Rai, Resident of Village- Dhama, P.S.- Taraiya,
        District- Saran at Chapra.
  81.   Kanti Kumari, wife of Ram Akshayawar Rai, Resident of Village- Parsa, P.S.- Ishuwapur,
        District- Saran at Chapra.

                                                                                     ... ... Petitioner/s
                                                    Versus
  1.    The State Of Bihar and Ors
  2.    Mr. Anjani Kumar Singh, the Chief Secretary, Old Secretariat, Patna.
  3.    Mr. Dr. D.S. Gangwar, The Principal Secretary, Department of Personal and Administrative
        Reforms now known as Department of General Administration, Govt. of Bihar, Old
        Secretariat, patna
  4.    Mr. R.K. Mahajan, The Principal Secretary, Department of Education, Government of
        Bihar, New Secretariat, Patna
  5.    Mr. M. Ramachandrudu, The Director, Primary Education, Department of Education, Govt.
        of Bihar, New Secretariat, Patna
  6.    Mr. Dr. Binodanand Jha, The Director, Mass Education Jan Shiksha, Department of
        Education, Government of Bihar, new Secretariat, Patna
  7.    Mr. Deepak Anand, The District Magistrae/Collector, Saran at Chapra, District - Saran at
        Chapra.
  8.    Mr. Chadra Kishore Prasad Yadav, The District Education Officer, Saran at Chapra, District-
        Saran at Chapra
  9.    Mr. Awadh Bihari, The District Programme Officer Literacy, Saran at Chapra, District-
        Saran at Chapra

                                                                               ... ... Opposite Party/s
        ======================================================
                                                      with
                                 Civil Writ Jurisdiction Case No. 5766 of 2016
        ======================================================
  1.     Ram Prasidh Singh Son of late Yadunandan Singh, Resident of Village- Kehora, Police
         Station- Tikari, District- Gaya.
  2.    Aslok Prasad Singh, Son of Kuldeep Singh, Resident of Village- Aamma Kuwan, Police
        Station- Tikari, District- Gaya.
  3.    Gaya Prasad Singh, Son of Ram Bilas Singh Resident of Village- Kehora, Police Station-
        Tikari, District- Gaya.
  4.    Manoj Kumar, Son of Jag Givan Das, Resident of Village- Mishra Bigha, Police Station-
        Tikari, District- Gaya.
  5.    Sima Kumari, daughter of Birendra Prasad Yadav, Resident of Village- Fenagi, Police
        Station- Tikari, District- Gaya.
  6.    Suman Kumari, Wife of Nawal Kumar, Resident of Village- Noni, Jalalpur, Police Station-
        Tikari, District- Gaya.
  7.    Ram Prabesh Yadav, Son of Surendra Yadav, Resident of Village- Thanapur, Police Station-
        Alipur, District- Gaya.
  8.    Kumari Shaivya Yadav, wife of Ram Bharosa Yadav, Resident of Village- Shiva Bigha,
        Police Station- Tikari, District- Gaya.
  9.    Krishna Mohan Sharma, Son of Late Jagdish Sharma, Resident of Village- Mahmauna,
        Police Station- Tikari, District- Gaya.
  10.   Kamini Sahgal, daughter of Shatrughan Prasad, Resident of Village- Mau, Police Station-
        Tikari, District- Gaya.
  11.   Birendra Kumar, Son of Nawal Sharma, Resident of Village- Chiraili, Police Station- Tikari,
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                              10/68




        District- Gaya.
  12.   Lagandev Ram, Son of Giyat Ram, Resident of Village- Guljana, Police Station- Tikari,
        District- Gaya.
  13.   Jawahar Lal Goswami, Son of Late Ram Briksh Goswami, Resident of Village-Devdharpur,
        Police Station- Tikari, District- Gaya.
  14.   Bebi Sinha, daughter of Birendra Kumar Mandal, Resident of Village- Thanapur, Police
        Station- Alipur, District- Gaya.
  15.   Prashant Kumar Tripathi, Son of Tripathi Ramdhari Sharma, Resident of Village-
        Kharagpura, Police Station- Tikari, District- Gaya.
  16.   Krishna Prasad, Son of Hari Thakur, Resident of Village- Dulla Bigha, Police Station-
        Tikari, District- Gaya.
  17.   Sudarshan Paswan, Son of Late Jagdish Paswan, Resident of Village- Yoganipar, Police
        Station- Tikari, District- Gaya.
  18.   Abhay Kumar, Son of Awadhesh Sharma, Resident of Village- Maksudpur, Police Station-
        Tikari, District- Gaya.
  19.   Ravindra Kumar, Son of late Yogeshwar Yadav, Resident of Village- Thanapur, Police
        Station- Alipur, District- Gaya.
  20.   Kumari Asha Sinha, Wife of Ajay Kumar, Resident of Village- Ark Dhivariya, Police
        Station- Tikari, District- Gaya.
  21.   Pankaj Kumar, Son of Akhilesh Prasad, Resident of Village- Chiraili, Police Station- Tikari,
        District- Gaya.
  22.   Shail Kumari, wife of Surendra Das, Resident of Village Rupaspur, Police Station- Alipur,
        District- Gaya.
  23.   Meena Kumari, daughter of Prahlad Prasad, Resident of Village- Kesho Bigha, Police
        Station- Tikari, District- Gaya.
  24.   Ramakant Kumar, Son of Parmanand Kumar, Resident of Village- Sikaria, Police Station-
        Tikari, District Gaya.
  25.   Ravindra Das, son of Jagan Lal Das, Resident of Village- Gopalpur, Police Station- Tikari,
        District- Gaya.
  26.   Sarswati Kumari, wife of Bhola Pandit, Resident of Village- Salempur, Police Station-
        Tikari, District- Gaya.
  27.   Ram Nandan Prasad Singh, son of Late Chamari Prasad Singh, Resident of Village-
        Ismailpur, Police Station- Tikari, District- Gaya.
  28.   Kiran Kumari, daughter of Dev Bihari Sharma, Resident of Village- Supta, Police Station-
        Tikari, District- Gaya.
  29.   Naresh Sharma, Son of Sachita Sharma, Resident of Village- Supta, Police Station- Tikari,
        District- Gaya.
  30.   Mithilesh Singh, Son of Ram Swaroop Prasad, Resident of Village- Simuara, Police Station-
        Tikari, District-Gaya.
  31.   Shiv Nandan Prasad Ray, Son of Jagdev Prasad Ray, Resident of Village- Nauaya Bigha,
        Police Station- Tikari, District- Gaya.
  32.   Manju Kumari, Wife of Rupesh Kumar, Resident of Village- Noni, Police Station- Tikari,
        District- Gaya.
  33.   Ganauri Ram, Son of Ram Kishun Ram, Resident of Village- Noni, Police Station- Tikari,
        District- Gaya.
  34.   Babuni Devi , Wife of Sharvesh Sharma, Resident of Village- Chiraili, Police Station -
        Tikari, District- Gaya.
  35.   Guru Dayal Paswan, Son of Bijul Paswan, Resident of Village-Bajitpur, Police Station-
        Tikari, District- Gaya.
  36.   Mrityunjay Kumar Akela, Son of Ram Prasidh Singh, Resident of Village- Kehora, Police
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                             11/68




        Station- Tikari, District- Gaya.
  37.   Belmanti Kumari Sinha, Wife of Jaleshwar Prasad, resident of Village- Mahmanna, Police
        Station- Tikari, District- Gaya.
  38.   Chandrawati Kumari, Wife of Akhilesh Kumar Nayak, Resident of Village- Lao, Police
        Station Tikari, District- Gaya.
  39.   Anant Kumar Singh, son of Kamata Prasad Singh, Resident of Village- Bhelampur, Police
        Station- Alipur, District- Gaya.
  40.   Usha Kumari, Wife of Haridwar Singh, Resident of Village- Nimsar, Police Station- Tikari,
        District-Gaya.
  41.   Bijay Dutt Mishra, Son of Late Kpildev Dutt Mishra, Resident of Village- Siyanandpur,
        Police Staion- Tikari, District- Gaya.
  42.   Krishna Nandan Kumar Singh, Son of Nawal Kishore Singh, Resident of Village- Koanch,
        Police Station- Coanch, District- Gaya.
  43.   Gita Devi, Wife of Alakhdev Prasad, Resident of Village- Parsohna, Police Station- Guraru,
        District- Gaya.
  44.   Inadu Devi, Wife of daughter of Gopal Prasad, Resident of Village- Konch, Police Station-
        Konch, District- Gaya.
  45.   Mahendra Prasad, Son of late Moshaphir Yadav, Resident of Village- Kesho Bigha, Police
        Staion- Tikari, District- Gaya.
  46.   Dhananjay Kumar, son of Ramanuj Sharma, Resident of Village- Dhibaria, Police Station-
        Tikari, District- Gaya.
  47.   Jitendra Kumar, Son of Krishna Kant Singh, Resident of Villalge- Mushi, Police Station-
        Tikari, District- Gaya.
  48.   Ramashray Kumar, son of Jagdev Yadav, Resident of Village- Guleriyachak, Poice Station-
        Tikari, District- Gaya.
  49.   Lalan Prasad, Son of Late Ambika Prasad Singh, Resident of Village- Mushi, Police
        Station- Tikari, District- Gaya.
  50.   Ram Uday Das, Son of Late Prabhu Das, resident of Village- Noni Jalalpur, Police Station-
        Tikari, District- Gaya.
  51.   Mahendra Rabidas, Son of Ram Sewak Rabidas, Resident of Village - Kharagpur, Police
        Station - Tikari, District- Gaya.
  52.   Kalawati Devi, daughter of Surydev Singh, Resident of Village- Chiraili, Police Station-
        Tikari, District- Gaya.
  53.   Indu Prabha Kumari, Wife of Manish Kumar, Resident of Village- Jalalpur, Police Station-
        Tikari, District- Gaya.
  54.   Pawan Kumar Yadav, Son of Tulsi Singh Yadav, Resident of Village- Dharampur, Police
        Station- Tikari, District- Gaya.
  55.   Prahlad Prasad, Son of Ram Chandra Singh, Resident of Village- Keshobigha, Police
        Station- Tikari, Distirct- Gaya.
  56.   Yogesh Kumar, Son of Mahendra Sharma, Resident of Village Bhori, Police Station- Tikari,
        District Gaya.
  57.   Baliraj Yadav, Son of Late Ghanshyam Yadav, Resident of Village- Amjhar, Police Station-
        Belaganj, District- Gaya.
  58.   Asha Devi, Wife of Ram Prasidh Singh, Resident of Village- Kehora, Police Station- Tikari,
        District- Gaya.
  59.   Nawal Kishore Prasad Singh, son of Mahendra Prasad Singh, Resident of Village-
        Akhanpur, Police Station- Tikari, District- Gaya.
  60.  Brajlesh Kumar, Son of Late Keshav Prasad, Resident of Village- Baluaa, Police Station-
       Belaganj, District- Gaya.
  60A. Chandeshwar Prasad Singh, son of Chandradeep Pd. Sinha, R/o- Vill- Kurhari, P.S.
       Sakurabad, Dist- Jehanabad
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                            12/68




  61.   Arbind Kumar, Son of Hridawar Singh, Resident of Village- Sanda, Police Station- Tikari,
        District- Gaya.
  62.   Surendra Kumar, Son of Ram Briksh Singh, Resident of Village- Sanda, Police Station-
        Tikari, District- Gaya.
  63.   Indu Sinha, daughter of Nunu Singh, Resident of Village- Khabra Jalapur, Police Station-
        Tikari, District- Gaya.
  64.   Nirmala Kumari, Wife of Satyendra Singh, Resident of Village- Singhoul, Police Station-
        Belaganj, District- Gaya.
  65.   Binod Kumar Verma, son of Laldev Singh, Resident of Village- Ark Dhiwariya, Police
        Station- Tikari, District- Gaya.
  66.   Urmila Devi, daughter of Mosahev Sharma, Resident of Village- Supta, Police Station-
        Tikari, District- Gaya.
  67.   Krishna Dev Yadav, Son of late Ram Yatan Yadav, Resident of Village- Saidpur, Police
        Station- Tikari, District- Gaya.
  68.   Ram Binod Kumar, Son of Late Bal Kishun Yadav, Resident of Village- Englishpar, Police
        Station- Tikari, District- Gaya.
  69.   Krishan Murari Prasad Singh, Son of Late Devnath Yadav, Resident of Village- Chhakan
        Bigha, Police Station- Tikari, District- Gaya.
  70.   Vijay Kumar, Son of Late Ram Swaroop Singh, Resident of Village- Kamalpur, Police
        Station- Tikari, District- Gaya.
  71.   Karuna Kumari, daughter of Yogi Singh Yadav, Resident of Village- Dhiwariya, Police
        Station- Tikari, District- Gaya.
  72.   Sant Kumar, Son of Ram Dahin Prasad, Resident of Village- Pura Tola Mahadev Bigha,
        Police Station- Tikari, District Gaya.
  73.   Devlal Saw, Son of Bundel Saw, Resident of Village- Nauabigha, Police Station- Tikari,
        District- Gaya.
  74.   Sita Ram Singh, Son of late Jham Lal Singh, Resident of Village Alalpur, Police Station-
        Tikari, District- Gaya.
  75.   Ravindra Prasad, Son of Late Moti Saw, Resident of Mohalla- Andar Kila, Police Station-
        Tikari, District- Gaya.
  76.   Akhilesh Kumar Nayak, son of Mundrika Singh Nayak, Resident of Village- Law, Police
        Station- Tikari, District- Gaya.
  77.   Padmawati Maurya, Wife of Mithilesh Singh, Resident of Village- Simuara, Police Station-
        Tikari, District- Gaya.
  78.   Ravindra Kumar, son of Shiv Balak Prasad, Resident of Village- Kusapi, Police Station-
        Tikari, District- Gaya.
  79.   Meena Kumari, daughter of Shiv Nandan Singh, Resident of Village- Kusapi, Police
        Station- Tikari, District- Gaya.
  80.   Udresh Kumar, son of Chhatrapati Singh, Resident of Village- Bhawanpur, Police Station-
        Tikari, District- Gaya.
  81.   Surendra Kumar, Son of Shiv Narayan Singh, Resident of Village- Bhawanpur, Police
        Station- Tikari, District- Gaya.
  82.   Mahendra Das, Son of Late Jhapsi Das, Resident of Village- Lav, Police Station- Tikari,
        District- Gaya.
  83.   Ram Shuresh Prasad, son of Hari Prasad, Resident of Village- Ker, Police Station Konch,
        District- Gaya.
  84.   Ram Ayodhaya Singh, Son of Shiv Bilas Singh, Resident of Village- Dihura, Police Station-
        Tikari, District- Gaya.
  85.   Indu Kumari, Wife of Rajendra Mishra, Resident of Village- Rikabganj, Police Station-
        Tikari, District- Gaya.
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                              13/68




  86.   Surendra Kumar Sharma, Son of Late Mosahev Sharma, Resident of Village- Makhdumpur
        Harhi, Police Station- Alipur, District- Gaya.
  87.   Suchit Kumar, Son of Late Jay Ram Singh of Village- Dadpur, Police Station Belaganj,
        District- Gaya.
  88.   Vinod Kumar, Son of Suresh Singh, Resident of Village- Bandhu Bigha, Police Station-
        Paraiya, District- Gaya.
  89.   Sabita Kumari, daughter of Suresh Prasad, Resident of Village Bandhu Bigha, Police
        Station- Paraiya, District- Gaya.
  90.   Ukendra Kumar. Son of Ramendra Yadav, Resident of Village- Telbigha Raja, Police
        Station- Belaganj, District- Gaya.
  91.   Shiv Shankar Prasad Yadav, Son of Chandrika Yadav, Resident of Village- Gulariya Chak
        Mushi, Police Station- Tikari, District- Gaya.
  92.   Tara Kumari, wife of Kamlesh Kumar Singh, Resident of Village- Belhari, Police Station-
        Belaganj, District- Gaya.
  93.   Sanjay Kumar, Son of Late Ramesh Prasad, Resident of Village- Chiraili, Police Station-
        Tikari, District- Gaya.
  94.   Anita Kumari, wife of Ramesh Yadav, Resident of Guleriya Chak Mushi, Police Station-
        Tikari, District- Gaya.

                                                                                 ... ... Petitioner/s
                                                  Versus
  1.    The State of Bihar through the Chief Secretary, Old Secretariat, Patna
  2.    The Principal Secretary, Department of Human Resource Development, Bihar, Patna.
  3.    The Principal Secretary, Department of personnel and Administration Reforms, Bihar,
        Patna.

                                                                           ... ... Respondent/s
        ======================================================
                                                  with
                           Miscellaneous Jurisdiction Case No. 187 of 2017
                                                    In
                            Civil Writ Jurisdiction Case No.12545 of 2014
        ======================================================
  1.     Sanjay Kumar Son of late Chakradhar Mistri
  2.    Sudhansu Shekhar Roy Son of late Binay Bhushan Roy Petitioner no. (1) Resident of
        Village- of Makandpur and Petitioner no. 2 resides in the Village of Bharat Rasalpur
        through Both are resides Under P.S.-Nathnagar, Distt.-Bhagalpur

                                                                            ... ... Petitioner/s
                                             Versus
  1.    Mr. Anjani Kumar Singh, son of not known to the petitioner, Chief Secretary, Govt. of
        Bihar, Old Secretariat, Patna
  2.    Mr. R.K. Mahajan Son of not Known to the Petitioner, Principal Secretary, Department of
        Human Resources Development, Bihar, Patna
  3.    Mr. Prakash Ranjan Kumar Son of not Known to the Petitioner, District Mass Education,
        Bhagalpur
  4.    Mr. Dr. Birendra Prasad Yadav Son of not Known to the Petitioner, the District Magistrate,
        Bhagalpur
  5.    Mr. Prakash Ranjan Kumar Son of not Known to the Petitoner, The District Education
        Officer, Bhagalpur

                                                           ... ... Opposite Party/s
        ======================================================
                                        with
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                             14/68




                            Miscellaneous Jurisdiction Case No. 250 of 2017
                                                     In
                               Civil Writ Jurisdiction Case No.6177 of 2016
        ======================================================
  1.     Lallan Prasad S/o Jagdeo Prasad, R/o Vill- Rampur Khurd, P.O.- Dhebwa, PS- Gopalpur,
         Block- Kuchailot, Dist- Gopalganj, SI. No. 04.
  2.    Umashankar Singh, S/o Shri Ram Singh, R/o Vill- Masan Thana, POP.S.- Yadopur, Block,
        Dist- Gopalganj, SI No.03.
  3.    Lalita Kumari, D/o Bharat Singh, R/o Vill- Parasauni, PO- Kasitengarahi, P.S.-
        Mohamadpur, Block- Baikunthpur, Dist- Gopalganj, SI No. 10.
  4.    Ramkewal Ram, S/o Jamuna Ram, R/o Vill- Deoria, PO- Bagani Bazar, Block- Panchdevri,
        P.S.- Kateya, Dist- Gopalganj, SI No.27
  5.    Paras Nath Hajra, S/o Motilal Hajra, R/o Vill- Milki Biraicha, PO- Mogalbiraicha, P.S.-
        Barauli, Dist- Gopalganj, SI No.43.
  6.    Saroj Kumari, W/o Binod Sahi, R/o Vill+PO- Balthari, P.S.- Kuchaikot, Dist- Gopalganj, SI
        No.17.
  7.    Ram Prasad Chaudhary, S/o Jawahir Prasad, R/o Vill- Ameya, PO- Mahuawan, PS+Block-
        Kateya, Dist- Gopalganj, SI No.12.
  8.    Madhuri Kumari, D/o Brij Ray, R/o Vill- Masan Thana, PO+PS+Block Gopalganj, District-
        Gopalganj, SI No.20.
  9.    Shambhu Prasad, S/o Mokhtar Prasad, R/o Vill+P.O.- Babu Vishunpur, P.S.- Yadopur, P.S.-
        Yadopur, Dist- Gopalganj, SI No. 37.
  10.   Jagarnath Manjhi, S/o Singasan Manjhi, R/o Vill- Jamsari, PO- Jamsar, PS+Block-
        Uchakagaon, Dist- Gopalganj, SI No.18.
  11.   Vidyawati Devi, W/o Chhangur Baitha, R/o Vill- Paharpur Chhangur, PO+PS+Block-
        Kuchaikot, Dist- Gopalganj, SI No.41
  12.   Rambha Kumari, W/o Nathuni Singh, R/o Vill+Po- Jhirwan, PS- Uchkagaon, Dist-
        Gopalganj, SI No.06.
  13.   Rajendra Sharma, S/o Vishwanath Sharma, R/o Vill- Ajbi Nagar, PO- Dumra, PS-
        Mohammadpur, Block- Baikunthpur, Dist- Gopalganj, SI No.07.
  14.   Manoj Kumar Ram, S/o Sudarsan Ram, R/o Vill- Ajbi Nagar, PO- Dumra, PS-
        Mohammadpur, Dist- Gopalganj, SI No.08.
  15.   Daroga Ram, S/o Late Lalji Ram, R/o VillPO- Gamhari, PS- Baikunthpur, Dist- Gopalganj,
        SI No.25.
  16.   Bhrigu Nath Rai, S/o Bishwanath Rai, R/o Vill- Ajbi Nagar, PO- Dumra, PS-
        Mohammadpur, Dist- Gopalganj, SI No.32.
  17.   Prabhu Ram, S/o Chathu Ram, R/o Vill- Pithaori, PO- Udant Ray Ke Bangara, P.S.- Thawe,
        Block- Manjha Dist- Gopalganj, SI No.23.
  18.   Harmati Devi, D/o- Rampujan Pandey, R/o=- Vill+P.O. Baliwansagar, P.S.+ Block-
        Kuchaikot, Dist- Gopalganj, Sl. No. 40


  19.   Ramashankar Singh, S/o Lalbihari Singh, R/o Vill- Ekderwa, PO- Jamsad, PSBlock-
        Uchakagaw, Dist- Gopalganj, SI No.26.
  20.   Basanti Devi, W/o Harendra Prasad, R/o Vill- Belwabirit, PO- Khajuriya, PS- Kuchaikot,
        Dist- Gopalganj, SI No.30.
  21.   Harendra Prasad, S/o- Mahgarusah, R/o- Village- Bakarampur, P.O. Ratanpura, P.S.
        Gopalpur, Block- Kuchaikot, Dist- Gopalganj, Sl. No. 31


                                                                               ... ... Petitioner/s
                                                Versus
  1.    Mr. Anjani Kumar Singh, The State of Bihar Through The Chief Secretary, Old Secretariat,
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                               15/68




        Patna
  2.    Mr. Dr. Dharmendra Singh Gangwar, The Principal Secretary, Department of Human
        Resources Development, Government of Bihar, New Secretariat, Patna
  3.    Mr. Amir Subhani, The Principal Secretary, Department of Personal and Administrative
        Reforms now known till on, Govt. of Bihar, Old Secretary, Patna
  4.    Mr. M. Ramchandu Tandu, The Director Primary Education, Department of Human
        Resources Development, Govt. of Bihar, New Secretariat, Patna
  5.    Mr. Khurshid Alam, Director, Mass Education Jan Shiksha, Department of Human
        Resources Development Govt. of Bihar, New Secretariat, Patna
  6.    Mr. Rahul Kumar, The District Magistrate / Collector, East Champaran, District - East
        Champaran at Motihari
  7.    Mr. Ashok Kumar, The District Education Officer, East Champaran, District - East
        Champaran
  8.    Mr. , The District Magistrate / Collector, Gopalganj, District- Gopalganj.
  9.    Mr. , The District Education Officer, Gopalganj, District- Gopalganj.
  10.   Mr. , The District Magistrate, Saran, District- Saran of Chapara.
  11.   Mr. , The District Education Officer, Saran, District- Saran at Chapra.

                                                                        ... ... Opposite Party/s
        ======================================================
                                                  with
                          Miscellaneous Jurisdiction Case No. 252 of 2017
                                                   In
                           Civil Writ Jurisdiction Case No.21107 of 2013
        ======================================================
  1.     Kumari Nirmala Devi W/o Shasi Bhusan Prasad, R/o Vill- Butan Tola, PO- Chamanpura,
         PS+Block- Baykunthpur, Dist- Gopalganj, SI No. 178.
  2.    Narendra Ram, S/o Indrasan Ram, R/o Village- Sikatiya, PS+PO- Kateya, Block+PO-
        Panchdewri, District- Gopalganj, SI No.211.
  3.    Himanshu Tiwari, S/o Sri Bashisth Tiwari, R/o Village- Karanpura, PO- Garhmanjha,
        P.S.Block- Manjhagarh, District- Gopalganj, SI No.145.
  4.    Jaj Rai, S/o Sri Raj Balam Rai, R/o VillageP.S.- Uchakagaon, Block- Uchakgaon, District-
        Gopalganj, SI No.188.
  5.    Mina Kumari Vernval, W/o Rajeshwar Kumar Varnval, R/o Village- Majhwalia, P.S.-
        Kateya, Block- Panchdewri, District- Gopalganj, SI No.131.
  6.    Rabindar Nath Mandal, S/o Late Yadubansi Mandal, R/o Village- Shital Math Kalyanpur,
        Block- Kateya, District- Gopalganj, SI No.240.
  7.    Shushil Dubey, S/o Late Dhanushdhari Dubey, R/o Village- Patkhawli, PO- Belhikhas,
        PS+Block- Kateya, District- Gopalganj, SI No.228.
  8.    Urmila Devi, W/o Jaiprakash Narayan Verma, R/o Village- Khadahi, P.S.- Bhorey, Block-
        Bhorey, District- Gopalganj, SI No.194.
  9.    Anita Devi, W/o Byas Chubey, R/o Village- Ekderwa, P.S.- Ekderwa, Block- Gopalganj,
        District- Gopalganj, SI No.128.
  10.   Manoj Kumar Srivastav, S/o Shankar Lal, R/o Village- Sarkarhi, PO- Belhi, P.S.- Kateya,
        District- Gopalganj, SI No.230.
  11.   Lal Bihari Yadav, S/o Adalat Yadav, R/o Village- Chatahi, PO- Jadopur, PS- Jadopur, Block-
        Gopalganj, District- Gopalganj, SI o.191.
  12.   Kumari Beauty Bala Shrivastava, D/o Krishnachandra Shrivastava, R/o Village- Bathua,
        BlockP.S.- Manjha, District- Gopalganj, SI No.232.
  13.   Umesh Prasad, S/o Satan Prasad, R/o Village- Nayatola Harpur, Block+P.S.District-
        Gopalganj, SI No.150.
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                               16/68




  14.   Hridyaram, S/o Late Dular Chand Ram, R/o Village- Dangasi, P.S.Block- Barauli, District-
        Gopalganj, SI No.236.
  15.   Birendra Baitha, S/o Jhari Lal Baitha, R/o Village- Parsa, PS+Block- Barauli, District-
        Gopalganj, SI No.190.
  16.   Awadh Kishor Ram, S/o Sukdeo Ram, R/o Village- Dighwa Kachari Tola, PO- Dighwa
        Dubauli, P.S.Block- Baikunthpur, District- Gopalganj, SI No.137.
  17.   Birendra Sah, S/o Banka Sah, R/o Village- Balliwan Sagar, PS- Bishambharpur, Block-
        Kuchaikot, District- Gopalganj, SI No.203.
  18.   Ashok Kumar Singh, S/o Dudhnath Singh, R/o Village-PO+Block- Panchdevari, P.S.-
        Kateya, District- Gopalganj, SI No.213.
  19.   Jitendra Prasad, S/o Chandirika Prasad, R/o Nayatola Harpur, PO+PS+Dist+Block-
        Gopalganj, SI No.189.
  20.   Parmanand Ram, S/o Chokat Ram, R/o Village- Bargachhiya, PO- Ramchandrapur,
        PSBlock- Thawe, District- Gopalganj, SI No.161.
  21.   Harendra Prasad, S/o Jhulan Prasad, R/o Village- Kahala, PS+PS+Block- Barauli, District-
        Gopalganj, SI No.215.
  22.   Ashnarayan Singh, S/o Rajdeo Singh, R/o Village Kahala, PS+Block- Barauli, District-
        Gopalganj, SI No.216.

                                                                            ... ... Petitioner/s
                                            Versus
  1.    Mr. Anjani Kumar Singh, Through The Chief Secretary, State of Bihar, Old Secretariat,
        Patna
  2.    Mr. Dr. Dharmendra Singh Gangwar, The Principal Secretary, Department of Human
        Resources Development, Govt. of Bihar, New Secretariat, Patna
  3.    Mr. Amit Suhani, The Principal Secretary, Department of Personnel and Administrative
        Reforms, now known as Department of General Administration, Govt. of Bihar, Patna
  4.    Mr. M. Ramchandu Tandu, The Director Primary Education, Department of Human
        Resources Development, Govt. of Bihar, New Secretariat, Patna
  5.    Mr. Khurshid Alam, Director, Mass Education Jan Shiksha, Department of Human
        Resources Development Govt. of Bihar, New Secretariat, Patna
  6.    Mr. , The District Magistrate / Collector, Saran, District- Saran at Chapra.
  7.    Mr. , The District Education Officer, Saran, District- Saran at Chapra.
  8.    Mr. Rahul Kumar, The District Magistrate / Collector, Gopalganj, District - Gopalganj.
  9.    Mr. Ashok Kumar, The District Education Officer, Gopalganj, District - Gopalganj.
  10.   Mr. , The District Magistrate / Collector, Siwan, District- Siwan.
  11.   Mr. , The District Education Officer, Siwan, District- Siwan.

                                                                             ... ... Opposite Party/s
        ======================================================
                                                     with
                              Miscellaneous Jurisdiction Case No. 384 of 2017
                                                      In
                               Civil Writ Jurisdiction Case No.16538 of 2012
        ======================================================
        1.Narendra Kumar Shrivastav, S/o Kailash Pati Prasad, At- Binodmati Haniya, P.O. Baliwan
         Sagar, Block- Kuchaikot, P.S.- Bishwambharpur, Dist.- Gopalganj, SL. No. - 01.
        2.Binod Kumar Singh, S/o Surynarayen Singh, At and P.O.- Baraipati, P.s.- Yadopur, Block
         and      Dist.- Gopalganj, SL. No. 399.
        3.Daya Devi W/o Ravineshwar Singh, At- Bhusawa, Block and P.S.- Thawe, Dist. -
         Gopalganj,        SI. No. 20.
        4.Anita Devi, W/o Rampirit Singh, At Arna, P.S. and Block- Uchakagaon, Dist.- Gopalganj,
         SI.      No. 44.
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                             17/68




       5.Sunil Kumar Mishra, S/o Hirdyanand Mishra, At- Dumariyaan Gausiyan, P.S. and Block-
        Manjha, Dist.- Gopalganj, SI. No. 367.
       6.Ramnagina Prasad, S/o Kedar Bihar, Vill. and P.O. and P.S. and Block- Kateya, Dist.-
       Gopalganj, SI. No. 238.
       7.         Adalat Singh, S/o Late Bijadhar Singh, At- Semara (Ahirtoli) P.S. Gopalpur, Block-
        Kuchaikot,         Dist.- Gopalganj, SI. No. 110.
       8.ID Mahamad, S/o Afasar Miya, At- Rampur Madho, P.s. and Block- Kuchaikot, Dist. -
        Gopalganj, SI. No. 106.
       9.Kiran Devi, W/o Chandrashekhar Singh, At and P.O.- Ekderwa, P.S and Dist. - Gopalganj,
        SI.       No. 38.
       10.Birendra Rai, S/o Gorakh Rai, At Baniyachhapar, P.O.- Gopalpur, Block- Kuchaikot, P.S.
        Gopalpur, District- Gopalganj, SI. No. 129.
       11.Ramawatar Baitha, S/o Nayek Baitha, At Mangolpur, P.S. Mahamadpur, Block-
       Bakunthpur,         District- Gopalganj, SI. No. 69.
       12.Puranmasi Ram, S/o Sanhuram, At- Sutadharara, P.S. and Block- Kateya, District-
        Gopalganj,         SI. No. 390.
       13.        Pramod Singh, S/o Ramayen Singh, At Lakharao, P.S. and Block- Kateya, District-
        Gopalganj,         SI. No. 235.
       14.Mukhlal Kuswaha, S/o Bhardul Kuswaha, At- Sukshenwa Mishra, P.S. Kateya, District-
        Gopalganj, Kateya SI. No. 251.
       15.Satyender Prasad Shrivastav, S/o Rajendra Prasad Shrivastav, Block- Pandewari, At and
        P.O.- Panchdewari, P.S. Kateya, District- Gopalganj, S.I. No. 191.
       16.Prabhunath Tiwari, S/o Late baban Tiwari, At Tetariya, P.s. Kateya, Block- Panchdeori,
        District- Gopalganj, SI. No. 190.
       17.Shyamsunder Singh, S/o Rajbalam Singh, At- Chafi, P.S. Kateya, Block - panchdeori,
        District- Gopalganj, SI. No. 192.
       18.Raghav Prasad, S/o Ramlal Bhagat, At- Basdila Murugiya Tola), P.S. and Block and
       District- Gopalganj, SI. No. 53.
       19.Shambhu Prasad, S/o- Baidhnath Prasad Yadav, At- Emiliya, P.S. Manjha Grah, Block-
        Manjha, District- Gopalganj, SI. No. 154.
       20.Shivjee Prasad, S/o Ramanand Sah, At- Sujanpur, P.O.- Semara, P.S.- Gopalpur, Block-
        Kuchaikot, District- Gopalganj, SI. No. 94.
       21.Ram Narayan Ram, S/o Guljar Ram, At- Haziyaapur Ward No. 28, P.s. and Block and
        District- Gopalganj, SI. No.
       22.Birendra Prasad, S/o Nathuni Prasad, At- Gamhariya, P.S.- Yadawpur, Block and District-
        Gopalganj, SI. No. 171.
       23.Devendra Kumar Singh, S/o Janak Singh, At and P.O.- Khajuriya, P.S.- Sidhawaliya,
       Block- Barauli, District- Gopalganj, SI. No. 219.
       24.Hare Ram Prasad, S/o Badri Prasad, At- Khajuriya, P.s.- Sidhawaliya, District- Gopalganj,
        SI.       No. 225.
       25.Sujit Kumar Mishra, S/o Chandra Bhushan Mishra, At - Baidawli, P.S. and Block-
        Kuchaikot,         District- Gopalganj, SI. No. 115.
       26.Parmanand Nath Tiwari, S/o Dineshwar nath Tiwari, At - Bhojpurwa, Block and P.S.-
        Manjha, District- Gopalganj, SI. No. 33.
       27.Surendra Prasad Singh, S/o Lawtan Prasad Singh, At and P.O.- Khajuriya, P.S.-
       Sidhwaliya,         Block- Barauli, District- Gopalganj, SI. No. 80.
       28.Smt. Dewanti Devi, W/o Ramakant Giri, At P.O.- Manikpur, P.S. and District- Gopalganj,
        SI.       No. 56.
       29.Nagendra Baitha, S/o Kishi Baitha, At- Bhimpurwa, P.S.- Mahamadpur, Block-
       Baikunthpur,        District- Gopalganj, SI. No. 162.
       30.Jagarnath Ram, S/o Late Laxuman Ram, At- Khanpati, P.S. and Block- Kuchaikot,
       District- Gopalganj, SI. NO. 366.
       31.Vijay Shankar Mishra, S/o Raghubansh Mishra, At- Baidauli, P.s. and Block- - Kuchaikot,
        District- Gopalganj, SI. No. 137.
       32.Indu Kumari Shrivastava, W/o Pradeep Kumar Shrivastav, At and P.O. and Block- Thawe,
        District- Gopalganj, SI. No. 23.
       33.Poonam Shrivastava, D/o Jhulan Prasad Shrivastav, At- Barmain, P.S. and Block-
        Uchakagaon, District- Gopalganj, SI. No. 216.
       34.Mira Devi, W/o Chandra Bhushan Yadav, At Pakadi Shrikant, Block and P.s. Uchakagaon,
        District- Gopalganj, SI. No. 210.
       35.Yogendra Prasad, S/o Jagdish Prasad Shrivastav, At- Madhu Bairiya, P.S. and Block-
        Uchakagaon, District- Gopalganj, SI. No. 71.
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                             18/68




       36.Satendra Kumar Sah, S/o Ramkishun Sah, At- Bairiya Dhodhan, P.s. and Block-
        Uchakagaon, District- Gopalganj, SI. No. 70.
       37.Umashankar Rai, S/o Suraybali Rai, At Rasauti, Block and P.S.- Kateya, District-
       Gopalganj,         SI.       No. 236.
       38.Harendra Harijan, S/o Yadu Harijan, At- jaisawali (Dilaula), P.S. and Block- Kateya,
        District- Gopalganj, SI. No. 253.
       39.Pawan Kumar Barnwal, S/o Praduman Barnwal, At- Majhawaliya, Block- Panchadeori,
       P.S.-      Kateya, District- Gopalganj, SI. No. 389.
       40.Indu Sharma, W/o Late Ashok Sharma, At- Basdila (Murugiya Tola), P.S. and Block and
        District- Gopalganj, SI. No. 55.
       41.Laichi Devi, W/o Ravindar Baitha, At- Sukul Narahwa, P.s. Gopalpur, Block- Kuchaikot,
        District- Gopalganj, SI. No. 10.
       42.Gayetri Devi, W/o Yogendra Pandey, At- Khaigaon, P.O.- Semara Bazar, P.S.- Gopalpur,
        Block- Kuchaikot, District- Gopalganj, SI. No. 11.
       43.Itarwas Devi, S/o Sakaldeo Ojha, At- Lachhpur, P.s.- Gopalpur, Block- Kuchaikot,
       District- Gopalganj, SI. No. 109.
       44.Jagarnath Mochi, S/o Balkirisan Mochi, At - Belsand, P.s. and Barauli- Barauli, District-
        Gopalganj, SI. No. 224.
       45.Sanjay Kumar, S/o Panalal Singh, Village - Ekderwa, P.O- Jamsar, P.S. and Block-
        Uchakagaon, District- Gopalganj, C.W.J.C. No. 74.
       46.Narendra Chawdhari, S/o Dhodha Chawdhari, Village- Patkhawli, P.O. Baghi Bazar, P.S.
        and       Block- Kateya, District- Gopalganj, SI. No. 231.
       47.Renu Devi, D/o Ramdas Upadhyay, Village- Dumariya, P.s. and Block- Kateya, District-
        Gopalganj, SI. No. 347.
       48.Usha Devi, W/o Shailesh Chawbey, Village- Jaisauli, P.s. and Block- Kateya, District-
        Gopalganj,        SI. No. 391.
       49.Santoshi Devi, D/o Kanhaiya Prasad, Village- Patkhawli, P.s. and Block- Kateya, District-
        Gopalganj, SI. No. 246.
       50.Tufani Ram, S/o Gopi Ram, Village- Patkhawali, P.s. and Block- Kateya, District-
        Gopalganj,        SI. No. 232.
       51.Asha Devi, W/o Ajay Rai, Village- Pakadi Shrikant, P.S. and Block- Uchakagaon, District-
        Gopalganj, SI. No. 42.
       52.Kumari Bibha, D/o Mala Chawdhur, Village- Maripur, P.O. and P.s. and Block-
       Phulwariya,        District- Gopalganj, SI. No. 144.
       53.Taramati Devi, D/o Chunilal Mahto, Village- Manikpur, P.s. and District and Block-
        Gopalganj,        SI. No. 39.
       54.Kamal Devi, W/o Shambhu Nath Prasad, Village- Mishrouliya, P.S. and Block- Manjha,
        District- Gopalganj, SI. No. 381.
       55.Urmila Devi, W/o Sawaminath Pandit, R/o Village- Emiliya, P.S. P.S. - Manjha Garan,
        District- Gopalganj, SI. No. 30.
       56.Bhola Yadav, S/o Sigasan yadav, R/o Village - Rooppoiya, P.S.- Kateya, Block- Pandheori,
        District- Gopalganj, SI. No. 206.
       57.Mira Devi, W/o Raj Kishor Verma, R/o Village- Barkasakhe, P.s. and Block- Uchakagaw,
        District- Gopalganj, SI. No. 410.
       58.Sarswati Devi, W/o Ramraj Prasad, R/o Village- Sakhekhas, P.S. and Block- Uchakagaw,
        District- Gopalganj, SI. No. 75.
       59.Parmanand Ram, S/o- Ramnath Ram, R/o Village- Bankatiya (Tola Tad), P.s.- Kateya,
        Block- Panchdeori, District- Gopalganj, SI. No. 201.
       60.Chhbiraj Baitha, S/o- Rajpat Baitha, R/o Village- Rampur, P.S.- Kateya, P.O. and Block -
        Panch Devari, District- Gopalganj, SI. No. 197.
       61.Ganesh Rawat, S/o Radharawat, R/o Village- Kubarahi, P.O.- Semariya, P.S.- Kateya,
       Block and          District- Gopalganj, SI. No. 194.
       62.Rajeshwar Ram, S/o Dahari Ram, R/o Village- Barachap, P.O.- Semariya, P.s.- Kateya,
        Block- Panchadeori, District- Gopalganj, SI. No. 204.
       63.Manoj Tiwari, S/o Dhuruvdeo Tiwari, R/o Village- Sawanha, P.s.- Fullwariya, P.O.-
       Bathua Bazar, District- Gopalganj, SI. No. 142.
       64.Om Prakash Gupta, S/o Baikunth Prasad Gupta, R/o Village - Jhajhawa bazar, P.S.-
        Mahamadpur, Block- Sidhawaliya, District- Gopalganj, SI. No. 67.
       65.Vijayendra Kumar Prasad, S/o Ramnath Prasad, R/o Village- Madhopur, P.O.- Jhajhawa
        bazar, Block- Sidhawaliya, District- Gopalganj, SI. No. 68.
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                             19/68




       66.Ramphal Ram, S/o Gorak Ram, Village and P.O. - Kharharwa, P.S. and Block -
       Uchakagaon,        District- Gopalganj, SI. No. 41.
       67.Laxmina Devi, W/o Arjun Ram, R/o Village- Pithawari, P.O. (U) Udant Rai ke Bangra,
       P.S.-      Thawe, Block- Manjha, District- Gopalganj, SI. No. 26.
       68.Renu Devi, W/o Radheshyam Srivastav, R/o Village Barwa, P.S. and Block- Hathua,
        District- Gopalganj, SI. No. 50.
       69.Maqsood Allam, S/o Md. Usuf, Villge and P.O.- Nwada, P.s. and Block- Barauli, District-
        Gopalganj, SI. No. 228.
       70.        Md. Najibullah Ansari, S/o Rauf Miya, R/o Village- Madanpur, P.s. and Block-
       Barauli, District- Gopalganj, SI. NO. 229
       71.Nutan Shrivastav, D/o Kapildeo Lal Shrivastav, R/o Village and P.O.- Lachhawar, P.S. and
        Block- Thawe, District- Gopalganj, SI. No. 21.
       72.Manir Allam, S/o Raja Husen, R/o Village and P.o.- Rampur Daud, P.s. and Block-
        Kuchaikot,        District- Gopalganj, SI. No. 12.
       73.Ramesh Kumar Prasad, S/o Ramjatan Ram, R/o Village- Gawandari, P.O.- Ramchandarpur
        P.S.      and Block- Thawe, District- Gopalganj, SI. No. 157.
       74.Murat Singh, S/o Late nathuni Singh, R/o Village- Naya tola lHarpur, P.O.- manikpur, P.S.
        and       Block and District- Gopalganj, SI. No. 176.
       75.Hari Narayn Prasad, S/o Suraj Bali Prasad, R/o Village-Bathana, P.O. Nechua Jalalpur,
        P.S. and Block-Kuchaikot, District-Gopalganj, Sl. No. 104
       76.Narad Mani Mishra, S/o Vishundeo Mishra, R/o Village-Chhattarpatti, P.O. Bodha
       Chhapar, P.S. Gopalpur, District-Gopalganj, Sl. NO. 103
       77.Om Narayan Manjhi, S/o Jangi Manjhi, R/o Village-Kawalachak, P.O. Sasamusa, P.S. and
       Block-Kuchaikot, District Gopalganj, Sl. No. 98
       78.Raghaw Prasad, S/o Yogendra Prasad, R/o Village Allapur, P.O. and P.S. Manjhagarh,
       District Gopalganj, Sl. No. 34
       79.Dayashankar Ram, S/o Swaminath Ram, R/o Village-Janki Nagar, P.O. Mirganj, P.S. and
       Block-Hathua, District-Gopalganj, Sl. No. 48
       80.Awadhesh Bhagat, S/o Vishwanath Bhagt, R/o Village-Kandhgopi, P.O. Badheya, P.S.
       Mirganj, Block-Hatua, District-Gopalganj, Sl. No. 160
       81.Ramgyan Sharma, S/o Shiv Prasad Sharma, R/o Village Baniyachhapar, P.O. Rampurdaud,
       P.S. and Block-Kuchaikot, District-Gopalganj, sl. No. 95
       82.Rameshwar Prasad Singh, S/o Shiv Kumar Singh, R/o Village Bhawaniganj, P.O. and P.S.
       and Block - Manjha Garh, District-Gopalganj, Sl. No. 29
       83.Ramniwas Majhi, S/oi Nageshwar Majhi, r/o Village-at and P.O.-Ramchandrapur, P.s. and
       Block Thawe, District-Gopalganj, Sl. No. 159.
       84.Birendra Ram, S/o Bideshi Ram, R/o Village and P.O.-Ramchandarpur, P.s. and Block-
       Thawey, District-Gopalganj, Sl. No. 158
       85.Dhanilal Prasad, S/o Chandrika Mahto, R/o Village-Salehpur (Malahi Tola), P.O. Salehpur,
       P.S.-Bishambharpur, Block-Kuchaikot, District Gopalganj, Sl. No. 06
       86.Shivshankar Manjhi, S/o Dukhi Manjhi, R/o Village-Chhawahi Khas, P.O.-Gopalganj, P.S.
       and Block -Manjha, District-Gopalganj, Sl. No. 25.
       87.Hari Narayen Tiwari, S/o Ramanand Tiwari, R/o Village-Barwa Birit, P.O. Nechuajalalpur,
       P.S. and Block-Kuchaikot, District Gopalganj, Sl. No. 416
       88.Kanhaiya Prasad, S/o Chandarma Prasad, R/o Village-Kotawa, P.O. Yadopur, P.S. and
       Block and District-Gopalganj, Sl No. 178
       89.Akhatar Alli, S/o Md. Habib, R/o Village Butan Tola Chaman Pura, P.O. Chamanpura, P.s.
       and Block-Baikunthpur, District-Gopalganj, Sl. No. 168
       90.Chandramani Prasad, S/o Ramjeet Prasad, R/o Village-Sawanaha, P.O. and P.S. and Block-
       Kateya, District-Gopalganj, Sl. No. 233
       91.Md. Masumalli, S/o Md. Mustakim, R/o Village and P.O.-Safiyabad, P.S. and Block-
       Baikunthpur, District-Gopalganj, sl. No. 165
       92.Chanda Kumari, D/o Brij Mohan Tiwari, R/o Village Nawada Rajokhar, P.O. Manikpur,
       P.S. and Block and District Gopalganj, Sl. No. 37
       93.Om Prakash Singh, S/o Ramayen Singh, R/o Village Bhojpurwa, P.O. Gopaganj, P.S. and
       Block Manjha, District-Gopalganj, Sl. No. 362
       94.Anil Kumar Singh, S/o Rambilash Singh, R/o Village and P.O.-Ramchandarpurr, P.S. and
       Block-Thawe, District-Gopalganj, Sl. No. 156
       95.Krishnalata Shrivastav, W/o Munna Prasad Sinha, R/o Village-Kathariya, P.O.-Barahima,
       P.S. -Mahamadpur, Block-Sidhwaliya, District-Gopalganj, Sl. No. 63
       96.Chandra Deo Pandit, S/o Amala Pandit, R/o Village-Bankat, P.O. Baterdeh, P.S. and Block
       -Barauli, District-Gopalganj, Sl. No. 77
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                            20/68




       97.Rajiv Kumar Ranjan, S/o Subash Prasad Shrivastav, R/o Village-Kathariya, P.O.
       Barahima, P.S. Mahamadpur, District Gopalganj, Sl. No. 64.
       98.Kanti Devi, W/o Manindra Prasad, R/o Village-Bhojpurwa, P.O. Gopalganj, P.S. and
       Block Manjha, District-Gopalganj, Sl. No. 151
       99.Md. Rustam, S/o Late Munsi Miya, R/o Village-Mira Tola, P.O. and P.S. and Block -
       Manjha, District Gopalganj, Sl. No. 149
       100.Noornesha Khatoon, W/o Shohrab Husen, R/o Village Mira Tola, P.O. and P.S. and
       Block-Manjha, District-Gopalganj, Sl. No. 148
       101.Tasirunnesha, W/o Md. Rustam, R/o Village-Mira Tola, P.O. and P.S. and Block-Manjha,
       District-Gopalganj, Sl. No. 147
       102.Awadhesh Kumar Manjhi, S/o Anup Manjhi, R/o Village Jagarnatha, P.O. and P.S. and
       Block-Manjha, District-Gopalganj, Sl. No. 28
       103.Ramadhar Prasad, S/o Indrasan Prasad, R/o Village and P.O.-Khawajepur, P.S. Yadopur,
       Block and District-Gopalganj, Sl. No. 172
       104.Piriti Kumari, D/o Dinbandhu Prasad Shrivastaw, R/o Village and P.O. Belsand, P.S. and
       Block Barauli, District-Gopalganj, Sl. No. 46.
       105.Mukesh Kumar Shrivastaw, S/o Dinbandhu Prasad Shrivastaw, R/o Village and P.O. -
       Belsand, P.s. and Block-Barauli, District-Gopalganj, Sl. No. 47
       106.Bikarma Prasad, S/o Gadadhar Prasad, R/o Village-Biswambharpur (Hajamtoli), P.O. and
       P.S. and Block-Kuchaikot, Biswamharpur, District Gopalganj, Sl. No. 05.
       107.Maharani Devi, W/o Shyam Sundar Singh, r/o Village-Chadhi, P.O. Semariya, P.S.
       Kateya, Block-Panchdeori, District-Gopalganj, Sl. No. 193.
       108.Nanjee Yadav, S/o Late Gopal Yadav, R/o Village-Kanchanpur, P.O. Bagahi Bazar, P.S.
       and Block-Kateya, District-Gopalganj, Sl. No. 249.
       109.Nagendra Yadav, S/o Gauri Shankar Yadav, R/o Village-Betwaniya, P.O. and P.S. and
       Block-Kateya, District-Gopalganj, Sl. No. 248.
       110.Neshar Ahamad, S/o Shekhmuslim, R/o Village-Bhopatpur, P.O. Baghi Bazar, P.S. and
       Block Kateya, District-Gopalganj, Sl. No. 247
       111.Abrar Husen, S/o Late Hajarat Miya, R/o Village-Asharam Bhaluhi, P.S. and Block-
       Kateya, District-Gopalganj, Sl. No. 377
       112.Rina Devi, W/o Ramchandar Ram, R/o Village-Sukarawali, P.O.-Mahauawa, P.S. Kateya,
       Block Panchdeori, District-Gopalganj, Sl. No. 186.
       113.Veena Devi, W/o Kirishna Singh, R/o Village-Deokuli, P.O. Shyampur, P.S.-
       Mahamadpur, Block-Baikunthpur, District-Gopalganj, Sl. No. 164.
       114.Vijyendra Singh, S/o Raghunath Singh, R/o Village and P.O.-Khajuriya, P.S.
       Sidhawaliya, Block-Barauli, District-Gopalganj, Sl. No. 82
       115.Vibha Kuwar, W/o Late Vijay Shankar Dubey, R/o Village Harpur, P.O. Sasamusa, P.S.
       and Block-Kuchikot, District-Gopalganj, Sl. No. 88
       116.Umesh Ram, S/o Ramnath Ram, R/o Village Biswambharpur (Fulwariya), P.O. and P.S.-
       Biswambharpur, Block-Kuchaikot, District-Gopalganj, Sl. No. 09
       117.Omelal Prasad, S/o Harihar Praad, R/o Village-Vijaypur, P.O. Rampur Daud, P.S. and
       Block Kuchaikot, District-Gopalganj, Sl. No. 97
       118.Ramgyan Sah, S/o Harihar Sah, R/o Village and P.O.-Bisunpur, P.S.-Yadovpur, Block and
       District-Gopalganj, Sl. No. 36
       119.Ahilya Devi, W/o Binod Ray, R/o Village-Pakari Shrikant, P.O. Phulwariya, P.S. and
       Block-Uchakagaw, District-Gopalganj, Sl. No. 43.
       120.Kalindi Verma, W/o Mainegar Verma, R/o Village-Sansarpur, P.O. and P.S. and Block-
       Bhorey, District-Gopalganj, Sl. No. 334
       121.Yogendra Mishra, S/o Ramballi Mishra, R/o Village-Sirisiya, P.O. Sasamusa, P.S. and
       Block-Kuchaikot, District-Gopalganj Sl. No. 14
       122.Mohan Prasad Gupta, S/o Manegar Sah, R/o Village-Babhanauli, P.O. Nawada, P.S. and
       Block-Barauli, District-Gopalganj, Sl. No. 353
       123.Kumari Laxmi Gupta, W/o Mohan Prasad Gupta, R/o Village-Babhanauli, P.O. Nawada,
       P.S. and Block Barauli, District-Gopalganj, Sl. No. 352
       124.Ajay Kumar Verma, S/o Jagdish Prasad Verma, R/o Village-Sansarpur, P.O. and P.S. and
       Block-Bhorey, District-Gopalganj, Sl. No. 309
       125.Manardhan Chaudhari, S/o Late Shankar Chaudhari, R/o Village-Dharahra Mela, P.O.
       and P.S. and Block-Kateya, District-Gopalganj, sl. No. 384
       126.Achhay Kumar Singh, S/o Raghunandan Singh, R/o Village-Arana Bazar, P.O. and P.S.
       and Block-Uchakagaw, District-Gopalganj, Sl. NO. 211
       127.Tara Devi, W/o Santlal Chaudhari, R/o Village-Mainidih, P.O. Jaisawli, P.S. and Block-
       Kateya, District Gopalganj, Sl. No. 368
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                            21/68




       128.Suresh Singh, S/o Indardeo Singh, R/o Village-Matihaniyasalehpur, P.O.-Salehpur, P.S.
       Biswambharpur, District-Gopalganj, Sl. No. 02
       129.Ashok Prasad, S/o Mahatam Prasad, R/o Village-Binodmatihaniya, P.O. Baliwan Sagar,
       P.S. Biswambharpur, Block-Kuchaikot, District Gopalganj, Sl. No. 07
       130.Dinanath Prasad, S/o Hawaldar Prasad, R/o Village-Pipra, P.O. Sareya Narendra, P.S. and
       Block-Barauli, District Gopalganj, Sl. No. 79
       131.Shabir Ahmad, S/o Rasul Ahamad, R/o Village-Chakjoga, P.O. Narkatiya, P.S. and
       Block-Uchakagaw, District-Gopalganj, Sl. no. 213.
       132.Uma Thakur, S/o Amari Thakur, R/o Village-Karmaini, P.O. Jaisauli, P.S. and Block
       Kateya, District-Gopalganj, Sl. No. 254.
       133.Mahesh Singh, S/o Dinanth Singh, R/o Village-Kangopi, P.O. Badheya, P.S. Mirganj,
       District-Gopalganj, Sl. No. 49.
       134.Shobha Devi, W/o Brajesh Mishra, R/o Village-Naraeniya, P.O. and P.S. Mirganj, Block
       -Hathua, District Gopalganj, Sl. No. 400
       135.Sunita Devi, W/o Chandeshwar Sharma, R/o Village-Goniyar, P.O. (U)-Raikebangra, P.S.
       Thawe, Block-Manjha, District-Gopalganj, Sl. No. 146.
       136.Rajendra Sharma, S/o Rameshwar Sharma, R/o Village Matihaniyasalehpur, P.O.
       Salehpur, P.S. Biswambharpur, Block Kuchaikot, District-Gopalganj, Sl. No. 89.
       137.Ramashankar Singh, S/o Late Indrasan Singh, R/o Village Matihaniya Salehpur, P.O.
       Salehpur, P.S. Biswambharpur, Block Kuchaikot, District Gopalganj, sl. No. 107
       138.Lilawati Devi, D/o Dinanath Chawbey, R/o Village and P.O. Manikpur, P.S. and Block
       and District-Gopalganj, Sl. No. 40.
       139.Indrawti Devi, W/o Mohangiri, R/o Village and P.O. Manikpur, P.S. and Block and
       District-Gopalganj, Sl. No. 35.
       140.Shusmawati Devi, W/o Harendra Pandit, R/o Village Khemati Haniya, P.O. Durgmati
       Haniya, P.S. Biswambharpur, District Gopalganj, Sl. No. 19.
       141.Santosh Kumar Shrivastav, S/o Dinesh Chandar Shrivastav, R/o Village Bideshi Tola,
       P.O. and P.S. and Block-Thawe, District Gopalganj, Sl. No. 415.
       142.Hirdaya Sah, S/o Dhunmun Sah, R/o Village-Vijaypur, P.O.-Rampur Daud, P.S. and
       Block-Kuchaikot, District Gopalganj, Sl. No. 93
       143.Ramashish Chaudhary, S/o Late Chanar Chaudhary, R/o Village Paithanpatti, P.O.
       Pathara, Block and P.S. Manjha, District Gopalganj, Sl. No. 411
       144.Madan Narayen Shahi, S/o Rajkishore Narayen Sahhi, R/o Village and P.O. Sikatiya, P.S.
       Sidhawaliya, District Gopalganj, Sl. No. 76
       145.Vibha Kumari, D/o Gobardhan Mishra, R/o Village-Bedawli, P.S. and Block Kuchaikot,
       District Gopalganj, Sl. No. 126.
       146.Ram Naresh Prasad, S/o Srikishun Prasasd, R/o Village Durug Matihaniya, P.S. and
       Block Kuchaikot, District Gopalganj, Sl. No. 24.
       147.Arvind Kumar, S/o Awadh Kishore Singh, R/o Village-Udant Rai Ke Bangra, P.S. Thawe,
       Block-Manjhagadh, District Gopalganj,, Sl. No. 357
       148.Biresh Yadav, S/o Shayama Yadav, R/o Village-Uparchanta, P.S. Thawe, Block-
       Manjhagadh, District Gopalganj, Sl. No. 32.
       149.Vimla Devi, W/o Binod Manjhi, R/o Parsa, P.O. Bagheji, Rampur, P.S. and Block Baruli,
       District Gopalganj, Sl. No. 226
       150.Prabhu Ram, S/o Baran Ram, R/o Village Chakiya, P.O. and P.S.-Bhore, District
       Gopalganj, S. No. 348.
       151.Saral Ram, S/o Dudhraj Ram, R/o Village-Bantariyadhur, P.O. and P.S. Bhore, District
       Gopalganj, sl. No. 343
       152.Majahrul Haque Mansuri, S/o Manijamudin, R/o Village-Mishrauliya, P.O. and P.S.
       Bhore, District Gopalganj, Sl. No. 295.
       153.Suresh Ram S/o Chokat Ram, r/o Village Jamsar, P.O. Jamsar Bazar, P.S. and Block-
       Uchakagawa, District Gopalganj, Sl. No. 396
       154.Ramjanak Singh, S/o Fali Singh, R/o Village Jamsrtra, P.O. Jamsar, P.S. and Block-
       Uchakagaw, District Gopalganj, Sl. No. 214
       155.Prabhunath Singh, S/o Ram Dhani Singh, R/o Village-Diuliya, P.S. Rajapur, P.S. Kateya,
       Block Panchadeuri, District Gopalganj, Sl No. 209
       156.Ramayen Sharma, S/o Bachu Sharma, R/o Village-Kotna Rahawa, P.O. Narahwa Sukal,
       P.S. Gopalpur, Block-Kuchaikot, District Gopalganj, Sl. No. 102
       157.Ajit Kumar Ojha, S/o Late Ram Raj Ojha, R/o Village-Belwa Mathiya, P.O.
       Maniyarakoth, P.S. and Block-Kuchaikot, District Gopalganj, Sl. No. 86
       158.Ramadhar Chawadhari, S/o Udaya Narayen Chawdhari, R/o Village Bahahor Tola, P.S.
       Manjha, District Gopalganj, Sl. No. 150.
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                             22/68




       159.Mukesh Baitha, S/o Bhekha Baitha, R/o Village Dauda Bisunpur, P.S. Rampur Daud, P.S.
       and Block-Kuchaikot, District Gopalganj, Sl. No. 133.

                                                                          Petitioners

                                                  Versus
       1.Mr. Anjani Kumar Singh, The State of Bihar through the Chief Secretary, Old Secretariat,
       Patna
       2.Mr. Dr. Dharmendra Singh, State of Bihar, Patna, Department of Human Resource
       Development, Government of Bihar, New Secretariat, Patna
       3.Mr. Amir Subhani, The Principal Secretary, General Administration, Govt. of Bihar, Old
       Secretariat, Patna
       4.Mr. M. Ramchandu Tandu, The Director Primary Education, Department of Human
       Resource Development, Development of Bihar, Patna
       5.Mr. Khurshid Alam, Director Mass Education (Jan Shiksha), Development Govt. of Bihar,
       New Secretariat, Patna
       6.Mr. Rahul Kumar, The District Magistrate/Collector, Gopalganj, District Gopalganj,
       7.Mr. Ashok Kumar, District Education Officer, Gopalganj, District Gopalganj,
       8.Mr. Mahendra Kumar, the District Magistrate/Collector, Siwan
       9.Mr. Chandra Shekhar Rai, the District Education Officer, Siwan, District Siwan


                                                                     Respondents

       ======================================================
                                                  with
                          Miscellaneous Jurisdiction Case No. 385 of 2017
                                                   In
                            Civil Writ Jurisdiction Case No.16729 of 2014
       ======================================================
  1.    Birendra Singh S/o Nagendra Singh, R/o Village- Yogipur, P.O.-Semra, P.S.-Gopalpur,
        Block-Kuchaikot, District-Gopalganj, Sl. No. 24.
  2.    Paramhans Chaudhary, S/o Janardhan Chaudhary, R/o Village-Savanhi Jagdish, P.S.-
        Gopalpur, District-Gopalganj, Sl. No. 17.

                                                                               ... ... Petitioner/s
                                                Versus
  1.    Mr. Anjani Kumar Singh, The State of Bihar Through The Chief Secretary, Old Secretariat,
        Patna
  2.    Mr. Dr. Dharmendra Singh Gangwar The Principal Secretary, Null Department of Human
        Resource, Development, Government of Bihar, New Secretariat, Patna
  3.    Mr. Amir Subhani The Principal Secretary, Department of Personnel and Administrative
        reforms, now known as Department of General Administration, Govt. of Bihar, Patna
  4.    Mr. M. Ramchandu Tandu the Director Primary Education, Department of Human Resource
        Development, Development of Bihar, Patna
  5.    Mr. Khurshid Alam Director Mass Education, Jan Shiksha, Department of Human resource
        Development Govt. of Bihar, New Secretariat, Patna
  6.    Mr. Rahul Kumar The District Magistrate/Collector, Gopalganj, District-Gopalganj.
  7.    Mr. Ashok Kumar District Education Officer, Gopalganj, District-Gopalganj.

                                                                    ... ... Opposite Party/s
       ======================================================
                                             with
                      Miscellaneous Jurisdiction Case No. 678 of 2017
                                              In
                       Civil Writ Jurisdiction Case No.13291 of 2012
       ======================================================
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                             23/68




       Ghanshyam Mandal S/o alte Yugal Kishor Mandal resident of Village Bishanpur, P.S.-Sabour,
       Distt.-Bhagalpur.

                                                                            ... ... Petitioner/s
                                             Versus
  1.    Mr. Anjani Kumar Singh, son of not known to the petitioner, Chief Secretary, Govt. of
        Bihar, Main Secretariat, Patna
  2.    Mr. R.K. Mahajan Son of not Known to the Petitioner, Principal Secretary, Department of
        Human Resources Development, Bihar,Patna
  3.    Mr. Prakash Ranjan Kumar Son of not Known to the Petitioner, District Mass Education,
        Bhagalpur
  4.    Mr. Dr. Birendra Prasad Yadav Son of not Known to the Petitioner, the District Magistrate,
        Bhagalpur
  5.    Mr. Prakash Ranjan Kumar Son of not Known to the Petitioner, the District Education
        Officer, Bhagalpur

                                                                            ... ... Opposite Party/s
       ======================================================
                                                    with
                             Miscellaneous Jurisdiction Case No. 1633 of 2017
                                                     In
                               Civil Writ Jurisdiction Case No.16923 of 2011
       ======================================================
  1.    Jata Shankar Singh Son of Madan Mohan Singh, Resident of Village P.O.- Gauriharman,
        P.S.- Sakra, District- Muzaffarpur.
  2.    Kabindra Singh Son of Kailash Singh, Resident of Village- Loksharipur, P.O.- Gauriharmn,
        P.S.- Sakra, District- Muzaffarpur.
  3.    Lakshmi Kumari, Wife of Shialal Choudhary, Resident of Village- Lakshmipur, P.O.-
        Gauriharman, P.S.- Sakram, District- Muzaffarpur.
  4.    Sunil Kumar Son of Satnarain Prasad, Resident of Village P.O.- Ganjgaurihar, P.S.- Sakra,
        District- Muzaffarpur.

                                                                             ... ... Petitioner/s
                                              Versus
  1.    The State Of Bihar Through Shri Anjani Kumar Singh, Chief Secretary, Govt. Of Bihar,
        Patna
  2.    Mr. R.K. Mahajan, Principal Secretary, Education Department, Govt. of Bihar, Patna.
  3.    Mr. Binodanand Jha, Director, Primary Education, Govt. of Bihar, Patna.
  4.    Mr. Kameshwar Kamti, District Education Officer, Muzaffarpur.

                                                                            ... ... Opposite Party/s
       ======================================================
                                                    with
                             Miscellaneous Jurisdiction Case No. 1663 of 2017
                                                     In
                               Civil Writ Jurisdiction Case No.2393 of 2016
       ======================================================
  1.    Bibi Farzana Daughter of Md. Ilyas, Resident of Village - Puraini, Post - Purani, P.S. -
        Jagdishpur, District - Bhagalpur.
  2.    Bibi Shiri Khatoon, Daughter of Md. Ilyas, Resident of Village - Puraini Naya Tola, P.S. -
        Jagdishpur, District - Bhagalpur.

                                                                                  ... ... Petitioner/s
                                                  Versus
  1.    The State of Bihar
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                              24/68




  2.    Adash Titermare, the District Magistrate, Bhagalpur.
  3.    Sri R.K. Mahajan the Principal Secretary, Department Human Resources Development,
        Bihar, Patna.
  4.    Sri Amir Subhani, the Principal Secretary, Department of Personnel and Administrative
        Reforms Bihar, Patna
  5.    Sri M.R. Tudu, the Director, Primary Education, Bihar, Patna.
  6.    Bindanand Jha, the Director Mass Education Bihar, Patna.
  7.    Jitendra Prasad Sri Vastwa, the District Mass Education Officer, Bhagalpur.
  8.    Devendra Jha, the Programme Officer, Adult Education Sabour Bhagalpur.
  9.    Vijay Kumar Mishra the Additional Director, Non Formal Education Bhagalpur.
  10.   Phul Babu Choudhary the District Education Officer, Bhagalpur.

                                                                             ... ... Opposite Party/s
        ======================================================
                                                    with
                            Miscellaneous Jurisdiction Case No. 1839 of 2017
                                                     In
                               Civil Writ Jurisdiction Case No.1035 of 2012
        ======================================================
        Naresh Tanti Son of Singeshwar Tanti, resident of Village- Naya Tola Bhalsar, P.O.- Ekchari,
        P.S.- Kahalgaon, District- Bhagalpur.

                                                                                      ... ... Petitioner/s
                                                Versus
  1.    Anjnai Kumar Singh, The Chief Secretary, Govt. Of Bihar, Patna
  2.    Dr. Darmendra Singh Gangwar, The Principal Secretary, Department of Human Resources
        Development, Govt. of Bihar, Patna
  3.    Amir Subhani, The Principal Secretary, Department of Personal and Administrative
        Reforms, Govt. of Bihar, Patna

                                                                           ... ... Opposite Party/s
        ======================================================
                                                    with
                            Miscellaneous Jurisdiction Case No. 1900 of 2017
                                                     In
                              Civil Writ Jurisdiction Case No.13291 of 2012
        ======================================================
  1.     Sri Ram Tiwari, Son of late Ram Singar Tiwari, Resident of Village- Kanjiya, P.S. Nath
         Nagar, District- Bhagalpur, At present Village- Dhankund, P.O. Makaita, P.S. Dhankund,
         District- Banka.
  2.    Kamal Kishore Jha Son of late Girija Prasad Jha Resident of Village- Shibuhdih, P.S.
        Sabour, District- Bhagalpur, at present village- Balthara, P.O. Harchandi, P.S. Raujon,
        District- Banka.
  3.    Rajesh Kumar Pandey Son of late Radha Kant Pandey Resident of Village-Damuchak, P.O.
        and P.S. - Jagdishpur, District- Bhagalpur.
  4.    Sanjay Upadhayay Son of Sri Sachidanand Upadhayay Resident of Village- Oagari, New
        Vikramshila Nagar, P.S. Kahalgaon, District- Bhagalpur.
  5.    Gopal Prasad Sah Son of Dukhan Sah Resident of Village- Sanhaula, P.O. and P.S. -
        Sanhaula, District- Bhagalpur..
  6.    Dina Nath Singh Son of Sri Lakshmi Narayan Singh Resident of Village- Kharbha
        Hazzudhi, P.O. and P.S. - Tarsha, District- Bhagalpur.

                                                                                      ... ... Petitioner/s
                                                   Versus
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                              25/68




  1.    The State of Bihar, Through Sri Anjani Kumar Singh, The Chief Secretary, Govt. Of Bihar,
        Main Secretariat, Govt. of Bihar, Main Secretariat, Patna
  2.    Sri R.K. Mahajan, the Principal Secretary, Department of Education, Govt of Bihar, Main
        Secretariat, Patna
  3.    Sri Amir Subhani , the Principal Secretary, Department of General Administration, Govt. of
        Bihar, Main Secretariat, Patna
  4.    Sri Amit Kumar, the Director, Primary Education, Department of Education, Govt. of Bihar,
        Main Secretariat, Patna
  5.    Sri Chandra Mohan Mishra, the District Education Officer, Bhagalpur.
  6.    Sri Mahendru Poddar, the District Education Officer, Rohtas.

                                                                            ... ... Opposite Party/s
        ======================================================
                                                    with
                            Miscellaneous Jurisdiction Case No. 2039 of 2017
                                                     In
                               Civil Writ Jurisdiction Case No.21391 of 2011
        ======================================================
  1.     Kumari Susma W/o Sachitanand Prasad, resident of Village- Sathaura, P.S.- Jitna
         Ghorasahan, District- East Champaran.
  2.    Abdul Zabbar, S/o Zahir Hussain, resident of Village- Jamua, P.S.- Dhaka, District- East
        Champaran.
  3.    Rekha Jha, W/o Parmanand Jha, resident of Village- Jamua, P.S.- Dhaka, District- East
        Champaran.
  4.    Parmanand Jha, S/o Mohan Kishor Jha, resident of Village- Jamua, P.S.- Dhaka, District-
        East Champaran.
  5.    Noor Mohammad, S/o Shekh Molajim, resident of Village- Haruhani, P.S.- Dhaka, District-
        East Champaran.
  6.    Nand Kishor Choudhary, S/o Mohar Lal Choudhary, resident of Village- Jamua, P.S.-
        Dhaka, District- East Champaran.
  7.    Birendra Sah, S/o Ganga Sah, resident of Village- Jamua, P.S.- Dhaka, District- East
        Champaran.
  8.    Om Prakash Ram, S/o Sitaram Ram, resident of Village- Agrwa, P.S.- Jitna Ghorasahan,
        District- East Champaran.
  9.    Motiur Rahman, S/o Abdul Rauf Khan, resident of Village- Pandri, P.S.- Dhaka, District-
        East Champaran.
  10.   Ahmadullah, S/o Hasnain Khan, resident of Village- Pandri, P.S.- Dhaka, District- East
        Champaran.
  11.   Hamid Mian, S/o Sadik Miyan, resident of Village- Bhelwa Circyle, P.S.- Ghorasahan,
        District- East Champaran.
  12.   Md. Baliur Rahman Khan, S/o Ahmadu Ram, resident of Village- Pandari, P.S.- Dhaka,
        District- East Champaran.

                                                                                 ... ... Petitioner/s
                                                  Versus
  1.    The State of Bihar through the Chief Secretary, Govt. of Bihar
  2.    Sri Anjani Kumar Singh, The Chief Secretary, Govt. Of Bihar Old Secretariat, Patna
  3.    Sri R.K. Mahajan, The Principal Secretary, Human Resources Development Department,
        Govt. of Bihar,

                                                           ... ... Opposite Party/s
        ======================================================
                                        with
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                            26/68




                           Miscellaneous Jurisdiction Case No. 2053 of 2017
                                                   In
                             Civil Writ Jurisdiction Case No.8418 of 2010
        ======================================================
  1.     Shashidhar Prasad S/o Govind Malakar, Resident of Village+PO+PS- Alouli, District-
         Khagaria.
  2.    Avinash Kumar, S/o Asharfi Prasad Singh, Resident of Village- Siwana Rampur, PO+PS-
        Alouli, District- Khagaria.
  3.    Runa Kumari, D/o Rambadan Mahto, Resident of Village- Siwana Rampur, PO+PS- Alouli,
        District- Khagaria.
  4.    Vinod Kumar, S/o Ram Lakhan Mahato, Resident of Village+PO- Roun, PS- Alouli,
        District- Khagaria.
  5.    Pashupati Keshri, S/o Yadunandan Keshri, Resident of Village+PO- Bahadurpur, PS- Alouli,
        District- Khagaria.
  6.    Pitambar Yadav, S/o Damodar Yadav, Resident of Village+PO- Sonihar, PS- Alouli, District-
        Khagaria.
  7.    Jay Narayan Sah, S/o Garib Sah, Resident of Village+PO- Sonihar, PS- Alouli, District-
        Khagaria.
  8.    Jagannath Kumar, S/o Maujelal Yadav, Resident of Village+PO- Bahadurpur, PS- Alouli,
        District- Khagaria.
  9.    Sanjay Kumar, S/o Vindeshwari Yadav, Resident of Village- Gaurachak, PO- Bahadurpur,
        PS- Alouli, District- Khagaria.
  10.   Jai Mala Devi, W/o Dev Narayan Pandit, Resident of Village+PO- Roun, PS- Alouli,
        District- Khagaria.
  11.   Arvind Kumar Malakar, S/o Lakshmi Malakar, Resident of Village+PO- Shumbha Gaji
        Ghat, PS- Alouli, District- Khagaria.
  12.   Ram Japo Keshri, S/o Maya Ram Keshari, Resident of Village+PO- Bahadurpur, PS- Alouli,
        District- Khagaria.
  13.   Ram Jiwachh Prasad Yadav, S/o Kismi Prasad Yadav, Resident of Village+PO- Meghauna,
        PS- Alouli, District- Khagaria.
  14.   Md. Naseem Akhtar, S/o Md. Salim Akhtar, Resident of Village+PO- Meghauna, PS-
        Alouli, District- Khagaria.
  15.   Maheshwar Mochi, S/o Kallar Mochi, Resident of Village+PO- Meghauna, PS- Alouli,
        District- Khagaria.
  16.   Pawan Kumar, S/o Bihari Sah, Resident of Village+PO- Hathwan, PS- Alouli, District-
        Khagaria.
  17.   Mukesh Kumar, S/o Rajeshwar Keshari, Resident of Village+PO- Sahasi, PS- Alouli,
        District- Khagaria.
  18.   Dhruv Kumar, S/o Brahmdeo Narayan Yadav, Resident of Village+PO+PS- Alouli, District-
        Khagaria.
  19.   Matrika Kumari, W/o Ramchandra Yadav, Resident of Village- Bari Simraha, PO- Haripur,
        PS- Alouli, District- Khagaria.
  20.   Kumari Ranjana, D/o Maheshwar Prasad Singh, Resident of Village+PO- Pansalwa, PS-
        Beldaur, District- Khagaria.

                                                                             ... ... Petitioner/s
                                              Versus
  1.    The State of Bihar Through The Chief Secretary, Govt. Of Bihar, Old Secretariat, Patna
        namely Mr. Anjani Kumar Singh.
  2.    The Principal Secretary, Department of Education, Bihar, Patna namely Mr. R.K. Mahajan.
  3.    The Principal Secretary, Department of Personnel and Administration, Bihar, Patna namely
        Mr. Amir Subhani
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                              27/68




  4.    The Director, Mass Education, Govt. of Bihar, Patna namely Mr. Binoda Nand Jha.

                                                                            ... ... Opposite Party/s
        ======================================================
                                                  with
                           Miscellaneous Jurisdiction Case No. 2101 of 2017
                                                   In
                             Civil Writ Jurisdiction Case No.8418 of 2010
        ======================================================
  1.     Laldhar Mandal S/o Dukha Mandal Resident of Village - Mirdaul, P.S. - Narpatganj, District
         - Araria.
  2.    Yoganand Mandal Son of Satya Narayan Mandal Resident of Village - Mirdaul, P.S. -
        Narpatganj, District - Araria.
  3.    Shivdutt Sah son of Badri Sah Resident of Village - Mahathawa Bazar, P.S. - Bhargama,
        District - Araria.
  4.    Kumari Meena wife of Surendra Yadav Resident of Village - Jai Nagar, P.S. - Bhargama,
        District - Araria.
  5.    Chandan Kumar son of Bisheshwar Yadav Resident of Village - Koachgama, P.O. - Rampur
        Kodarkatti, P.S. - Araria, District - Araria.
  6.    Ashok Kumar Bihari son of Tej Narayan Yadav Resident of Village - Diyari, P.O. Rampur
        Kodarkatti, P.S.+ District - Araria.
  7.    Md. Kadir Nadaf son of Md. Abbas Resident of village - Azam Nagar, P.O. - Rampur
        Kodarkatti, P.S.+ District - Araria.
  8.    Sudhir Kumar Yadav son of Ganga Prasad Yadav Resident of Village - Geiyari, P.O. -
        Geiyari, P.S. District - Araria.
  9.    Awdhesh Kumar Yadav son of Shri Kokai Yadav Resident of Village - Geiyari, P.O. -
        Geiyari, P.S. District - Araria.
  10.   Md. Firoj Alam son of Md. Ayub Alam Resident of Village - Kamaldaha, P.O. P.S. -
        Kursakanta, District - Araria.
  11.   Shyam Sundar Pandit son of late Basanto Pandit Resident of village - Kadmaha, P.S. -
        Bhargama, District - Araria.
  12.   Ganesh Prasad Yadav son of Satya Narayan Yadav Resident of Village - Kamaldaha, P.O.
        P.S. - Kursakanta, District - Araria.
  13.   Abdul Hamid son of Abdul Kadir Resident of village - Sisuwa, P.S. - Narpatganj, District -
        Araria.
  14.   Suresh Kumar Yadav son of late Parmeshwari Yadav Resident of Village - Jai Nagar, P.S. -
        Bhargama, District - Araria.
  15.   Dilip Kumar Singh son of Anirudh Singh Resident of village - Kusmoul, P.O. - Kusmoul,
        P.S. - Bhargama, District - Araria.
  16.   Rajendra Prasad Bhagat son of late Jagarnath Bhagat Resident of Village - Jai Nagar, P.S. -
        Bhargama, District - Araria.
  17.   Latika Devi wife of Yoganand Mandal Resident of village - Simarbani, P.S. Bhargama,
        District - Araria.
  18.   Saroj Devi wife of Vijay Mandal Resident of village - Simarbani, P.S. Bhargama, District -
        Araria.
  19.   Uma Devi wife of Kapildeo Yadav Resident of village - Dhangara, Simarbani, P.S. -
        Bhargama, District - Araria.
  20.   Sudhir Kumar Singh son of late Prahlad Singh Resident of village - Dhangara, Simarbani,
        P.S. - Bhargama, District - Araria.
  21.   Anil Kumar Das son of Late Champalal Sah Resident of village - Parwaha, P.S. Forbisganj,
        District - Araria.
  22.   Sidhant Kumar Sangam son of Rajendra Prasad Keshri Resident of village - Parwaha, P.S.
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                              28/68




        Forbisganj, District - Araria.
  23.   Upendra Prasad Dhankar son of Rambriksha Dharkar Resident of village - Gargama, P.S. -
        Narpatganj, District - Araria.
  24.   Ranju Kumari daughter of Rabindra Nath Das Resident of Village - Ghiwa Parwaha, P.S. -
        Farbisganj, District - Araria.
  25.   Naresh Mehta son of Badri Prasad Mehta Resident of village - Mushari, P.S. - Farbisganj,
        District - Araria.
  26.   Ramanand Sardar son of late Chaudhary Sardar Resident of village - Parwaha, P.S.
        Forbisganj, District - Araria.
  27.   Bhuneshwar Mehta son of late Janaklal Mehta Resident of village - Raghunathpur Dakshin,
        P.S. - Bhargama, District - Araria.
  28.   Ajay Kumar Jha son of Rameshwar Jha Resident of village - Raghunathpur Dakshin, P.S. -
        Bhargama, District - Araria.
  29.   Anil Kumar Jha son of Bhuneshwar Jha Resident of village - Raghunathpur Dakshin, P.S. -
        Bhargama, District - Araria.
  30.   Udai Kumar Jha son of Lakshmi Kant Mishra Resident of village - Raghunathpur Dakshin,
        P.S. - Bhargama, District - Araria.
  31.   Bhupendra Narayan Singh son of Late Motilal Singh Resident of village - Dhangara,
        Simarbani, P.S. - Bhargama, District - Araria.
  32.   Anmol Yadav son of late Kutaya Yadav Resident of Village - Jai Nagar, P.S. - Bhargama,
        District - Araria.
  33.   Laldeo Thakur son of Shri Sardar Resident of village - Kusaoul, P.S. -Bhargama, District -
        Araria.
  34.   Lakshmi Sardar son of Kailu Sardar Resident of village - Kusaoul, P.S. -Bhargama, District
        - Araria.
  35.   Ashok Kumar Yadav son of Tek Narayan Yadav Resident of village - Parwaha, P.S.
        Forbisganj, District - Araria.
  36.   Surendra Prasad Keshri son of late Shyamji Keshri Resident of village - Parwaha, P.S.
        Forbisganj, District - Araria.
  37.   Kulanand Mandal son of Lakshmi Mandal Resident of village - Parwaha, P.S. Forbisganj,
        District - Araria.
  38.   Kumari Anima wife of Jaikant Jha Resident of village - Parwaha, P.S. Forbisganj, District -
        Araria.
  39.   Sachidanand Jha son of Chandranand Jha Resident of village - Parwaha, P.S. Forbisganj,
        District - Araria.
  40.   Prakash Mishra son of late Sushil Mishra Resident of village - Parwaha, P.S. Forbisganj,
        District - Araria.
  41.   Jyotish Rajak son of late Ramrup Baitha Resident of village - Parwaha, P.S. Forbisganj,
        District - Araria.
  42.   Pratibha Devi wife of Arjun Prasad Sah Resident of village - Parwaha, P.S. Forbisganj,
        District - Araria.
  43.   Vinay Rajak son of late Mehdi Rajak Resident of village - Parwaha, P.S. Forbisganj, District
        - Araria.
  44.   Pappu Prasad Keshri son of late Sita Ram Keshri Resident of village - Parwaha, P.S.
        Forbisganj, District - Araria.
  45.   Vijay Prasad Keshri son of late Deep Narayan Keshri Resident of village - Parwaha, P.S.
        Forbisganj, District - Araria.
  46.   Ramdeo Rajak son of late Bishunlal Rajak Resident of village - Simarbani, P.S. Bhargama,
        District - Araria.
  47.   Damodar Sah son of Late Pulkit Sah Resident of village - Veer Nagar, P.S. - Bhargama,
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                              29/68




        District - Araria.
  48.   Amarnath Jha son of late Jagdish Jha Resident of village P.O. - Kusmoul, P.S. - Bhargama,
        District - Araria.
  49.   Ashok Kumar Mandal son of late Kusum Lal Mandal Resident of village - Simarbani, P.S.
        Bhargama, District - Araria.
  50.   Reshmi Jha wife of Mihir Kumar Jha Resident of village - Parwaha, P.S. Forbisganj, District
        - Araria.
  51.   Pavitri Kumari wife of Bindeshwari Sardar Resident of Village - Ghiwa Parwaha, P.S. -
        Farbisganj, District - Araria.
  52.   Sadanand Sah son of late Sukhdeo Sah Resident of Village - Mahathawa Bazar, P.S. -
        Bhargama, District - Araria.
  53.   Rupa Kumari D/o Darogi Rishideo Resident of Village P.O. - R.T. Mohan, P.S. - Simraha
        Farbisganj, District - Araria.
  54.   Md. Naseem Ahmad son of Abdul Majid Resident of village P.O. - Gokhlapur, P.S. -
        Bhargama, District - Araria.
  55.   Luv Kumar Mandal son of Mantu Mandal Resident of village P.O. Tamganj, P.S. -
        Narpatganj, District - Araria.
  56.   Naresh Prasad Yadav son of Sri Mungi Lal Yadav Resident of village - Tamganj, P.S. -
        Narpatganj, District - Araria.
  57.   Ashok Kumar son of Shri Maheshwari Prasad Bhagat Resident of village - Gadhgama, P.S.
        - Narpatganj, District - Araria.
  58.   Bharatlal Sah son of Dasrath Sah Resident of Village - Mirdaul, P.S. - Narpatganj, District -
        Araria.
  59.   Gayanand Gupta son of Mukti Prasad Gupta Resident of village - Deiganj, P.S. -
        Narpatganj, District - Araria.
  60.   Sarita Kumari daughter of Ramanand Yadav Resident of village - Mathura-Uttar, P.S. -
        Narpatganj, District - Araria.
  61.   Udaichand Mandal S/o Late Jabbi Mandal Resident of village - Bhirdans, P.S. - Narpatganj,
        District - Araria.
  62.   Md. Firoj Alam son of Abdul Rajak Resident of village - Sisua, P.S. - Narpatganj, District -
        Araria.
  63.   Ataur Rahman son of Md. Rafique Resident of Village - Khera, P.S. - Narpatganj, District -
        Araria.
  64.   Bilash Kumar Ram son of Sonai Ram Resident of village P.O. - Mirdaul, P.S. - Narpatganj,
        District - Araria.
  65.   Md. Aftab Alam son of Md. Nizam Resident of village -Madhurauttar, P.S. - Narpatganj,
        District - Araria.
  66.   Md. Mashiuddin son of Md. Majir Resident of village P.O. P.S. Narpatganj, District - Araria.
  67.   Sanjeev Kumar Yadav son of Shree Brahma Narayan Yadav Resident of Village - Khera,
        P.S. - Narpatganj, District - Araria.
  68.   Mojibur Rahman son of Islam Resident of village -Khera Garia, P.S. - Narpatganj, District -
        Araria.
  69.   Indrakala Devi wife of Murlidhar Mishra Resident of village - Parwaha, P.S. Forbisganj,
        District - Araria.

                                                                             ... ... Petitioner/s
                                              Versus
  1.    The State Of Bihar Through The Chief Secretary, Govt. Of Bihar, Old Secretariat, Patna
        namely Mr. Anjani Kumar Singh
  2.    The Principal Secretary, Department of Education, Bihar, Patna namely Mr. R.K. Mahajan.
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                             30/68




  3.    The Principal Secretary, Department of Personnel and Administration, Bihar, Patna namely
        Mr. Amir Subhani
  4.    The Director, Mass Education, Govt. of Bihar, Patna namely Mr. Binoda Nand Jha.

                                                                           ... ... Opposite Party/s
       ======================================================
                                                  with
                            Miscellaneous Jurisdiction Case No. 2140 of 2017
                                                   In
                             Civil Writ Jurisdiction Case No.17276 of 2011
       ======================================================
  1.    Nirmal Kumar Tarang ,Son of Late Talo Turi, Resident of Village- Jamuni, Police Station-
        Chakai, District- Jamui.
  2.    Ramjee Pandit, son of Bhogal Pandit, Resident of Village- Maharaidih, P.S.- Chakai,
        District- Jamui.
  3.    Awani Kant Upadhyay, son of Late Jagadamb Upadhyay, Resident of Village- Liludih, Post
        Office Police Station- Chakai, District- Jamui.

                                                                            ... ... Petitioner/s
                                               Versus
  1.    The State Of Bihar Through The Principal Secretary, Department Of Human Resources
        Development Department Govt. of Bihar, Patna namely Mr. S.A. Mathew
  2.    The Principal Secretary, Department of Human Resources Development Department, Govt.
        of Bihar, Patna namely Mr. S.A. Mathew
  3.    The Director, Mass Education, Bihar, Patna, namely, Mr. Binodanand Jha.
  4.    The District Magistrate, Jamui, namely, Mr. Kaushal Kishore.

                                                                          ... ... Opposite Party/s
       ======================================================
                                                   with
                            Miscellaneous Jurisdiction Case No. 2163 of 2017
                                                    In
                             Civil Writ Jurisdiction Case No.13291 of 2012
       ======================================================
       Nageshwar Yadav son of Late Anandi Yadav, resident of Village- Sabour Brahman Tola, P.S.
       Sabour, District- Bhagalpur.

                                                                                  ... ... Petitioner/s
                                                 Versus
  1.    The State of Bihar
  2.    Sri Gangwar, The Principal Secretary, Department of Education, Government of Bihar,
        Main Secretariat, Patna
  3.    Amir Sahani, The Principal Secretary Department of General Administration, Government
        of Bihar, Main Secretariat, Patna
  4.    Sri Brahmanand Jha, The Director Primary Education Department of Education
        Government of Bihar, Main Secretariat, Patna
  5.    Adash Tetarmare, The District Magistrate, Bhagalpur.
  6.    Sri Phool Babu Choudhary The District Education Officer, Bhagalpur.

                                                                    ... ... Opposite Party/s
       ======================================================
                                            with
                      Miscellaneous Jurisdiction Case No. 2208 of 2017
                                             In
                       Civil Writ Jurisdiction Case No.21668 of 2011
       ======================================================
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                               31/68




  1.    Vijendra Paswan @ Birendra Paswan Son of Sri Tiju Paswan Resident of Village and P.O. -
        Parthu, P.S. - Pipra, District - Patna.
  2.    Vinod Kumar Singh Son of Parichit Singh Resident of Village and P.O. Alipur Bihta, P.S. -
        Bakhtiyarpur, District - Patna.
  3.    Ajay Kumar Son of Arjun Prasad Resident of Village - Kutubpur, P.O. - Lahsuna, P.S. -
        Punpun, District Patna.
  4.    Akhilesh Kumar Son of Sri Jagat Rai Resident of Village - Samkurha, P.O. - Lakhanpal, P.S.
        - Punpun, District - Patna.
  5.    Shyam Babu Yadav Son of late Ram Baran Yadav Resident of Village and P.O. Jath Dumari,
        P.S. - Punpun, District - Patna.

                                                                              ... ... Petitioner/s
                                               Versus
  1.    The State of Bihar Through The Chief Secretary Sri Anjani Kumar Singh, Old Secretariat,
        Patna
  2.    The Principal Secretary namely R.K. Mahajan Department of Human Resources
        Department, Bihar, Patna.
  3.    The Principal Secretary, Department of Personal and Administrative Reforms, Bihar,Patna.

                                                                              ... ... Opposite Party/s
        ======================================================
                                                      with
                               Miscellaneous Jurisdiction Case No. 2224 of 2017
                                                       In
                                 Civil Writ Jurisdiction Case No.22873 of 2011
        ======================================================
  1.     Deena Nath Paswan @ Dina Nath Paswan, Son of Basudeo Paswan, Resident of Village-
         Chilbilli, P.S.- Beur, District- Patna.
  2.    Bishwanath Prasad, Son of Hit Narayan Pandit, Resident of Village- Kanhauli, P.S. Bihta,
        District Patna.
  3.    Arjun Kumar Gupta, Son of Anant Lal Gupta, Resident of Village- Kanhauli, P.S. Bihta,
        District Patna.
  4.    Ravi Shankar Kumar, Son of Jawahar Ray, Resident of Village- Samasthun Asthan, P.O.-
        Bihta, District- Patna.
  5.    Kiran Devi, W/o- Bishwanath Prasad, Resident of Village- Kanhauli, P.S. Bihta, District
        Patna.
  6.    Chandeshwar Pandit, Son of Durga Pandit, Resident of Village- Kauriya Tola, P.S.- Bihta,
        District- Patna.
  7.    Sanjay Kumar, Son of Bindeshwari Singh, Resident of Village- Saidpur, P.S.- Bakhtiyarpur,
        District- Patna.
  8.    Pratima Rani, W/o- Bhagwat Prasad, Resident of Village- Hardev Prasad, Nagar, P.S.-
        Pandarak, District- Patna.
  9.    Mahesh Kumar, Son of Muddi Rai, Resident of Village- Bariyarpur, P.S.- Pandarak,
        District- Patna.
  10.   Raj Balabh Yadav, Son of Ram Murti Ray, Resident of Village- Bariyarpur, P.S.- Pandarak,
        District- Patna.
  11.   Manju Devi, W/o- Bipin Kumar, Resident of Village- Saidpur, P.S.- Bakhtiyarpur, District-
        Patna.
  12.   Rakesh Kumar, Son of Shyam Narayan Sharma, Resident of Village- Manichak, P.S.-
        Masaurhi, District- Patna.
  13.   Diwakar Kumar Sinha Dinkar, Son of Paras Lal Sinha, Resident of Village- Taregna, P.S.-
        Masaurhi, District- Patna.
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                             32/68




  14.   Anchala Sinha, W/o- Anil Kumar Sinha, Resident of Village- Taregna, P.S.- Masaurhi,
        District- Patna.
  15.   Yogendra Singh, S/o- Mangal Singh, Resident of Village- Rahatganj, P.S.- Bihta, District-
        Patna.

                                                                              ... ... Petitioner/s
                                               Versus
  1.    The State of Bihar Through The Chief Secretary Sri Anjani Kumar Singh, Old Secretariat,
        Patna
  2.    The Principal Secretary namely R.K. Mahajan Department of Human Resources
        Department, Bihar, Patna.
  3.    The Principal Secretary, Department of Personal and Administrate all Bihar, Patna, namely
        Amir Subhani
  4.    The Director Primary Education Bihar, Patna, Namely Ram Chandra Tute.

                                                                           ... ... Opposite Party/s
        ======================================================
                                                  with
                           Miscellaneous Jurisdiction Case No. 2269 of 2017
                                                   In
                             Civil Writ Jurisdiction Case No.3703 of 2016
        ======================================================
        Shivdayal Rai S/o Hardev Rai, Resident of Village- Kalyanpur, P.S.- Mehsi, District- East
        Champaran.

                                                                                ... ... Petitioner/s
                                                Versus
  1.    The State of Bihar Through Its Commissioner, Secretary, Education Department Namely R.
        K . Mahajan, Government of Bihar, Patna
  2.    The Commissioner, Secretary Namely R.K. Mahajan Education Department Government of
        Bihar, Patna.
  3.    The Director Namely Shri Vivekanand Jha, Mass Education Department of Bihar, Patna.

                                                                           ... ... Opposite Party/s
        ======================================================
                                                   with
                            Miscellaneous Jurisdiction Case No. 2360 of 2017
                                                    In
                              Civil Writ Jurisdiction Case No.8418 of 2010
        ======================================================
  1.     Subodh Kumar Sah S/o Late Ghutar Sah, Resident of Village- Mahathawa Bazar, P.S.-
         Bhargama, District- Araria.
  2.    Kapileshwar Jha, Son of Late Rameshwar Jha, Resident of Village- Mahathawa Bazar, P.S.-
        Bhargama, District- Araria.
  3.    Rajendra Ram, Son of Late Lakho Ram, Resident of Village- Khajuri, P.S.- Bhargama,
        District- Araria.
  4.    Raj Kumar Sah, Son of Late Raghubir Sah, Resident of Village- Khajuri, P.S.- Bhargama,
        District- Araria.
  5.    Prabha Kumari, Wife of Dilip Yadav, Resident of Village- Raghunathpuruttar, P.S.-
        Bhargama, District- Araria.
  6.    Ram Chandra Pandit, Son of Chuttarahu Pandit, Resident of Village- Sirsia Kalan, P.S.-
        Bhargama, District- Araria.
  7.    Birendra Kumar Singh, Son of Kirtyanand Singh, Resident of Village- Kusmoul, P.O.
        Kusmoul, P.S.- Bhargama, District- Araria.
  8.    Shiv Chandra Mishra, Son of Late Janardhan Mishra, Resident of Village- Shankarpur, P.S.-
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                             33/68




        Bhargama, District- Araria.
  9.    Dilip Kumar Sah, Son of Anandi Sah, Resident of Village- Jai Nagar, P.S.- Bhargama,
        District- Araria.
  10.   Ashok Mehta, Son of Kalanand Mehta, Resident of Village- Shankarpur, P.S.- Bhargama,
        District- Araria.
  11.   Usha Devi, Wife of Jai Prakash Mehta, Resident of Village- Gajbi, P.S.- Bhargama, District-
        Araria.
  12.   Rajesh Kumar, Son of Kalanand Yadav, Resident of Village- Sheikhpura, P.S.- Bhargama,
        District- Araria.
  13.   Abhinandan Son of Durga Prasad Yadav, Resident of Village- Sheikhpura, P.S.- Bhargama,
        District- Araria.
  14.   Kumari Munni, Wife of Rajesh Kumar Yadav, Resident of Village- Kusmoul, P.O.-
        Kusmoul, P.S.- Bhargama, District- Araria.
  15.   Anita Kumari, Wife of Awadhesh Kumar Sah, Resident of Village- Mahathawa Bazar, P.S-
        Bhargama, District- Araria.
  16.   Parmeshwar Prasad, Son of Late Bahadur Sah, Resident of Village- Mahathawa Bazar, P.S-
        Bhargama, District- Araria.
  17.   Ganga Sinha, D/o Suresh Prasad Singh, W/o Yugul Kishore Mandal, Resident of Village-
        Shankarpur, P.S.- Farbisganj, District- Araria.
  18.   Sunita Kumari, D/o Giranand Mandal, W/o Sanjay Mandal, Resident of Village-
        Shankarpur, P.S.- Farbisganj, District- Araria.
  19.   Ramesh Prasad Singh, Son of Fakir Chandra Singh, Resident of Village- Pachhiyari Jhirua,
        P.S.- Simraha, District- Araria.
  20.   Surendra Prasad Yadav, Son of Puhuplal Yadav, Resident of Village P.O.- Mirdaul, P.S.-
        Narpat Ganj, District- Araria.
  21.   Yogendra Ram, Son of Jitan Ram, Resident of Village P.O.- Mirdaul, P.S.-Narpat Ganj,
        District- Araria.
  22.   Bhupendra Ram, Son of Shidhu Ram, Resident of Village P.O.- Mirdaul, P.S.- Narpat Ganj,
        District- Araria.
  23.   Upendra Mandal, Son of Nakchhedi Mandal, Resident of Village P.O.- Mirdaul, P.S.- Narpat
        Ganj, District- Araria.
  24.   Lakshmi Devi, wife of Krishn Kumar Yadav, Resident of Village P.O.- Mirdaul, P.S.- Narpat
        Ganj, District- Araria.
  25.   Md. Hifjur Rahman, Son of Md. Rustom Ali, Resident of Village- Garaya, P.S.- Kursakatta,
        District- Araria.

                                                                             ... ... Petitioner/s
                                              Versus
  1.    The State Of Bihar Through The Chief Secretary, Govt. Of Bihar, Old Secretariat, Patna
        namely Mr. Anjani Kumar Singh
  2.    The Principal Secretary, Department of Education, Bihar, Patna namely Mr. R.K. Mahajan.
  3.    The Principal Secretary, Department of Personnel and Administration, Bihar, Patna namely
        Mr. Amir Subhani
  4.    The Director, Mass Education, Govt. of Bihar, Patna namely Mr. Binoda Nand Jha.

                                                                     ... ... Opposite Party/s
        ======================================================
                                              with
                       Miscellaneous Jurisdiction Case No. 2390 of 2017
                                               In
                        Civil Writ Jurisdiction Case No.13291 of 2012
        ======================================================
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                            34/68




1. Sanjay Kumar Dubey, S/o Sri Krishna Prasad Dubey, Resident of Village- Agaiya, P.O.-
Sanokhar, P.S.- Sanokhar, District- Bhagalpur.
2. Lomhar Shni Mishara, Wife of Anil Kumar Mishra, At Present Address Resident of Mohalla-
Budhanath, P.S.- Kotwali, District- Bhagalpur, Permanent Address C/o Abhay Arun Choudhary,
Resident of Village- Dhobey, P.S.- Tarapur, Dist- Munger.
3. Kadambini Kumar, D/o Sri Anil Kumar Mishra, Resident of Mohalla- Bhtta Road, Gumti
No.12, Bhikhanpur, P.S.- Ishakchak, District- Bhagalpur.
4. Janmjay Kumar, Son of Sri Ras Bihari Dubey, Resident of Village- Agaiya, P.S.- Sanokhar
Hat, District- Bhagalpur, at present Resident of Mohalla- Anandbag Colony, P.S.- Ishakchak,
District- Bhagalpur.
5. Ruby Kumari, D/o Sri Sarangdhar Tiwari, Resident of Mohalla- Choti Khanjarpur, P.S.-
Barari, District- Bhagalpur.
6. Pankaj Kumar Pandey, Son of Sri Naresh Kumar Pandey, Resident of Village- Naya Chak
Bhudia Kali Asthan, P.S. Ishakchak, District- Bhagalpur.
7. Mirtunjay Kumar, Son of Sri Raghunath Mishra, Resident of Mohalla- Chhoti Khanjarpur,
P.S. Barari, District- Bhagalpur.
8. Rajesh Prasad, Son of Sri Mahesh Prasad, Resident of Mohalla- Ishakchak, P.S. Ishakchak,
District- Bhagalpur.
9. Raj Shekhar Trivedi, Son of Sri Sarangdhar Trivedi, Resident of Village- Chhoti Khanjarpur,
P.S. Barari, District- Bhagalpur.
10. Mithilesh Chandra Trivedi, Son of Sri Sharangdhar Tiwari, Resident of Mohalla- Chhoti
Khanjarpur, P.S. Barari, District- Bhagalpur.
11. Sanjeev Kumar Mishra, Son of Sri Pitambar Mishra, Resident of Village- Agaiya, P.S.-
Sanokhar Hat, District- Bhagalpur, at present Resident of Mohalla- Naya Chak Bhudia Kali
Asthan, P.S. Ishakchak, District- Bhagalpur.
12. Rani Kumari, D/o Lal Mohan Mishra, Resident of Village- Sahebganj, P.S. Nath Nagar,
District- Bhagalpur.
                                                                 ....... Petitioners
                                       Versus
1. The State of Bihar.
2. Anjani Kumar, The Chief Secretary, Department of Education, Government of Bihar, Main
Secretariat, Patna.
3. Amir Suhani, The Principal Secretary, Department of General Administration, Government of
Bihar, Main Secretariat, Patna.
4. Brahmanand Jha, The Director Primary Education Department of Education Government of Bihar,
Main Secretariat, Patna.
5. Sri Prafull Kumar Choudhary, The Distict Education Officer, Bhagalpur.
6. Prabhat Kumar, The District Education Officer, Rohtash.

                                                                          ... ... Opposite Party/s
       ======================================================
                                                with
                          Miscellaneous Jurisdiction Case No. 2814 of 2017
                                                 In
                          Miscellaneous Jurisdiction Case No.531 of 2017
       ======================================================
       Bhudeo Prasad Singh Son of late Saheb Singh resident of village Tegachchi, P.S. Chotham,
       District Khagaria.

                                                                             ... ... Petitioner/s
                                                 Versus
  1.    The State of Bihar, Through The Chief Secretary, Government Of Bihar, Patna, Through
        Anjani Kumar Singh, Old Secretariat, Patna
  2.    Anjani Kumar Singh son of name not known to the petitioner Chief Secretary, Government
        of Bihar, Patna.
  3.    Dharmendra Singh Gangwar son of name not known to the petitioner Principal Secretary,
        Human Resources Development, Government of Bihar, Patna.
  4.    Dharmendra Singh Gangwar son of name not known to the petitioner Department of
        Personnel and Administrative Reforms, Government of Bihar, Patna.
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                              35/68




  5.    Reena Kumari Wife of name not known to the petitioner District Education Officer,
        Khagaria.

                                                                           ... ... Opposite Party/s
       ======================================================
                                               with
                         Miscellaneous Jurisdiction Case No. 2894 of 2017
                                                In
                         Miscellaneous Jurisdiction Case No.3968 of 2016
       ======================================================
       Manorma Devi Wife of Kapil Dev Prasad Resident of Village- Raitar, Police Station- Giriyak,
       District Nalanda.

                                                                       ... ... Petitioner/s
                                            Versus
  1.    The State of Bihar Through The Chief Secretary Namely Anjani Kumar Singh, Old
        Secretariat, Patna
  2.    R.K. Mahajan, Father's name not known to the petitioners The Principal Secretary,
        Department of Human Resources Development, Bihar, Patna.
  3.    Dr. Dharmendra Singh Gangwar Father's name not known to the petitioners The Principal
        Secretary, Department of Personnel and Administrative Reforms, Bihar, Patna.

                                                                             ... ... Opposite Party/s
       ======================================================
                                                     with
                              Miscellaneous Jurisdiction Case No. 2899 of 2017
                                                      In
                                Civil Writ Jurisdiction Case No.2242 of 2016
       ======================================================
  1.    Premlata Kumari Wife of Rajaram Keshri Resident of Village- Tarwa, Police Station-
        Pirpainti, District- Bhagalpur.
  2.    Lalita Kumari Wife of Upendra Rajak Resident of Village- Dulduliya, P.s Pirpainti, District
        Bhagalpur.
  3.    Anita Kumari Wife of Shaligram Sah Resident of Village- Pirpainti Bazar, , P.s Pirpainti,
        District Bhagalpur.
  4.    Manorma Kumari Wife of Mahesh Mandal Resident of Village- Dulduliya, P.s Pirpainti,
        District Bhagalpur.
  5.    Gaytri kumari Wife of Vinay Kumar Bhagat Resident of Village- Dulduliya, P.s Pirpainti,
        District Bhagalpur.

                                                                          ... ... Petitioner/s
                                               Versus
  1.    The State of Bihar, Through Its Commissioner Cum Secretary, Education Department,
        Government of Bihar, namely R.K. Mahajan, Patna
  2.    R. K. Mahajan, The Commissioner-cum-Secretary, Education Department, Government of
        Bihar, Patna.
  3.    Vinodanand Jha Father's name not known to the petitioners The Director, Mass Education ,
        Education Department, Government of Bihar, Patna.

                                                                    ... ... Opposite Party/s
       ======================================================
                                            with
                      Miscellaneous Jurisdiction Case No. 2901 of 2017
                                             In
                       Civil Writ Jurisdiction Case No.22532 of 2011
       ======================================================
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                             36/68




  1.    Bihar State Non Formal Cum Special Education Instructor Union, Supaul Through Its
        Secretary Namely Son of Deo Narayan Yadav resident of village - Jaraila, Block -
        Triveniganj, District - Supaul.
  2.    Bhagwat Prasad Yadav Son of Siya Ram Yadav resident of village - Chhatapur, P.S.
        Chhatapur, District - Supaul.
  3.    Sunita Kumari W/o Subhash Chandra Bharti resident of village - Parsadi, P.S. Block -
        Tribeniganj, District - Supaul.
  4.    Smt. Rambha Devi W/o Ganeshi Prasad Yadav resident of village - Bajitpur Block/P.S. -
        Triveniganj, District - Supaul.
  5.    Neelam Kumari D/o Surendra Kumar, W/o Shatrughan Prasad Yadav resident of village
        Jaraila, P.S. Triveniganj, District - Supaul.
  6.    Pramila Kumari (Devi), Wife of Birendra Kumar (Yadav) resident of Village - Laharnia,
        Block - Triveniganj, District - Supaul.
  7.    Anupma Kumari D/o Sushil Kumar Singh, W/o Kamal Kishore Yadav resident of village -
        Pattarghatti, Block - Triveniganj, District - Supaul.
  8.    Kumari Anita Bharti D/o Satya Narayan Yadav, W/o Tarun Kumar resident of Village -
        Bhargama, Block - Triveniganj, District - Supaul.
  9.    Shashi Kala Devi W/o Late Laxmi Narayan Sah resident of Village - Simrahi, Block -
        Raghopur, District - Supaul.
  10.   America Devi W/o Hari Narayan Yadav resident of Village - Bhawanipur Block -
        Pratapganj, District - Supaul.
  11.   Beli Kumari W/o Pawan Kishore Yadav resident of Village - Narha Lal Patti, P.S. -
        Triveniganj, District - Supaul.
  12.   Sushma Kumari Wife of Prabodh Yadav resident of Village - Bhura, P.S./Block Triveniganj,
        District - Supaul.
  13.   Kumari Neelam Bharti D/o Indradeo Yadav resident of village - Jaraila, Block - Triveniganj,
        District - Supaul.
  14.   Rani Kumari D/o Bhola Prasad Yadav resident of Village - Manikpur Chakala, Block -
        Raghopur, District - Supaul.
  15.   Birendra Kumar Yadav S/o Awadh Bihari Yadav resident of Village - Kusaha, Block/P.S. -
        Triveniganj, District - Supaul.
  16.   Bhajan Yadav Son of Late Laxmi Yadav resident of Village - Lalpatti Babhangama, P.S.
        Triveniganj, District - Supaul.
  17.   Ram Narayan Rajak Son of Late Kamkeer Rajak resident of Village - Simrahi Block
        Raghopur, District - Supaul.
  18.   Upendra Prasad Yadav Son of Ganga Prasad Yadav resident of Village - Bhura Block P.S.
        Triveniganj, District - Supaul.
  19.   Kapleshwar Pandit Son of Pulkit Pandit resident of village - Rahada Block/P.S. Triveniganj,
        District - Supaul.
  20.   Indra Bhushan Mandal Son of Late Sagam Lal Mandal resident of Village - Kadharwa,
        Block P.S. - Triveniganj, District - Supaul.
  21.   Shaligram Yadav Son of Chhedi Lal Yadav resident of Village Chikhapatti, Block/P.S.
        Raghopur, District - Supaul.
  22.   Bijay Kumar Vimal Son of Satyadeo Yadav resident of Village Latauna, Block /P.S.
        Triveniganj, District Supaul.
  23.   Bhogendra Yadav Son of Shivdutta Yadav resident of Village - Lalpatti Babhangama, P.S.
        Triveniganj, District - Supaul.
  24.   Parmanand Yadav Son of Harihar Prasad Yadav resident of Village - Imamganj, Block/P.S.
        Raghopur, District - Supaul.
  25.   Amrendra Yadav Son of Ganga Prasad Yadav resident of Village Koriyapatti Thakurbari
        Tola P.S./Block - Triveniganj, District - Supaul.
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                              37/68




  26.   Ramsharan Raushan son of Bhagwat Yadav resident of Village Malhanma Block/P.S.
        Triveniganj, District - Supaul.
  27.   Suman Parag Son of Saryu Poddar resident of Village Piprahi Block/P.S. Raghopur, District
        - Supaul.
  28.   Manju Gupta W/o Satya Narayan Bhagat resident of Village - Patarghatti, Block/P.S.
        Triveniganj, District - Supaul.
  29.   Sulekha Kumari D/o Lakhichandra Sah, W/o Sikandar Sah resident of Village -
        Maheshuwa, P.S. Block Triveniganj, District - Supaul.
  30.   Anita Kumari W/o Ram Lakhan Mehta resident of Village - Naya Tola, Block/P.S.
        Raghopur, District - Supaul.
  31.   Kumari Sunita Saroj W/o Bijendra Pandit, D/o Jagdeo Pandit resident of Village - Supaul
        Paranwa, P.S. District - Supaul.
  32.   Badri Narayan Mehta Son of Man Rai Mehta resident of Village - Laxmipur Block/P.S.
        Raghopur, District - Supaul.
  33.   Raj Nandan Kumar son of Sukhadeo Kamat resident of Village - Pipara, P.S. Pipara, District
        - Supaul.
  34.   Ganita Devi W/o Arbind Kumar Yadav @ Arbind Yadav resident of Village - Daharia
        Block/ P.S. Chhatapur, District - Supaul.
  35.   Bijendra Sardar Son of Laxmi Sardar resident of Village - Ratansar, P.S. Chhatapur, District
        - Supaul.
  36.   Lalita Devi Wife of Raj Narayan Bhagat resident of Village - Ratansar, P.S. Chhatapur,
        District - Supaul.
  37.   Bishnudeo Prasad Yadav Son of Mohan Yadav resident of Village - Chumbhai, P.S.
        Chhatapur, District - Supaul.
  38.   Manohar Yadav son of Ram Bahadur Yadav resident of Village - Sohata, P.S. Chhatapur,
        District - Supaul.
  39.   Bhajo Ram Singh son of Ram Ganeshi Singh resident of Village - Jharkharagardh, P.S.
        Chhatapur, District - Supaul.
  40.   Upendra Prasad Yadav son of Janardan Yadav resident of Village Khunti, P.S. Chhatapur,
        District - Supaul.
  41.   Sarita Devi Wife of Ram Lakhan Yadav resident of Village - Daharia, P.S. Chhatapur,
        District - Supaul.
  42.   Manju Devi wife of Ashok Kumar Yadav resident of Village - Mahmmadganj, P.S.
        Chhatapur, District - Supaul.
  43.   Bhagwat Prasad Yadav Son of Sity Ram Yadav resident of Village - P.S. Chhatapur, District
        - Supaul.
  44.   Mahesh Kumar Son of Punit Lal Yadav resident of Village Khunti, P.S. Chhatapur, District -
        Supaul.
  45.   Kapildeo Sharma son of Bindeshwari Sharma resident of Village - Sohata, P.S. Chhatapur,
        District - Supaul.
  46.   Chandra Deo Yadav Son of Basudeo Yadav resident of Village - Sohta, P.S. Chhatapur,
        District - Supaul.
  47.   Ebnarayan Yadav son of Bindeshwari Yadav resident of Village - Mahmmadganj, P.S.
        Chhatapur, District - Supaul.
  48.   Bharat Modi Son of Nrihaspati Modi resident of Village Karhwana, P.S. Chhatapur, District
        Supaul.
  49.   Brahmdeo Prasad Son of Mahabir Prasad resident of Village Kushatapan, P.S. Triveniganj,
        District - Supaul.
  50.   Amrendra Yadav Son of Ganga Prasad Yadav resident of Village - Tapan, P.S. Triveniganj,
        District - Supaul.
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                             38/68




                                                                          ... ... Petitioner/s
                                            Versus
  1.    The State Of Bihar Through The Commissioner Cum Secretary, H R D, Govt. Of Bihar,
        Patna Namely D. S Gangwar
  2.    The Commissioner Cum Secretary, H R D Now Education Department Govt. of Bihar,
        Patna namely R.B. Chaudhary
  3.    The Principal Secretary, H R D Now Education Department, Government of Bihar, Patna
        namely D.S. Gangwar
  4.    The Director, Mass Education, Govt. of Bihar, Patna namely Binoda Nand Jha.

                                                                          ... ... Opposite Party/s
       ======================================================
                                                  with
                          Miscellaneous Jurisdiction Case No. 2969 of 2017
                                                   In
                             Civil Writ Jurisdiction Case No.8418 of 2010
       ======================================================
  1.    Meena Kumar Sinha @ Mina Kumari Sinha Daughter of Hira Singh, Wife of Vivekanand
        Singh, Residence of Village- Nilkanth Tola, Goraiya Sthan, P.O.- Byapur, Maner, P.S.-
        Maner, Danapur, District- Patna.
  2.    Gita Kumari Sinha, Daughter of Sachchida Nand Sinha, Wife of Vidya Sagar Prasad,
        Resident of Village- Nilkanth Tola, Goraiya Sthan, P.O.- Byapur, Maner, P.S.- Maner,
        Danapur, District- Patna.

                                                                               ... ... Petitioner/s
                                                Versus
  1.    Mr. Anjani Kumar Sinha, The Chief Secretary, Government Of Bihar, Patna
  2.    Mr. R.K. Mahajan, The Principal Secretary, Department of Education Government of Bihar,
        Patna.
  3.    Dr. Dharmendra Gangwar, The Principal Secretary, Department of Personal and
        Administrative Reforms, Bihar, Patna
  4.    Dr. Viveka Nand Jha, Director Mass Education, Bihar, Patna.
  5.    Sanjay Agarwal, District Magistrate, Patna.
  6.    Sri Mahdeo Das, District Education Officer, Patna.
  7.    Dr. Ashok Kumar, District Programme Officer, Patna.
  8.    Kavita Kumari, Block Education Officer, Manner, Patna.

                                                                            ... ... Opposite Party/s
       ======================================================
                                                    with
                            Miscellaneous Jurisdiction Case No. 3166 of 2017
                                                     In
                               Civil Writ Jurisdiction Case No.3703 of 2016
       ======================================================
       Aashik Ahmad @ Sheikh Aashik Son of Late Sheikh Hamid, Resident of Village- Shankar
       Saraiya, P.S.- Turkaulia, District- East Champaran.

                                                                                  ... ... Petitioner/s
                                                  Versus
  1.    The State Of Bihar
  2.    Mr. R.K. Mahajan, Son of Not known, the Commissioner cum Secretary, Education
        Department, Government of Bihar, Patna.
  3.    Mr. Vinodanand Jha, son of not known the Director, Mass Education, Education
        Department, Government of Bihar, Patna.
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                              39/68




                                                                            ... ... Opposite Party/s
        ======================================================
                                                     with
                              Miscellaneous Jurisdiction Case No. 206 of 2018
                                                      In
                               Civil Writ Jurisdiction Case No.12377 of 2000
        ======================================================
        Umesh Prasad son of Late Ram Das Mandal Resident of village - Kodwar, Police Station -
        Kahalgaon, District - Bhagalpur.

                                                                                   ... ... Petitioner/s
                                                   Versus
  1.    The State of Bihar
  2.    Mr. Arbind Kumar, The Secretary cum Commissioner, Department of Primary and Adult
        Education, Govt. of Bihar, Patna
  3.    Mr. Sanjay Kumar, The Director, Mass Education, Govt. of Bihar, Patna.
  4.    Mr. Phool Babu Choudhary, The District Education Officer, Bhagalpur.

                                                                             ... ... Opposite Party/s
        ======================================================
                                                   with
                            Miscellaneous Jurisdiction Case No. 214 of 2018
                                                    In
                            Miscellaneous Jurisdiction Case No.1883 of 2017
        ======================================================
  1.     Budhdeo Singh Son of Manki Lal Singh Resident of Village - Jeorakhan Tola Darweshpur
         Uparwar, Beyapur, Police Station- Beyapur, Police Station- Manner, District- Patna.
  2.    Reena Devi Wife of Bijendra Kumar Resident of Village - Haldeo Chapra Satwana, Post
        Office - Dudhela, Police Station - Manner, District - Patna.
  3.    Braj Bhushan Prasad Son of Sajjan Thakur Resident of Village - Hathi Tola, Post Office -
        Manner, Police Station - Maner, District - Patna.
  4.    Shambhu Prasad Singh Son of late Ram Gauhar Singh Resident of Village - Ratantola, Post
        Office - Mahinawa, Police Station - Manner, District Patna.
  5.    Bibhuti Bhushan Prasad Son of Ram Suyashs Thakur Resident of Tata Colony, Beyapur,
        Post Office - Beyapur , Police Station - Manner, District - Patna.
  6.    Manoj Kumar Son of Shyam Nandan Singh Resident of Village - Tajpur, Post Office -
        Kamla, Gopalpur, Police Station - Manner, District - Patna.
  7.    Jawahar Lal Mishra Son of Jai Nandan Mishra Resident of Village - Maulla, Post Office -
        Kamla Gopalpur, Police Station - Manner, District - Patna.
  8.    Lal Mohan Singh Son of Ram Anuj Singh Resident of Village - Barhmchari , Pokha, Post
        Office - Sherpur, Post Station - Manner, District - Patna.
  9.    Vakil Singh Son of Jagat Rai Resident of Village - Sherpur Pokhra Rampur, Post Office -
        Sherpur, Police Station - Manner, District - Patna.
  10.   Meena Devi Wife of Akhileshwar Singh Resident of Village - Mahinawa, Bagicha, Post
        Office - Manner, Police Station - Maner, District - Patna.
  11.   Yogendra Choudhary Son of Hira Choudhary Resident of Village - Ramjee Chak Beyapur,
        Post Office - Bayapur, Police Station - Manner, District - Patna.
  12.   Sugeeta Kumar Sinha Wife of Sampurna Nand Singh Resident of Village - Nilkaath Tola,
        Goraiya Ashtan, Post Office - Beyapur, Police Station - Manner, District - Patna.
  13.   Purshotam Singh Son of Navesh Chandra Singh Resident of Village - Ratan Tola, Post
        Office - Manner, Police Station - Manner, District - Patna.
  14.   Nand Keshwar Singh Son of Azab Narain Singh Resident of Village - Jeorakhan Tola,
        Beyapur, Police Station - Bayapur, Police Station - Manner, District - Patna.
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                              40/68




  15.   Raj Mohan Rai Son of Buttan Rai Resident of Village - Pattila, Post Office - Pattila, Police
        Station - Manner, District - Patna.
  16.   Rita Devi W/o Chandan Kumar Resident of Mahinawan Bazar, Post Office- Maner, District-
        Patna.

                                                                               ... ... Petitioner/s
                                                Versus
  1.    Mr. Anjani Kumar Sinha, The Chief Secretary, Government Of Bihar, Patna and Ors
  2.    Mr. R.K. Mahajan, the Principal Secretary, Department of Education, Government of Bihar,
        Patna.
  3.    Dr. Dharmendra Gangwar, The Principal Secretary, Department of Personal and
        Administrative Reforms, Bihar, Patna
  4.    Dr. Binoda Nand Jha, Director Formal Education, Formal Bihar, Patna.
  5.    Kumar Ravi, District Magistrate, Patna.
  6.    Jyoti Kumar, District Education Officer, Patna.
  7.    Dr. Ashok Kumar, District Programme Officer, Patna.
  8.    Kavita Kumari, Block Education Officer, Manner, Patna.

                                                                           ... ... Opposite Party/s
        ======================================================
                                                    with
                            Miscellaneous Jurisdiction Case No. 369 of 2018
                                                     In
                              Civil Writ Jurisdiction Case No.15214 of 2015
        ======================================================
        Renu Sinha W/o Bachcha Prasad Kushwaha, resident of village- Mahuava, P.S.- Chiraiya,
        District- East Champaran.

                                                                              ... ... Petitioner/s
                                                 Versus
  1.    Sri R.K. Mahajan, The State of Bihar Through Its Commissioner Cum Secretary, Education
        Department, Government Of Bihar, Patna
  2.    Sri R.K. Mahajan. The Commissioner-cum-Secretary, Education Department, Government
        of Bihar, Patna.
  3.    Vinodanand Jha, The Director, Mass Education, Government of Bihar, Patna.

                                                                           ... ... Opposite Party/s
        ======================================================
                                                    with
                             Miscellaneous Jurisdiction Case No. 521 of 2018
                                                     In
                              Civil Writ Jurisdiction Case No.13291 of 2012
        ======================================================
  1.     Jagriti Kumari D/o Sanjay Kumar Jha, resident of Village- Manikpur, P.O. Aata Ratanpur,
         P.S. Shahkund, District- Bhagalpur.
  2.    Ashish Kumar, Son of Vedanand Thakur, resident of R.B.S.S.S. Road Bikhanpur, P.S.
        Ishakchak, District- Bhagalpur.

                                                                                   ... ... Petitioner/s
                                                  Versus
  1.    The State of Bihar
  2.    R.K. Mahajan, The Principal Secretary, Department of Education, Government of Bihar,
        Main Secretariat, Patna
  3.    Amir Subhani, The Principal Secretary, Department of General Administration, Government
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                             41/68




        of Bihar, Main Secretariat, Patna
  4.    Brahanand Jha, The Director Primary Education, Department of Education, Government of
        Bihar, Main Secretariat, Patna
  5.    Sri Prafull Kumar Choudhary, The District Education Officer, Bhagalpur.
  6.    Prabhat Kumar, The District Education Officer, Rohtash.

                                                                           ... ... Opposite Party/s
       ======================================================
                                                   with
                            Miscellaneous Jurisdiction Case No. 601 of 2018
                                                    In
                              Civil Writ Jurisdiction Case No.1015 of 2012
       ======================================================
  1.    Sarwan Kumar Sinha S/o Kailash Prasad Sinha R/o Village-Nazarpur, P.S. Kochadhaman,
        District- KishanGanj.
  2.    Md. Shamshad Alam S/o Nurul Asfaque R/o Village- Sehangaon, P.S.- Kochadhaman,
        District- Kishanganj.

                                                                            ... ... Petitioner/s
                                             Versus
  1.    The State of Bihar Through Mr. R. K. Mahajan, Principal Secretary, Human Resources
        Department, Govt. of Bihar, Patna
  2.    The Chief Secretary, Mr. Anjani Kumar Singh Govt. of Bihar, Patna.
  3.    The Commissioner-cum-Secretary , Mr. R. K. Mahajan
  4.    The Director , Sri Binod Nand Jha, Mass Education, Government of Bihar, Patna.

                                                                           ... ... Opposite Party/s
       ======================================================
                                                  with
                           Miscellaneous Jurisdiction Case No. 680 of 2018
                                                   In
                            Civil Writ Jurisdiction Case No.22873 of 2011
       ======================================================
       Naresh Prasad S/o Late Suraj Prasad Resident of Village-Ramjee Chak,P.S. Digha,Dist.-Patna

                                                                                    ... ... Petitioner/s
                                                 Versus
  1.    The State of Bihar
  2.    Sri Anjani Kumar Singh, Chief Secretary,Govt. of Bihar,Patna
  3.    Sri R.K. Mahajan, Principal Secretary,Education Department, Govt. of Bihar,Patna
  4.    Sri Dharmendra Singh Gangwar,            Principal   Secretary,   General    Administration
        Department,Govt. of Bihar,Patna
  5.    Sri Binodanand Jha, Director, Mass Education, Education Department,Govt. of Biahr, Patna

                                                                           ... ... Opposite Party/s
       ======================================================
                                                   with
                             Miscellaneous Jurisdiction Case No. 691 of 2018
                                                    In
                              Civil Writ Jurisdiction Case No.19569 of 2011
       ======================================================
  1.    Navin Kumar S/o Yogendra Prasad Yadav R/o at Rampur, P.O.- Haripur Kala, P.S.-
        Murliganj, District- Madhepura.
  2.    Harinandan Yadav S/o late Ganga Prasad Yadav R/o Nehalpatti, Simani Tola, P.O.-
        Bharnahi Bazar, P.S.- District- Madhepura.
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                              42/68




  3.    Vijay Kumar S/o Laxman Prasad Yadav R/o Village- Gani Gonth (Bardaha), P.S.- Ghailarh,
        District- Madhepura.
  4.    Miniya Devi W/o Panka Kumar @ Pankaj Yadav R/o Village- Chhatrpali (Laxmipur) P.S.
        Kumarkhand, District- Madhepura.
  5.    Bhushan Yadav S/o Deo Narayan Yadav R/o Village- Chharapatti, Laxmipur, P.O. and P.S.-
        Kumarkhand, District- Madhepura.

                                                                            ... ... Petitioner/s
                                               Versus
  1.    The State Of Bihar, Through Mr. R. K. Mahajan, The Commissioner Cum Secretary . The
        Commissioner cum Secretary, Human Resources Development, Govt. of Bihar, Patna.
  2.    Mr. R.K. Mahajan, The Commissioner-cum- Secretary Human Resources Development,
        Govt. of Bihar, Patna.
  3.    Amir Subhani the Principal Secretary, Department of General Administration, Govt. of
        Bihar, Patna.
  4.    Mr. Binodanand Jha, the Director Mass Education, Govt. of Bihar, Patna.

                                                                           ... ... Opposite Party/s
       ======================================================
                                                   with
                             Miscellaneous Jurisdiction Case No. 824 of 2018
                                                    In
                              Civil Writ Jurisdiction Case No.22873 of 2011
       ======================================================
  1.    Braj Bhushan Prasad son of Late Ram Bilas Prasad, Resident of Village- Sonaroo, Police
        Station- Fatuha, District- Patna.
  2.    Binod Kumar Singh, son of Late Deocharan Singh, Resident of Village- Najibullahchak,
        P.S.- Gaurichak, District- Patna.
  3.    Sheo Shankar Prasad, son of Janak Prasad, Resident of Mohalla- Kalyanpur, Police Station-
        Fatuha, District- Patna.
  4.    Brajendra Kumar, son of Ram Lakhan Prasad, Resident of Mohalla- Kalyanpur, Police
        Station- Fatuha, District- Patna.

                                                                                  ... ... Petitioner/s
                                                   Versus
  1.    The State of Bihar
  2.    Sri R.K. Mahajan, Principal Secretary, Education Department, Government of Bihar, Patna.
  3.    Sri D.S. Gangwar, Principal Secretary, General Administration Department, Government of
        Bihar, Patna
  4.    Sri Binodanand Jha, Director, Mass Education, Education Department, Government of
        Bihar, Patna.
  5.    Sri Jyoti Kumar, District Education Officer, Patna.

                                                                          ... ... Opposite Party/s
       ======================================================
                                                  with
                           Miscellaneous Jurisdiction Case No. 1293 of 2018
                                                   In
                             Civil Writ Jurisdiction Case No.19569 of 2011
       ======================================================
  1.    Dinbandhu Kumar Mehta S/o Dukhi Mehta R/o Village- Bhelwa, P.O. Bhabmi, Via- Supaul,
        P.S.- Gamhariya, Distt.- Madhepura.
  2.    Jawahar Yadav Son of late Anup Yadav R/o Village P.O. P.S.Via- Gamhariya, District-
        Madhepura.
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                               43/68




  3.    Anil Kumar S/o Anant Lal Yadav R/o Village- Belahi, P.O. Piprahi, Via- Sinheswar, P.S.
        Gamhariya, Distt. Madhepura.
  4.    Ramdeo Mehta S/o late Kokay Mehta R/o Village- Tarawe, P.S. Gamhariya, Distt-
        Madhepura.
  5.    Shyam Kishore Yadav S/o Shyam Lal Yadav R/o Village P.O. P.S.Via- Gamhariya, District-
        Madhepura.

                                                                             ... ... Petitioner/s
                                                Versus
  1.    The State Of Bihar, Through Mr. R. K. Mahajan, The Commissioner Cum Secretary, Human
        Resources Development, Govt. of Bihar, Patna
  2.    Mr. R.K. Mahajan, The Commissioner Cum Secretary, Human Resources Development,
        Govt. of Bihar, Patna
  3.    Amir Subhani the Principal Secretary, Department of General Administration, Govt. of
        Bihar, Patna,
  4.    Mr. Binodanand Jha, the Director, Mass Education, Govt. of Bihar, Patna.

                                                                              ... ... Opposite Party/s
        ======================================================
                                                    with
                             Miscellaneous Jurisdiction Case No. 1479 of 2018
                                                     In
                               Civil Writ Jurisdiction Case No.8418 of 2010
        ======================================================
  1.     Bibi Mustaquima Daughter of Md. Ulfat Hussain, Wife of Manowwar Hussain, Resident of
         Village-Shikarpur, (Diyari). P.O.-Mohamdia, P.S.-Kasba, District-Purnea
  2.    Kavita Kumari @Kavita Devi Daughter of Uttam Lal Biswas, Wife of Manoj Kumar
        Biswas, Resident of Village-Mohammadpur, P.O.-Barsoni, P.S.-Dagarua, District-Purnea
  3.    Bhawesh Chandra Biswas, Son of Brahamanand Biswas Resident of Village- SiyarKham,
        P.O.-Siyarkham, P.S.-Dagarua, District-Purnea
  4.    Md. Tamizuddin Son of S.K. Jamil Uddin Resident of Village-Lokani, P.O.-Dagarua, P.S.-
        Dagarua, District-Purnea
  5.    Md. Mohiuddin Seraj Son of Seraj Uddin Resident of Village-Murajpur, P.O.-Dagarua, P.S.-
        Dagarua, District-Purnea
  6.    Md. Baharuddin, Son of Shaik Ghafoor, esident of Villaage- Bauri, P.O.-Dagarua, P.S.
        Dagarua, District-Purnea
  7.    Shaheen Parwez Son of Md. Zuber Resident of Village-Dumra Barhampur, P.O.-Bhoga
        Bhatgama, P.S.-Dagarua, District-Purnea
  8.    Md. Shabbir Alam Son of Abdul Jabbar, Resident of Village- Tamout (Chand Bhati), P.O.-
        Barsoni, P.S.-Dagarua, District-Purnea
  9.    Md. Moiz Uddin Son of Shaikh Afaque, Resident of Village- Alma P.O.-Dagarua, P.S.-
        Dagarua, District-Purnea
  10.   Md. Mukhtar Alam Son of Md. Riyazuddin, Resident of Village-Basdaha Tola, Hatgachi,
        P.O.-Mohamdia, P.S.-Dagarua, District-Purnea
  11.   Md. Abrar Alam @ Md. Ansar Alam Son of Md. Ayyub, Resident of Village-Dakaili, P.O.-
        Mohammadia, P.S.-Dagarua, District-Purnea
  12.   Md. Quamrul Hoda, Son of Jalaluddin Resident of Village-Akhtiyarpur Tola, Rayber, P.O.-
        Rauta, P.S.-Rauta, District-Purnea
  13.   Md. Nazir Uddin Son of S.K. Dukhai, Resident of Village-Fulaishwari, P.O.-Rauta (Baisa),
        P.S.-Rauta (Baisa), District-Purnea
  14.   Md. Parwaiz Alam Son of Md. Ayyub Resident of Village-Dakaili, P.O.-Mohamdia, P.S.-
        Dagarua, District-Purnea.
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                             44/68




  15.   Bishnedeo Prsad Yadav Son Kichai Lal Yadav Resident of Village-Rehuwa Shadipur
        Bhauta, P.O.-Baisi, P.S.-Baisi, District-Purnea
  16.   Pradip Kumar Yadav Son of Sadanand Yadav, Resident of Village-Raj Baili, P.O.-Barsoni,
        P.S.-Dagarua, District-Purnea
  17.   Md. Idrish Parwana, Son of Abdul Hussain Resident of Village-Murajpur, P.O.-Dagarua,
        P.S.-Dagarua, District-Purnea
  18.   Md. Israeel, Son of Tasneef, Resident of Village-Nalobito, Mahal Bari, P.O.-Mahal Bari,
        P.S.-Dagarua, District-Purnea
  19.   Giri Deo Mandal Son of Nitya Nand Mandal Resident of Village-Fateh Nagar, P.O.-Mahal
        Bari, P.S.-Dagarua, District-Purnea
  20.   Noorul Islam Son of Md. Abdas Resident of Village-Alama, P.O.-Dagarua P.S.-Dagarua,
        District-Purnea.
  21.   Md. Qurban Ali, Sno f Shaikh Serajuddin Resident of Village-Buari, P.O.-Dagarua, P.S.-
        Dagarua, District-Purnea
  22.   Md. Zubair Alam, Son of Abdur Rahman Resident of Village-Tarabari, P.O.-Asja Mobiya,
        P.S.-Baisi, District-Purnea
  23.   Md. Wasique Ahsan Son of Israil Resident of Village-Kotiyabari, P.O. Asja Mobiya, P.S.-
        Baisi, District- Purnea
  24.   Mohammad Ainul S.K. Tetan, Resident of Village-Bairiya, P.O.-Kanhariya P.S.-Baisi,
        District-Purnea
  25.   Md. Rafique Alam Son of Mahbood Bax Resident of Village-Sonamuni, P.O.-Mirpur Hat,
        P.S.-Baisa, (Rauta), District-Purnea.
  26.   Md. Islam Uddin Son of Shekh Samiruddin Resident of Village-Jayrampur, P.O. Ghusmal,
        P.S.-Rauta (Baisa), District-Purnea
  27.   Md. Alam Adil Son of Khalilur Rahman Resident of Village-Shishabari, P.O.-Shishabari,
        P.S.-Baisa (Rauta), District-Purnea,
  28.   Md. Manzar Alam Son of Abdul Ghafoor, Resident of Village-Rauta, P.O.-Rauta Hat, P.S.-
        Baisa, District-Purnea
  29.   Bimal Kumar Swarnkar Son of Kunai Lal Swarnkar, Resident of Village-baisa, P.O. Rauta,
        P.S.-Rauta, District-Purnea
  30.   Sadanand Prasad Sah, Son of Girhi Lal Sah Resident of Village-Baisa, P.o.-Rauta, P.S.-
        Baisa (Rauta), District-Purea
  31.   Md. Shahid Alam Son of Md. Gayaduddin Resident of Village-Sonamuni, P.O.-Mirpur Hat,
        P.S.-Baisa, (Rauta), District-Purnea
  32.   Md. Belal Akhtar Son of Bazlur Rahman Resident of Village-Shishabari, P.O.-Shishabari,
        P.S.-Baisa (Rauta), District-Purnea.
  33.   Saroj Kumar Bishwas Son of Mahesh Lal Bishwas, Resident of Village-Khariya, P.O.-
        Khariya, P.S.-Amour, District-Purnea
  34.   Rajesh Kumar Sah Son of Tirthanand Sah Resident of Village-Shreepur (Rauta), P.O.-Rauta
        (Baisa), P.S.-Rauta, District-Purnea.
  35.   Md. Zakirya Son of Manshi Md. Sulaiman, Resident of Village-Shishabari, P.O.-Shishabari
        P.S.-Baisa (Rauta), District-Purnea.
  36.   Rajendra Prasad Thakur Son of Birij Lal Thakur Resident of Village-Kabaiya, P.O.-
        Dalmalpur, P.S.-Rauta, District-Purnea

                                                                               ... ... Petitioner/s
                                                Versus
  1.    Mr. Anjani Kumar Singh, The Chief Secretary, Government Of Bihar, Patna.
  2.    Mr. R.K. Mahajan, the Principal Secretary, Department of Education, Government of Bihar
        Patna
  3.    Amir Subhani, the Principal Secretary, Genral Administration Department, Government of
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                              45/68




        Bihar, Patna
  4.    Dr. Binodanand Jha, Director Adult and Mass Education (Formal), Govt. of Bihar, Patna
  5.    Pradip Kumar Jha, District Magistrate Purnea.
  6.    Chandrakanand jha, Regional Deputy Director Education, Purnea Division Purnea
  7.    Mithilesh Kumar Jha, District Education Officer Purnea.



                                                                            ... ... Opposite Party/s
        ======================================================
                                                     with
                              Miscellaneous Jurisdiction Case No. 1620 of 2018
                                                      In
                              Miscellaneous Jurisdiction Case No.1035 of 2012
        ======================================================
  1.     Panchanand Yadav Son of Late Damodar Yadav, Resident of Village- Sadhopur, Post
         Office- Tarar, Police Station- Kahalgaon, District- Bhagalpur.
  2.    Shankar Prasad Gupta, Son of Late Bhagwan Prasad Sah, Resident of Village and Post
        Office- Nandlalpur, Police Station- Kahalgaon, District- Bhagalpur.
  3.    Vidyanand Yadav, Son of Jagdish Prasad Yadav, Resident of Village- Ranipur, Post Office-
        Lagma, Police Station- Kahalgaon, District- Bhagalpur.
  4.    Kaushal Kishore Mandal, Son of Ramchandra Mandal, Resident of Village- Chanytola
        Kaithpura, Post Office- Dhanaura, Police Station- Kahalgaon, District- Bhagalpur.
  5.    Manoj Kumar Mandal, Son of Devi Mandal, Resident of Village- Ramnagar Bandra
        Bagicha, Post Office and Police Station- Kahalgaon, District- Bhagalpur.
  6.    Dilip Kumar, Son of Bhagwat Yadav, Resident of Village- Madhopur Karhar, Post Office-
        Nandlalpur, Police Station- Kahalgaon, District- Bhagalpur.
  7.    Rajiv Ranjan Rakesh, Son of Sri Nirmal Prasad Ram, Resident of Village and Post Office-
        Bareni, Police Station- Kahalgaon, District- Bhagalpur.
  8.    Manohar Prasad Sinha, Son of Sri Ishwar Prasad Ram, Resident of Village and Post Office-
        Bareni, Police Station- Kahalgaon, District- Bhagalpur.
  9.    Doly Roy, Wife of Sujendra Kumar Sinha, Daughter of Parimal Roy, Resident of Village
        and Post Office- Rampur, Police Station- Kahalgaon, District- Bhagalpur.
  10.   Pawan Kumar Singh, Son of Sri Lal Mohan Singh, Resident of Village- Kushwahanagar,
        Post Office- Nandlalpur, Police Station- Kahalgaon, District- Bhagalpur.
  11.   Ganesh Paramhans, Son of Raksu Yadav, Resident of Village and Post Office- Rampur,
        Police Station- Kahalgaon, District- Bhagalpur.
  12.   Heerala Yadav, Son of Adhiklal Yadav, Resident of Village- Sadhopur, Post Office- Tarar,
        Police Station- Kahalgaon, District- Bhagalpur.
  13.   Ashok Prasad Mandal, Son of Panchdeo Mandal, Resident of Village- Rasalpur, P.O.-
        Ekchari, P.S.- Kahalgaon, District- Bhagalpur.

                                                                               ... ... Petitioner/s
                                               Versus
  1.    The State Of Bihar Through The Chief Secretary, State Of Bihar Namely Sri Anjani Kumar
        Singh.
  2.    The Principal Secretary, Department of Personnel and Administrative Reforms, Government
        of Bihar, namely Ammer Suhani
  3.    The Principal Secretary, Department of Education, Government of Bihar, namely Sri R.K.
        Mahajan.
  4.    The Director, Mass Education, Bihra, Patna namely Sri Vinodanand Jha.
  5.    The District Mass Education Officer, Bhagalpur Mr. Masudan Paswan.
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                              46/68




                                                                             ... ... Opposite Party/s
       ======================================================
                                                   with
                           Miscellaneous Jurisdiction Case No. 1634 of 2018
                                                    In
                             Civil Writ Jurisdiction Case No.8418 of 2010
       ======================================================
  1.    Achhelal Sah, S/o Late Banarsi Sah, R/o Village- Gangoi, P.O.- Parsa, P.S.- Bheldi, District-
        Saran.
  2.    Suresh Kumar, S/o Paras Nath Ray, R/o Village- Chetan Parsa, P.O.- Parsa, P.S.- Parsa,
        District- Saran.

                                                                                   ... ... Petitioner/s
                                                  Versus
  1.    The State of Bihar
  2.    Mr. Anjani Kumar Singh, the Chief Secretary, Old Secretariat, Patna.
  3.    Mr. Amarjeet Sinha, the Principal Secretary, Department of Human Resources
        Development, Bihar, Patna
  4.    Mr. D.S. Gangwar, the Principal Secretary Department of Personal and Administrative
        Reforms, Bihar, Patna

                                                                         ... ... Opposite Party/s
       ======================================================
                                                 with
                         Miscellaneous Jurisdiction Case No. 1678 of 2018
                                                  In
                            Civil Writ Jurisdiction Case No.8418 of 2010
       ======================================================
  1.    Naushad Husain, S/o Hasmat Ali, R/o Village- Basantpur, P.O. and P.S.-Dighwara, Distt.-
        Saran
  2.    Mamta Kumari, W/o Shambhu Shekhar R/o Village- Bahekha Gacchi, P.O. and P.S.-
        Nayagaun, Distt.-Saran
  3.    Haridwar Thakur S/o Gaudishankar Thakur, R/o Village-Sitalpur Kodi, P.O.-Sitalpur, Distt.-
        Saran
  4.    Mahesh Kumar Gupta, S/o Durga Sah, R/o Village and P.O. Sitalpur, Distt.-Saran
  5.    Rubi Devi W/o Manoj Kumar Thakur R/o Village- Turki, P.O.-Barwe, Distt.-Saran

                                                                                   ... ... Petitioner/s
                                                  Versus
  1.    The State of Bihar
  2.    Mr. Anjani Kumar Singh, the Chief Secretary, Old Secretariat, Patna
  3.    Mr. Amarjeet Sinha, the Principal Secretary, Department of Human Resources
        Development, Bihar, Patna
  4.    Mr. D.S. Gangwar, the Principal Secretary, Department of Personal and Administrative
        Reforms, Bihar, Patna

                                                                           ... ... Opposite Party/s
       ======================================================
                                                   with
                             Miscellaneous Jurisdiction Case No. 1839 of 2018
                                                    In
                             Miscellaneous Jurisdiction Case No.3471 of 2012
       ======================================================
       Ajay Kumar Son of Sri Shyam Sunder Bhagat, Resident of Mohalla- Urdu Bazar, P.O.- Naya
       Bazar, P.S.- Tatarpur, District- Bhagalpur.
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                             47/68




                                                                        ... ... Petitioner/s
                                                Versus
  1.    The State of Bihar Through Mr. R. K. Mahajan, The Principal Secretary, Education
        Department, Government of Bihar, Secretariat, Patna
  2.    Mr. Binodanad Jha, The Director, Mass Education, Government of Bihar, Patna.
  3.    Mr. Munilal Paswan, The District Education Officer, Bhagalpur.

                                                                           ... ... Opposite Party/s
       ======================================================
                                                   with
                            Miscellaneous Jurisdiction Case No. 2141 of 2018
                                                    In
                              Civil Writ Jurisdiction Case No.21107 of 2013
       ======================================================
  1.    Sanju Devi, Wife of Raj Kishore Singh Resident Of Village- Govindpur, P.S.- Taraiya,
        District- Saran At Chapra
  2.    Lilawati Devi @ Dilawati Kumari, Wife Of Saroj Kumar Singh Resident Of Village-
        Chakhan, P.S.- Ishuwapur, District- Saran At Chapra

                                                                             ... ... Petitioner/s
                                               Versus
  1.    The State Of Bihar Through Its Mr. Deepak Kumar, The Chief Secretary, Government Of
        Bihar, Old Secretariat, Patna
  2.    Mr. R.K. Mahajan, The Principal Secretary, Department Of Human Resources
        Development, Government of Bihar, New Secretariat, Patna
  3.    Mr. Amir Subhari, The Principal Secretary, Department Of Personal And Administrative
        Reforms Now Known as Department of General Administrative, Govt. of Bihar, Old
        Secretariat, Patna
  4.    Mr. Chittranjan Singh, The Director Primary Education, Department Of Human Resources
        Development, Government of Bihar, New Secretariat, Patna
  5.    Mr. Vinoda Nand Jha, The Director, Mass Education Jan Shiksha, Department Of Human
        Resources Development, Govt. of Bihar, New Secretariat, Patna
  6.    Mr. Subrat Kumar Sen, The District Magistrate/Collector, Saran, District- Saran At Chapra
  7.    Mr. Raj Kishore Singh, The District Education Officer, Saran, District- Saran At Chapra

                                                                           ... ... Opposite Party/s
       ======================================================
                                                   with
                            Miscellaneous Jurisdiction Case No. 2350 of 2018
                                                    In
                              Civil Writ Jurisdiction Case No.21107 of 2013
       ======================================================
  1.    Dileep Kumar @ Dilip Kumar Son of Shivpujan Prasad, Resident of Samsuddinpur, P.S.-
        Revelganj, District- Saran.
  2.    Ramrit Ram, Son of Late Badri Ram, Resident of Village- Jaithar, P.S.- Taraiya, District-
        Saran.

                                                                               ... ... Petitioner/s
                                                Versus
  1.    The State Of Bihar, Through The Chief Secretary Sri Deepak Kumar, Old Secretariat, Patna
  2.    Sri R.K. Mahajan, The Principal Secretary, Human Resources Department, Govt. of Bihar,
        Old Secretariat, Patna.
  3.    Dr. D.S. Gangwar, The Principal Secretary, Department of Personal and Administrative
        Reforms Now known as Department of General Administration Govt. of Bihar Old
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                               48/68




        Secretariat, Patna
  4.    Mr. M. Ram Chanrudu, The Director Primary Education, Department of Human Resources
        Development, Govt. of Bihar, New Secretariat, Patna
  5.    Dr. Vinodanand Jha, Director, Mass Education Jan Shiksha Department of Human
        Resources Development, Govt. of Bihar, Nerw Secretariat, Patna
  6.    Sri Subrat Sen, District Magistrate, Saran.
  7.    Sri Raj Kishore Singh, District Education Officer, Saran.
  8.    Sri Dilip Kumar Singh, District Programme Officer Establishment Saran.
  9.    Sri Amrendra Kumar Gaur, District Programme Officer Litracy Saran.

                                                                            ... ... Opposite Party/s
       ======================================================
                                                  with
                          Miscellaneous Jurisdiction Case No. 2686 of 2018
                                                   In
                            Civil Writ Jurisdiction Case No.16729 of 2014
       ======================================================
       Zakir Hussain Son of Md. Irish, Resident of Village-Banpura Bazar, P.S.-Lahladpur, District-
       Saran at Chapra

                                                                                ... ... Petitioner/s
                                                Versus
  1.    The State of Bihar Through The Chief Secretary, Sri Deepak Kumar, Old Secretariat, Patna
  2.    Sri R.K.Mahajan, the Principal Secretary, Department of H.R.D., Govt. of Bihar OLd
        Secretariat, Patna
  3.    Dr. D.S. Gangwar, The Principal Secretary Department of Personal and Administrative
        Reforms Now Know as Department of General Administration Govt. of Bihar Old
        Secretariat, Patna
  4.    Mr. M. Ram Chanrudu, The Director Primary Education, Department of Human Resources
        Development, Govt. of Bihar, New Secretariat, Patna
  5.    Dr. Vinodanand Jha, Director, Mass Education (Jan Shiksha) Department of Human
        Resources Development, Govt. of Bihar, New Secretariat, Patna
  6.    Sri Subrat Sen, District Magistrate, Saran
  7.    Sri Raj Kishore Singh District Magistrate, Saran
  8.    Sri Dilip Kumar Singh, District Programme Officer (Establishment) Saran
  9.    Sri Amrendra Kumar Gaur, District Programme Officer (Literacy) Saran

                                                                       ... ... Opposite Party/s
       ======================================================
                                               with
                         Miscellaneous Jurisdiction Case No. 3146 of 2018
                                                In
                          Civil Writ Jurisdiction Case No.17276 of 2011
       ======================================================
  1.    Bindeshwari Yadav Son of Horil Yadav, Resident of Village- Bharkahua, P.S.- Barhat,
        District- Jamui.
  2.    Sumit Yadav, Son of Chunchun Yadav, Resident of Village- Tetariya, Post- Tetariya, P.S.-
        Laxamipur, District- Jamui.
  3.    Kapildeo Yadav, Son of Bengali Yadav, Resident of Village- Khaira Kado, P.S.- Khaira,
        District- Jamui.
  4.    Suresh Yadav, Son of Bhuna Yadav, Resident of Village- Basmatiya, P.O.- Anandpur, P.S.-
        Laxamipur, District- Jamui.
  5.    Ishwar Tanti, Son of Khiro Tanti, Resident of Village- Mainijor, P.S.- Khaira, District-
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                              49/68




        Jamui.
  6.    Sunil Prasad Yadav, Son of Khiran Yadav, Resident of Village- Badibagh, P.S.- Khaira,
        District- Jamui.
  7.    Dilip Kumar Modi, Son of Kailash Modi, Resident of Village- Pachrukhi, P.S.- Khaira,
        District- Jamui.
  8.    Shri Ram Mistry, Son of Jhamman Mistri, Resident of Village- Laldaiya, Post, Godhi
        Bishanpur, P.S.- Khaira, District- Jamui.
  9.    Rambilash Yadav, Son of Neelkanth Yadav, Resident of Village- Devachak, P.S.- Mallehpur,
        and District- Jamui.
  10.   Mahendar Yadav, Son of Huro Yadav, Resident of Village- Maura, P.S.- Gidhaur, District-
        Jamui.
  11.   Raj Kumar Sah, Son of Sita Ram Sah, Resident of Jawatari, P.S.- Mallehpur, District-
        Jamui.
  12.   Ramvilas Pandit, Son of Janki Pandit, Resident of Village- Purna Mango, P.S.- Khaira,
        District- Jamui.
  13.   Manoj Kumar Gupta, Son of Bhutay Saw, Resident of Village- Agnubathan, Barhat, P.S.-
        Barhat, District- Jamui.
  14.   Udardeo Yadav, Son of Khirla Yadav, Resident of Village- Basmatta, P.S.- Laxamipur,
        District- Jamui.
  15.   Anmol Chandra Yadav, Son of Dukhi Yadav, Resident of Village- Devachak, Bariarpur,
        P.S.- Malaypur, District- Jamui.
  16.   Satya Narayan Das Verma @ Satyanarayan Verma Son of Yadunandan Verma, Resident of
        Village- Bichhawa, Post- Sarsa, P.S.- Sikandra, District- Jamui.

                                                                       ... ... Petitioner/s
                                            Versus
  1.    The State of Bihar, Through The Principal Secretary Namely Mr. R. K. Mahajan,
        Government of Bihar, Patna
  2.    The Director, Mass Education, Government of Bihar namely Mr. Vinodanand Jha.
  3.    The District Magistrate, Jamui namely Mr. Dharmendra Kumar
  4.    The District Education Officer, Jamui namely Mr. Vijay Kumar Himansu.

                                                                            ... ... Opposite Party/s
        ======================================================
                                                      with
                             Miscellaneous Jurisdiction Case No. 3873 of 2018
                                                       In
                               Civil Writ Jurisdiction Case No.1191 of 2015
        ======================================================
  1.     Rajendra Sahani S/o Ramashish Sahni R/o Village+P.O.- Pachtaki Yaddu, Ward No.7,
         Police Station Bairagania, District- Sitamarhi
  2.    Bramhdev Ram S/o Satahu Ram R/o Village+Post- Pachtaki Yadu, Police Station
        Bairagania, District- Sitamarhi

                                                                              ... ... Petitioner/s
                                               Versus
  1.    The State of Bihar Through Sri R. K. Mahajan, The Commissioner Cum Secretary (now
        Principal Secretary) Human Resources Development Department, Govt. of Bihar, Patna
  2.    Sri Binod Narayan Jha, the Director Mass Education, Govt. of Bihar, Patna
  3.    Sri R. K. Mahajan, The Commissioner Cum Secretary (now The Principal Secretary)
        Education Department, Govt. of Bihar, Patna
  4.    Sri Amir Subhani, the Principal Secretary, Department of Personal and Administrative
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                              50/68




        Reforms, Bihar, Patna
  5.    Dr. Ranjit Kumar, the District Magistrate, Sitamarhi
  6.    Sri Ram Chandra Mandal, the District Education Officer, Sitamarhi

                                                                          ... ... Opposite Party/s
       ======================================================
                                                  with
                           Miscellaneous Jurisdiction Case No. 4008 of 2018
                                                   In
                             Civil Writ Jurisdiction Case No.19569 of 2011
       ======================================================
  1.    Renu Kumari, W/O Naresh Kumar R/O village- Jajhar Sawaila, P.O.+P.S. Sihweshwar,
        District- Madhepura.
  2.    Kailash Chandra Choudhary, S/O Shree Shyam lal Choudhary, R/O village+P.O. Rohta
        Block-Kumarkhand, Disrtict-Madhepura.
  3.    Jai Krishn Kumar S/O Jitendra Prasad Yadav, R/O Village-Gadhiya, P.O.+P.S. Kumarkhand,
        District-Madhepura.
  4.    Ramesh Kumar S/O Rajeshwar Yadav, R/O Village-Gadhiya, P.O.+P.S. Kumarkhand,
        District-Madhepura.
  5.    Shyam Kumar S/O Late Jagdish Yadav, R/O Village+P.O.+P.S. Kumarkhand, District-
        Madhepura.
  6.    Bibha Kumari, W/O Amodh Kumar R/O Village+P.O.+P.S.Kumarkhand, District-
        Madhepura.
  7.    Umesh Paswan Son of Ramfal Paswan Resident of Village+P.O. Rani patti, P.S.
        Kumarkhand, District- Madhepura.
  8.    Nirmala Kumari w/o Shri Kusheshwar Prasad Yadav, Resident At.+P.O. Kourihar, P.S.
        Gamhariya, District- Madhepura.
  9.    Anil Kumar S/O Late Bindeshwari Ram R/O village-Singhpur, P.O.+P.S. Kumarkhand,
        District-Madhepura.

                                                                             ... ... Petitioner/s
                                                Versus
  1.    The State Of Bihar, Through Mr. R. K. Mahajan, The Commissioner Cum Secretary, Human
        Resources Development Department, Govt. of Bihar, Patna
  2.    Mr. R.K. Mahajan, The Commissioner-cum-Secretary, Human Resources Development,
        Govt. of Bihar, Patna
  3.    Amir Subhani the Principal Secretary, Department of General Administration, Govt. of
        Bihar, Patna.
  4.    Mr. Binodanand Jha, The Director, Mass Education, Govt. of Bihar, Patna.

                                                                          ... ... Opposite Party/s
       ======================================================
                                                  with
                            Miscellaneous Jurisdiction Case No. 4178 of 2018
                                                   In
                             Civil Writ Jurisdiction Case No.18011 of 2014
       ======================================================
       Ram Awadh Singh Son of Late Ram Tahal Singh Resident of Village- Jagirdari Bagahwan,
       P.S.-Bhore District-Gopalganj

                                                                                   ... ... Petitioner/s
                                                  Versus
  1.    The State Of Bihar
  2.    Mr. Deepak Kumar, the Chief Secretary, Old Secretariat, Patna
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                             51/68




  3.    Mr. R.K. Mahajan, the Principal Secretary, Department of Education, Government of Bihar,
        New Secretariat, Patna
  4.    Mr. Amir Subhani, the Principal Secretary, Department of General Administration,
        Government of Bihar, Old Secretariat, Patna
  5.    Mr. M. Ramchandru Tudu, the Director Primary Education, Department of Education
        Government of Bihar New Secretariat, Patna
  6.    Mr. Dr. Binodanand Jha, the Director, Mass Education (Jan Shiksha), Department of
        Education Government of Bihar, New Secretariat, Patna
  7.    Mr. Animesh Kumar Parashar, the District Magistrate/Collector, Gopalganj, District-
        Gopalganj Bihar
  8.    Mr. Akhileshwar Prasad, the District Education Officer, Gopalganj, District-Gopalganj
        Bihar
  9.    Mr. Dhananjay Paswan, the District Programme (Literacy), Gopalganj

                                                                           ... ... Opposite Party/s
        ======================================================
                                                    with
                            Miscellaneous Jurisdiction Case No. 4189 of 2018
                                                     In
                              Civil Writ Jurisdiction Case No.16538 of 2012
        ======================================================
  1.     Ram Naresh Prasad, Son of Late Tilakdhari Prasad Resident of Village- Kharpakwa, P.S.-
         Bhore, District-Gopalganj
  2.    Kailas Prasad Son of Ramgati Prasad Resident of village-Jagirdari Bagahwa, P.S.-Bhore,
        District-Gopalganj.
  3.    Jay Lalti Devi Wife of Suresh Prasad Yadav @ Suresh Yadav Resident of village-Mishrauli,
        P.S.-Bhore, District-Gopalganj
  4.    Nageshwar Singh Son of Sri Yadu Singh Resident of village-Banakata Jagirdari, P.S.-Bhore,
        District-Gopalganj
  5.    Singasan Prasad @ Singashan Prasad Son of Late Raj Banshi Prasad Resident of village-
        Motipur (Nijamat), P.S.-Bhore, District-Gopalganj
  6.    Amerika Sharma Son of Muneshwar Sharma Resident of village-Basudewa, P.S.-Bhore
        District-Gopalganj
  7.    Kalicharan Prasad Son of Late Shivpujan Bhagat, Resident of village- Basudewa, Basdewa,
        P.S.-Bhore, District-Gopalganj
  8.    Awadhesh Kumar Yadav @ Awadhesh Kumar Yadaw, Son of Singashan Yadav Resident of
        village-Koirigawa, P.S.-Bhore, District-Gopalganj,
  9.    Amarjit Singh Son of Late Ramayan Singh Resident of village-Panditpura, P.S.-Bhore,
        District- Gopalganj
  10.   Ingurpati Devi @ Ingurpatti Devi Wife of Suresh Thakur, Resident of village-Barahara,
        P.S.-Bhore, District-Gopalganj.
  11.   Arvind Kumar Son of Awadh Kishore Singh Resident of village-Udant Rai ke Bangara,
        Bangra, P.S.-Thawey, District-Gopalganj.
  12.   Anil Kumar Singh Son of Late Ram Bilash Singh Resident of village-Ramayan Ray Ke
        Tola, Ramchandrapur, P.S.-Thawe, District-Gopalganj
  13.   Mukesh Kumar Shrivastava Son of Late Dinbandhu Prasad Shrivastav, Resident of village-
        Belsand, P.S.-Barauli, District-Gopalganj.
  14.   Lalbabu Manjhi, Son of Bachcha Manjhi, Resident of village-Harpur, P.S.-Mohamadpur,
        District-Gopalganj
  15.   Babu Lal Ram Son of Dhuri Ram Resident of village-Padrauna, P.S.-Bhore, District-
        Gopalganj.
  16.   Bharat Prasad Singh Son of Satan Prasad Singh Resident of village-Bisuni Tola, P.S.-Bhore,
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                              52/68




        District-Gopalganj.

                                                                                  ... ... Petitioner/s
                                                  Versus
  1.    The State of Bihar
  2.    Mr. Deepak Kumar the Chief Secretary, Old Secretariat, Patna.
  3.    Mr. R.K. Mahajan, the Principal Secretary, Department of Education, Government of Bihar,
        New Secretariat, Patna.
  4.    Mr. Amir Subhani, the Principal Secretary, Department of General Administration,
        Government of Bihar, Old Secretariat, Patna.
  5.    Mr. M. Ramchandru Tudu, the Director Primary Education, Department of Education,
        Government of Bihar, New Secretariat, Patna.
  6.    Mr. Dr. Binodanand Jha, the Director, Mass Education (Jan Shiksha), Department of
        Education, Government of Bihar, New Secretariat, Patna.
  7.    Mr. Animesh Kumar Parashar, the District Magistrate/Collector, Gopalganj, District
        Gopalganj
  8.    Mr. Akhileshwar Prasad, the District Education Officer, Gopalganj, District-Gopalganj.
  9.    Mr. Dhananjay Paswan, the District Programme (Literacy), Gopalganj.

                                                                            ... ... Opposite Party/s
        ======================================================
                                                    with
                             Miscellaneous Jurisdiction Case No. 4200 of 2018
                                                     In
                               Civil Writ Jurisdiction Case No.21107 of 2013
        ======================================================
1. Meera Devi @ Mira Devi, Wife of Kandhji Prasad @ Kandhaji Prasad @ Kandhji Prasad Yadav @
Kandhaji Prasad Yadav @ Kundanji Prasad, Resident of Village- Safri @ Safari @ Sabari, P.S.-
Ekma, District- Saran at Chapra.
2. Sanjay Kumar Singh, Son of Late Ram Sewak Singh, Resident of Village- Bairauna @ Berauna,
P.S.- Bhore, District- Gopalganj.
3. Mukti Ram, Son of Anaras Ram, Resident of Village- Tekanwas @ Tek Niwas, P.S.-
Mahammadpur @ Mahmadpur, District- Gopalganj.

                                                                           Petitioners
                                     Versus
1. The State of Bihar.
2. Mr. Deepak Kumar, The Chief Secretary, Old Secretariat, Patna.
3. Mr. R.K. Mahajan, The Principal Secretary, Department of Education, Government of Bihar, New
Secretariat, Patna.
4. Mr. Amir Subhani, The Principal Secretary, Department of General Administration, Government of
Bihar, Old Secretariat, Patna.
5. Mr. M. Ramchandru Tudu, The Director Primary Education, Department of Education,
Government of Bihar, New Secretariat, Patna.
6. Mr. Dr. Binodanand Jha, The Director, Mass Education (Jan Shiksha), Department of Education,
Government of Bihar, New Secretariat, Patna.
7. Mr. Subrat Kumar, The District Magistrate/Collector, Saran at Chapra, District- Saran at Chapra.
8. Mr. Jaychand Shriwastav, The District Education Officer, Saran at Chapra, District- Saran at
Chapra.
9. Mr. Suresh Prasad Singh, The District Programme Officer (Literacy), Saran at Chapra, District-
Saran at Chapra.
10. Mr. Animesh Kumar Parashar, The District Magistrate/Collector, Gopalganj, District- Gopalganj.
11. Mr. Akhileshwar Prasad, The District Education Officer, Gopalganj, District- Gopalganj.
12. Mr. Dhananjay Paswan, The District Programme Officer, (Literacy), Gopalganj.
                                                                          ......Respondents
        ======================================================
                                                    with
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                              53/68




                            Miscellaneous Jurisdiction Case No. 4506 of 2018
                                                   In
                            Miscellaneous Jurisdiction Case No.1256 of 2017
        ======================================================
  1.     Arun Kumar Sinha S/o Sri Brahmadeo Prasad Resident of Village-Gopalbad,P.S.
         Sarmera,Dist.-Nalanda
  2.    Ayodhya Prasad S/o Late Hari Mahto Resident of Village-Raitar,P.S. Giriyak,Dist.-Nalanda
  3.    Ram Prasad Kumar S/oLate Bal Mahto Resident of Village-Mayapur,.P.S. Katarisarai,Dist.-
        Nalanda
  4.    Santosh Manjhi S/o Shri Kesho Manjhi Resident of Village-Bhagwanpur,P.s. Ben, Dist.-
        Nalanda
  5.    Birendra Prasad S/o Shri Saryug Prasad Resident of Village-Nesra,P.S. Karai
        Parshurai,Dist.-Nalanda
  6.    Shambhu Nath, son of Shri Ram Sarowar Prasad Resident of Village-Adalchak,P.S.
        Tharthari,Dist.-Nalanda
  7.    Dharmendra Kumar S/o Shri Prasadi Mahto Resident of Village-Khemanbigha,P.S.
        Noorsarai,Dist.-Nalanda
  8.    Yadunandan Rabidas S/o Shri Prabhu Chand Rabidas Resident of Village-Bhatbigha,P.S.
        Hilsa,Dist.-Nalanda
  9.    Om Prakash Sharma S/o Shri Bhatu Sharma Resident of Village-Amba,P.S. Rahui,Dist.-
        Nalanda
  10.   Sapindra Kumar S/o Shri Rajendra Prasad, Resident of Village-Uprawan,P.S. Biharsharif,
        Dist.-Nalanda
  11.   Umesh Prasad S/o Bandhu Mahto Resident of Village-Raitar,P.S. Giriyak,Dist.-Nalanda
  12.   Chhotelal Choudhary S/o Late sohrai Choudhari Resident of Village-Raitar,P.S.
        Giriyak,Dist.-Nalanda
  13.   Binod Kumar S/o Sohan Mahto Resident of Village-Bhojpur,P.S. Giriyak,Dist.-Nalanda
  14.   Usha Sinha Daughter sic W/o Arun Kumar Resident of Village-Dolachak,P.S. Giriyak,Dist.-
        Nalanda
  15.   Renu Kumari W/o Mritunjay Kumar Resident of Village-Sikarpur,P.S. Giriyak,Dist.-
        Nalanda
  16.   Saryug Prasad S/o Late Hari Mahto Resident of Village-Raitar,,P.S. Giriyak,Dist.-Nalanda
  17.   Pramod Kumar S/o Kailash Prasad Resident of Village-Guljarbigha, P.S. Giriyak,Dist.-
        Nalanda
  18.   Sheo Prasad Kushwaha S/o Late Jago Mahto Resident of Village-Raitar,P.S. Giriyak,Dist.-
        Nalanda
  19.   Sanjuula Kumari D/o Ramji Mahto Resident of Village-Saidih,P.S. Giriyak,Dist.-Nalanda
  20.   Patel Kumar S/o Late Birendra Prasad Resident of Village-Rahimchak,,P.S. Giriyak,Dist.-
        Nalanda
  21.   Kiran Kumari Kushwaha, Daughter Sic W/o Shri Yogendra Prasad Resident of Village-
        Raitar,P.S. Giriyak,Dist.-Nalanda
  22.   Raj Kumar Rabidas S/o Faguni Rabidas Resident of Village-Raitar, P.S. Giriyak,Dist.-
        Nalanda
  23.   Tulsi Choudhary S/o Late Saho Choudhary, Resident of Village-Rupaspur,P.S.
        Giriyak,Dist.-Nalanda
  24.   Arun Choudhary S/o Late Sitaram Choudhary Resident of Village-Rupaspur,P.S.
        Giriyak,Dist.-Nalanda
  25.   Bachchu Choudhary       S/o   Madan    Choudhary    Resident   of   Village-Rupaspur,,P.S.
        Giriyak,Dist.-Nalanda
  26.   Manju Kumari W/o Ranjit Kumar Singh Resident of Village-Saindih,P.S. Giriyak,Dist.-
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                             54/68




        Nalanda
  27.   Ram Pravesh Kumar S/o Dasrath Prasad Yadav Resident of Village-Dirganagar @
        Durganagar,P.S. Giriyak,Dist.-Nalanda
  28.   Renu Kumari D/o Shri Sundar Ram Resident of Village-Puri,P.S. Giriyak,Dist.-Nalanda
  29.   Phulan Kumari D/o Late Ragho Mahto Resident of Village-Raitar,P.S. Giriyak,Dist.-
        Nalanda
  30.   Nandlal Prasad S/o Ganori Mahto Resident of Village- Durgapur,,P.S. Giriyak,Dist.-Nalanda
  31.   Arvind Kumar S/o Late Mahabir Prasad Resident of Village-Durganagar,P.S. Giriyak,Dist.-
        Nalanda
  32.   Rambilash Prasad Sinha, S/o Dasrath Yadav Resident of Village-Durganagar,P.S.
        Giriyak,Dist.-Nalanda
  33.   Bindeshwar Prasad S/o Shri Mohan Yadav Resident of Village-Kalibigha,,P.S.
        Giriyak,Dist.-Nalanda
  34.   Shyama Kumari S/o Ashutosh Prasad Resident of Village-Lohrajpur,P.S. Katarisarai,,Dist.-
        Nalanda
  35.   Anita Kumari W/o Sheo Kumar Resident of Village-Kamarthu, P.S. Karai Parshurai,Dist.-
        Nalanda
  36.   Shashi Bimal Kumari D/o Shri Satyendra Kumar Resident of Village-Lohari,P.S.
        Noorsarai,Dist.-Nalanda
  37.   Pratima Kumari W/o Mahendra Kumar Sinha Resident of Village-Gilani,P.S. Sare,Dist.-
        Nalanda
  38.   Md. Matin Uddin S/o Late Nawijan Resident of Village-Gilani,P.S. Sare,,Dist.-Nalanda
  39.   Kanchan Lata D/o Birendra Prasad Resident of Village-Gilani,P.S. Sare,,Dist.-Nalanda
  40.   Dinesh Kumar S/o Shri Baldeo Ravidas Resident of Village-Gilani,P.S. Sare,Dist.-Nalanda
  41.   Surendra Prasad S/o Late Kameshwar Paswan, Resident of Village-Alinagar,P.S. SareDist.-
        Nalanda
  42.   Nandlal Prasad S/o Ram Pyare Prasad Resident of Village-Dahabigha,P.S. Hilsa Dist.-
        Nalanda
  43.   Sushma Kumari W/o Baiju Prasad Resident of Village-Makanpur,P.S. Hilsa,Dist.-Nalanda
  44.   Krishna Ballabh Prasad, S/o Late Sadhusharan Prasad Resident of Village-Bhagatpur,P.S.
        Hilsa,Dist.-Nalanda
  45.   Lalan Kumar S/o Late Lakhan Prasad Resident of Village-Ben,P.S. Silao,Dist.-Nalanda
  46.   Indu Kumari D/o Sadhusharan Prasad Resident of Village-Akaidpar,P.S. Ben,Dist.-Nalanda
  47.   Mahendra Prasad S/o Late Yugal Prasad Resident of Village-Babaniyawan, P.S. Ben, Dist.-
        Nalanda
  48.   Indu Kumari D/o Arvind Prasad Resident of Village-Shahpur, P.S. Nagarnosa,Dist.-Nalanda
  49.   Kumari Rina Sinha W/o Shri Sanjay Kumar Resident of Village-Moratalab,P.S. Rahui,Dist.-
        Nalanda
  50.   Ranjit Kumar S/o Shri Baleshwar Prasad Resident of Village-Dhamasang,P.S. Rahui,,Dist.-
        Nalanda
  51.   Sulakshna Kumari D/o Ranjit Kumar Resident of Village-Lalganj,P.S. Chandi,Dist.-Nalanda
  52.   Sanju Sinha @ Sanju Kumari W/o Sushil Kumar Resident of Village-Prasdiha,P.S.
        Nagarnosa,Dist.-Nalanda
  53.   Rajnikanta Kumari W/o Rajesh Prasad Resident of Village-Bhutahakhar,P.S. Nagarnosa,
        Dist.-Nalanda
  54.   Sunita Kumari, W/o Ramprit Prasad Resident of Village-Murdalichak,,P.S. Nagarnosa,Dist.-
        Nalanda
  55.   Veenita Sinha W./o Sudhir Prasad Resident of Village-Balwa,,P.S. Nagarnosa,Dist.-Nalanda
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                            55/68




  56.   Sachchin Prasad S/o Ram Pravesh Prasad Resident of Village-Raitha,P.S. Chandi,.Dist.-
        Nalanda
  57.   Kumari Manti Sinha W/o Ram Pravesh Singh, Resident of Village-Badiha,P.S.
        Nagarnosa,Dist.-Nalanda
  58.   Upendra Kumar S/o Shri         Janki   Prasad   Resident   of   Village-Murdalichak,,P.S.
        Nagarnosa,Dist.-Nalanda
  59.   Kosma Kumari, W/o Late Sunil Kumar Resident of Village-Usmanpur,P.S. Nagarnosa,Dist.-
        Nalanda
  60.   Mahesh Kumar S/o Shri Ram Jatan Prasad Resident of Village-Nagarosa,P.S.
        Nagarnosa,Dist.-Nalanda
  61.   Shanti Devi W/o Late Sukdeo Prasad Resident of Village-Nararnosa,P.S. Nagarnosa,Dist.-
        Nalanda
  62.   Ayusmati Kumari W/o Arna Kumar @ Arun Kumar Resident of Village-Benar,P.s.
        Sare,Dist.-Nalanda
  63.   Kumari Veenita Sinha D/o Sic W/o Surendra Prasad Resident of Village-Benar,P.S.
        Asthawa, Dist.-Nalanda
  64.   Kamlesh Kumar Bind S/o Shri Rajeshwari Prasad Resident of Village-Dariyapur,P.S.
        Noorsarai, Dist.-Nalanda
  65.   Urmila Kumari W/o Arjun Prasad Resident of Village-Dariyapur,P.S. Noorsarai, Dist.-
        Nalanda
  66.   Sheomani Prasad S/o Yadunandan Prasad Resident of Village-Basokhandha,,P.S.
        Nagarnosa,Dist.-Nalanda
  67.   Arvind Kumar S/o Late Bashant Das Resident of Village-Lakhichak,P.S. Noorsarai, Dist.-
        Nalanda
  68.   Sheoshankar Kumar S/o Shri Ramchandra Mishri Resident of Village-Kewaibigha,P.S.
        Noorsarai,Dist.-Nalanda
  69.   Om Prakash Sao S/o Late Govind Sao Resident of Village-Dhamar,P.S. Sila,Dist.-Nalanda
  70.   Roshan Kumar S/o Shri Ramotar Yadav Resident of Village-Shamsera,P.S. Silao,Dist.-
        Nalanda
  71.   Jitendra Ram S/o Shri Krishna Ram Resident of Village-Kadibigha,P.S.Rahui,Dist.-Nalanda
  72.   Harendra Prasad S/o Shri Raghunandan Prasad Resident of Village-Dosut,P.S. Bena,Dist.-
        Nalanda
  73.   Kanhaiya Kumar S/o Shri Gobardhan Yadav Resident of Village-Churaman Bigha,P.S.
        Bena,Dist.-Nalanda
  74.   Munirak Prasad S/o Shri Baleshwar Prasad Resident of Village-Dhamasang,P.S.
        Rahui,Dist.-Nalanda
  75.   Ramesh Prasad S/o Ramashish Prasad Resident of Village-Amba,P.S. Rahui,Dist.-Nalanda
  76.   Awadhesh Kumar S/o Shri Kishori Prasad Resident of Village-Sihuli,P.s. Bena,Dist.-
        Nalanda
  77.   Shakuntala Kumari D/o Shri Shasi Bhusan Prasad Resident of Village-Salempur,P.S.
        Bena,Dist.-Nalanda
  78.   Manju Kumari W/o Shri Awadhesh Prasad Resident of Village-Bendoh, PS-Rahui,Dist.-
        Nalanda
  79.   Shambu Kumar S/o Late Ramji Mahto Resident of Village-Paithna,P.S. Bena,Dist.-Nalanda
  80.   Yogendra Prasad S./o Late Kashi Prasad Resident of Village-Bhaganbigha,P.S. Rahui,Dist.-
        Nalanda
  81.   Ranjit Kumar S/o Shri Krishna Prasad Resident of Village Sarapar,P.S. Chandi,Dist.-
        Nalanda
  82.   Anjani Kumari Singh, S/o Late Ramsharan Singh Resident of Village-Churaman Bigha,P.S.
        Bena,Dist.-Nalanda
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                              56/68




  83.   Surekha Kumari W/o Shri Arvind Prasad Resident of Village-Supasang, P.S. Bena,Dist.-
        Nalanda
  84.   Sangita Kumari W/o Surendra Prasad Morya, Resident of Village-Raitar,P.S. Giriyak,Dist.-
        Nalanda
  85.   Pramod Kumar S/o Shri Budhan Mahto Resident of Village-Dolachak,,P.S. Giriyak,Dist.-
        Nalanda
  86.   Usha Devi W/o Jay Prakash Resident of Village-Muzaffarpur,P.S. Noorsarai, Dist.-Nalanda
  87.   Shiv Kumar Prasad S/o Pyare Mahto Resident of Village-Malawan,P.S. Asthawan,Dist.-
        Nalanda
  88.   Binod Kumar Sapera S/o Baleshwar Sapera Resident of Village-Raitar,P.S. Giriyak,Dist.-
        Nalanda

                                                                           ... ... Petitioner/s
                                               Versus
  1.    The State of Bihar Through The Chief Secretary Namely Deepak Kumar, Old Secretariat,
        Patna
  2.    R.K. Mahajan, father's name not known to petitioners, the Principal Secretary,Department
        of Human Resources Development, Bihar,Patna
  3.    Dr. Dharmendra Singh Gangwar, father's name not known to petitioners the Principal
        Secretary, Department of personnel and Administrative Reforms, Bihar,Patna

                                                                             ... ... Opposite Party/s
        ======================================================
                                                     with
                             Miscellaneous Jurisdiction Case No. 4762 of 2018
                                                      In
                                Civil Writ Jurisdiction Case No.7881 of 2012
        ======================================================
  1.     Ashok Kumar Singh, Son of Late Byash Singh, Resident of Gortara, P.O.- Bharuv, Block-
         Obra, P.S.- Obra, District- Aurangabad.
  2.    Shivpujan Pandey, Son of Indradev Pandey, Resident of Village- Dhawa, P.O. Jamhore,
        Bloc- Obra, P.S.- Obra, District- Aurangabad.
  3.    Ram Charitra Singh, Son of Late Ganauri Singh Resident of Ghetra, P.O.- Bel, Block- Obra,
        P.S.- Obra, District- Aruangabad.
  4.    Bindeshwar Ram, Son of Late Shivnandan Ram, Resident of Village- Sarsaula, P.O.-
        Sarsauli, Block- Obra, P.S. - Obra, District- Aurangabad.
  5.    Basant Ram, Son of Jhapsi Ram, Resident of Village- Sakalkhori, P.O.- Khudba, Block-
        Obra, P.S.- Obra, District- Aurangabad.
  6.    Rajendra Prasad Son of Vaidyanath Prasad, Resident of Village- Bhanora, P.O.- Obra, Bloc-
        Obra, P.S.- Obra, District- Aurangabad.
  7.    Janeshwar Singh, Son of Late Lal Deep Singh, Resident of Village- Bandhu Bigha Holi
        Chak, P.O.- Malwa, Block- Obra, P.S.- Obra, District- Aurangabad.
  8.    Manorama Kumari @ Manorama Devi Wife of Parma Nand Singh, Resident of Village-
        Noav, P.S.- Obra, District- Aurangabad.
  9.    Baban Prasad, Son of Shyam Sundra Prasad, Resident of Village- Dihuri, P.O. Malawan,
        Block- Obra, P.S.- Khudwan, District- Aurangabad.
  10.   Ramashray Das, Son of Tapeshwar Ram, Resident of Village- Guljar Bigha, P.O.- Obra,
        Block- Obra, P.S.- Barun, District- Aurangabad.
  11.   Gupteshwar Prasad Singh, Son of Late Surya Dev Prasad Singh, Resident of Village and
        P.O.- Karsawan, Block- Obra, P.S.- Phesar, District- Aurangabad.
  12.   Sudha Devi, Wife of Bejnath Thakur, Resident of Village- Shahpur Bari, P.S. Obra, P.O. and
        Block- Aurnagabad, District- Aurangabad.
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                              57/68




  13.   Hari Mohan Singh, Son of Ram Gati Singh, Resident of Village- Ahirari, P.O.- Bel, Block-
        Obra, P.S.- Obra, District- Aurangabad.
  14.   Kameshwar Thakur, Son of Late Ram Ratan Thakur, Resident of Village- Adma, P.O.- Obra,
        Block- Obra, P.S.- Obra, District- Aurangabad.
  15.   Basant Ram, Son of Ramkrit Ray @ Ramkrit Ram, Resident of Village- Ayodhya Bigha,
        Rampur, P.O. Mahuau, P.S.- Obra District- Aurangabad.
  16.   Yogendra Thakur, Son of Late Shree Ram Prasad, Resident of Mallah Toli, P.O.- Obra,
        Block- Obra, P.S.- Obra, District- Aurangabad.
  17.   Shambhu Prasad Sinha, Son of Late Kuldeep Lal, Resident of Village- Madanpur, P.O.-
        Madanpur, P.S.- Madanpur, District- Aurangabad.
  18.   Umesh Lal, Son of Nanku Lal, Resident of Village- Chei, P.O.- Chei, P.S.- Madanpur,
        District- Aurangabad.
  19.   Arun Kumar Singh, Son of Ram Kundal Singh, Resident of Village- Devi Bigha, P.O.-
        Mahuawa, P.S.- Madanpur, District- Aurangabad.
  20.   Raj Kumar Ravidas, Son of Lakshaman Das, Resident of Village- Nima, P.O.- Nima Anjan,
        P.S.- Madanpur, District- Aurangabad.
  21.   Virendra Kumar Singh, Son of Ganesh Singh, Resident of Village- Shiv Rajpur, P.O.-
        Madanpur, P.S.- Madanpur, District- Aurangabad.

                                                                           ... ... Petitioner/s
                                                Versus
  1.    The State of Bihar through Chief Secretary namely Mr. Deepak Kumar, Old Secretariat,
        Patna.
  2.    Mr. R.K. Mahajan, The Principal Secretary, Department of Human Resources Development,
        Bihar, Patna.
  3.    Dr. Vinodanand Jha, The Director, Mass Education, Bihar, Patna.
  4.    Mr. Rahul Ranjan Mahiwal, The District Magistrate, Aurangabad.
  5.    Mr. Ram Pravesh Singh, The District Education Officer, Aurangabad.

                                                                             ... ... Opposite Party/s
        ======================================================
                                                     with
                             Miscellaneous Jurisdiction Case No. 5058 of 2018
                                                      In
                                Civil Writ Jurisdiction Case No.1191 of 2015
        ======================================================
        Ram Vinay Thakur, Son of Khaheru Thakur, resident of Village and P.O.- Ashogi, Police
        Station- Bairgania, District- Sitamarhi.

                                                                        ... ... Petitioner/s
                                             Versus
  1.    The State of Bihar through R. K. Mahajan, the Commissioner Cum Secretary, Human
        Resource Development Department, Government of Bihar, Patna.
  2.    Vinodanand Jha, the Director, Mass Education, Government of Bihar, Patna.
  3.    Zulfequr Haidry, the Principal Secretary, Education Department, Government of Bihar,
        Patna.
  4.    Amir Subhani, the Principal Secretary, Department of Personnel and Administrative
        Reforms, Government of Bihar, Patna.
  5.    Dr. Ranjit Kumar Singh, the District Magistrate, Sitamarhi.
  6.    Dineshwar Yadav, the District Education Officer, Sitamarhi.

                                                           ... ... Opposite Party/s
        ======================================================
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                              58/68




                                                    with
                            Miscellaneous Jurisdiction Case No. 5091 of 2018
                                                     In
                              Civil Writ Jurisdiction Case No.13291 of 2012
        ======================================================
        Renu Kumari, Wife of Sri Devendra Kumar Singh, Resident of Ghanshyam Chak, Police
        Station- Sanhoula, District- Bhagalpur, Presenlty residing at Sivaji Colony, Gali No. 1,
        Sikandarpur, Police Station- Mojahidpur, District- Bhagalpur.

                                                                          ... ... Petitioner/s
                                              Versus
  1.    Sri Deepak Kumar, The Chief Secretary, Government of Bihar, Main Secretariat, Bihar,
        Patna.
  2.    Mr. R.K. Mahajan, The Principal Secretary, Department of Education, Government of Bihar
        , Main Secretariat, Bihar, Patna
  3.    Sri Amir Subhani, The Principal Secretary, Department of General Administration,
        Government of Bihar, Main Secretariat, Patna.
  4.    Sri Vidonand Jha, The Director, Primary Education, Department of Education, Government
        of Bihar, Main Secretariat, Patna.
  5.    Sri Madhusudan Paswan, The District Education Officer, Bhagalpur, District- Bhagalpur,
        Bihar.

                                                                             ... ... Opposite Party/s
        ======================================================
                                                    with
                               Civil Writ Jurisdiction Case No. 8216 of 2018
        ======================================================
  1.     Panna Lal Yadav, S/o Shri Anirudh Prasad Yadav R/o at +P.O. - Tamout Parsa, P.S. -
         Murliganj, Dist. - Madhepura.
  2.    Sachendra Kumar S/o Shiv Nandan Yadav R/o at +P.O. - Tamout Parsa, P.S. - Murliganj,
        Dist. - Madhepura.
  3.    Hajari Prasad S/o Bhagwat Prasad R/o at+ P.O. - Tamout Parsa, P.S. - Murliganj, Dist. -
        Madhepura.
  4.    Bijendra Mehta S/o Late Bihari Mehta R/o at + P.O. - Gahumani, P.S. Singhesar, Dist. -
        Madhepura.
  5.    Nilam Kumari W/o Jay Kumar Yadav At - Itahari, P.O. - Gahumani, P.S. - Singhesar, Dist. -
        Madhepura.
  6.    Feku Paswan S/o Bhumi Paswan R/o at +P.O. - Gahumani, P.S. Singhesar, Dist. -
        Madhepura.
  7.    Kiran Kumari D/o Maheshwari Yadav At + P.O. - Ram Nagar, P.S. - Ghailarh, Dist. -
        Madhepura.
  8.    Bhushan Kumar S/o Maheshwari Yadav At+ P.O. - Ram Nagar, P.S. - Ghailarh, Dist. -
        Madhepura.
  9.    Radheshyam Tiwari S/o Gajendra Modi At - Fulpur, P.O. - Makandampur, P.S. - Puraini,
        Dist. - Madhepura.
  10.   Arbind Mehta S/o Prasadi Mehta R/o At - Chhabu Basa, P.S. - Puraini, Dist. - Madhepura.
  11.   Md. Akhtar Alam S/o Late Ghutar R/o Jhandpur Basa, P.O. - Ganeshpur, P.S. Puraini, Dist. -
        Madhepura.
  12.   Kumari Nilam W/o Yugeshwar Yadav At - Rupauli, P.S. - Singheshwar, Dist. - Madhepura.
  13.   Kumari Vidya Rani W/o Sunil Kumar R/o at Navtoliya, P.S. Maheshua, P.S. and Dist. -
        Madhepura.
  14.   Ramdeo Mandal S/o Mohanthu Mandal R/o At +P.O. - Parwanavtol, P.S. Murliganj, Dist. -
        Madhepura.
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                              59/68




  15.   Suman Kumar S/o Shiv Narayan Mandal R/o At+ P.O. - Parwanavtol, P.S. Murliganj, Dist. -
        Madhepura.
  16.   Anil Kumar S/o Gopal Yadav R/o at+ P.O. - Gahumani, P.S. Singhesar, Dist. - Madhepura.
  17.   Chandramila Devi W/o Jay Kumar Yadav At - Couhla, P.S. - Shankarpur, Dist. -
        Madhepura.
  18.   Mithlesh Kumar S/o Late Laxmi Narayan Yadav R/o Sangitwa, P.O. - Ratanpura, P.S. -
        Ghailarh, Dist. - Madhepura.
  19.   Bharti Kumari D/o Shaligram Yadav At+ P.O. - Kashipur, P.S. - Murliganj, Dist. -
        Madhepura.
  20.   Nandani Kumari W/o Shayam Kishore Prasad Sharan R/o At - Rampur, P.O. - Haripurkala,
        P.S. - Murliganj, Dist. - Madhepura.
  21.   Bhupendra Yadav S/o Sundar Yadav R/o at+ P.O. - Tamout Parsa, P.S. - Murliganj, Dist. -
        Madhepura.
  22.   Umesh Kumar S/o Maheshwari Prasad Yadav At - Satokhar, P.O. - Kataiya, P.S. -
        Singheshwar, Dist. - Madhepura.
  23.   Ganesh Kumar S/o Maheshwari Prasad Yadav R/o at +P.O. - Tamout Parsa, P.S. - Murliganj,
        Dist. - Madhepura.

                                                                                 ... ... Petitioner/s
                                                   Versus
  1.    The State of Bihar through the Principal Secretary, HRD Department, Govt. of Bihar, Patna
  2.    The Principal Secretary, Education Department, Govt. of Bihar, Patna.
  3.    The Secretary, General Administration, Govt. of Bihar, Patna.
  4.    The Director, Mass Education, Govt. of Bihar, Patna.
  5.    The District Education Officer, Saran at Madhepura.

                                                                            ... ... Respondent/s
        ======================================================
                                                    with
                             Miscellaneous Jurisdiction Case No. 48 of 2019
                                                     In
                              Civil Writ Jurisdiction Case No.19569 of 2011
        ======================================================
        Sandhya Kumari, aged 49, D/o Rajeshwar Prasad Choudhari, R/o at + P.O.- Kursela, P.S.-
        Kursela, Dist- Katihar, Presently residing at W/o Bhawesh Kumar Bhuwan, Rahata Ward
        No.09, Rahata, Murliganj, Dist- Madhepura, Pin Code- 852122.

                                                                             ... ... Petitioner/s
                                                Versus
  1.    The State of Bihar, Through Mr. R. K. Mahajan, The Commissioner Cum Secretary, Human
        Resources Development, Government of Bihar, Patna
  2.    Mr. R.K. Mahajan, The Commissioner cum Secretary, Human Resources Development,
        Govt. of Bihar, Patna
  3.    Mr. Amir Subhani, The Principal Secretary, Department of General Administration, Govt. of
        Bihar, Patna
  4.    Mr. Binodanand Jha, The Director Mass Education, Govt. of Bihar, Patna.

                                                                     ... ... Opposite Party/s
        ======================================================
                                             with
                            Letters Patent Appeal No. 803 of 2019
                                              In
                       Miscellaneous Jurisdiction Case No.1633 of 2017
        ======================================================
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                              60/68




  1.    The State of Bihar through the Chief Secretary,Govt. of Bihar, Patna
  2.    The Principal Secretary Human Resources Development Department, Govt. of Bihar,Patna
  3.    The Director,Primary Education, Govt. of Bihar,Patna
  4.    The District Superintendent of Education, Muzaffarpur
  5.    The Principal Secretary Department of Personnel and Administrative Reforms, Bihar,Patna

                                                                           ... ... Appellant/s
                                             Versus
  1.    Jata Shankar Singh S/o Madan Mohan Singh R/o Vill. + P.O.- Gauriharman, P.S.- Sakra,
        District- Muzaffarpur
  2.    Kabindra      Singh      S/o      Kailash         Singh          R/o    Vill-Lokshmipur,PO
        Gauriharman,P.S.Sakra,Dist.Muzaffarpur
  3.    Lakshmi Kumari W/o Shialal Choudhary R/o Vill-Lakshmipur,PO Gauriharman, P.S. Sakra,
        Dist. Muzaffarpur
  4.    Sunil Kumar S/o Satnarain              Prasad    R/o      Vill    and   PO   Ganjgaurihar,
        P.S.Sakra,Dist.Muzaffarpur

                                                                               ... ... Respondent/s
       ======================================================
       Appearance :
       (In Miscellaneous Jurisdiction Case No. 54 of 2013)
       For the Petitioner/s         :        Mr.Suman Kumar, Advocate
       For the Opposite Party/s :            Mr.Rajiv Roy, Advocate
       (In Civil Writ Jurisdiction Case No. 15116 of 2011)
       For the Petitioner/s         :        Mr.Pramod Mishra, Advocate
       For the Respondent/s         :        Mr.Prahlad Kr. Bhagat, GP-13
       (In Civil Writ Jurisdiction Case No. 14915 of 2015)
       For the Petitioner/s         :        Mr.Suresh Prasad Bhakta, Advocate
       For the Respondent/s         :        Mr.M.K. Ambastha, G.P. 14
       (In Miscellaneous Jurisdiction Case No. 2178 of 2016)
       For the Petitioner/s         :        Mr.Rajive Ranjan Singh, Advocate
       For the Opposite Party/s :            Mr.Harish Kumar, G.P. 32
       (In Miscellaneous Jurisdiction Case No. 3397 of 2016)
       For the Petitioner/s         :        Mr.Amrendra Kumar Jha, Advocate
       For the Opposite Party/s :            Mr. Pushkar Narain Shahi, AAG-6
       (In Miscellaneous Jurisdiction Case No. 3511 of 2016)
       For the Petitioner/s         :        Mr.Sanjay Sinha, Advocate
       For the Opposite Party/s :            Mr. Ashutosh Ranjan Pandey, AAG-15
       (In Miscellaneous Jurisdiction Case No. 3677 of 2016)
       For the Petitioner/s         :        Mr.Ajay Kumar Jain, Advocate
       For the Opposite Party/s :
       (In Miscellaneous Jurisdiction Case No. 3856 of 2016)
       For the Petitioner/s         :        Mr.Nityanand Mishra
       For the Opposite Party/s :            Mr. Ashutosh Ranjan Pandey, AAG-15
       (In Miscellaneous Jurisdiction Case No. 3860 of 2016)
       For the Petitioner/s         :        Mr.Nityanand Mishra, Advocate
       For the Opposite Party/s :            Mr. Ashutosh Ranjan Pandey, AAG-15
       (In Civil Writ Jurisdiction Case No. 5766 of 2016)
       For the Petitioner/s         :        Mr.Sanjay Kumar, Advocate
       For the Respondent/s         :        Mr. Avinash Kumar, SC-30
       (In Miscellaneous Jurisdiction Case No. 187 of 2017)
       For the Petitioner/s         :        Mr. Swapnil Kumar Singh, Advocate
       For the Opposite Party/s :            Mr. Ashutosh Ranjan Pandey, AAG-15
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                           61/68




       (In Miscellaneous Jurisdiction Case No. 250 of 2017)
       For the Petitioner/s        :        Mr.Harendra Prasad, Advocate
       For the Opposite Party/s :           Mr. Ashutosh Ranjan Pandey, AAG-15
       (In Miscellaneous Jurisdiction Case No. 252 of 2017)
       For the Petitioner/s        :        Mr.Harendra Prasad, Advocate
       For the Opposite Party/s :           Mr. Ashutosh Ranjan Pandey, AAG-15
       (In Miscellaneous Jurisdiction Case No. 384 of 2017)
       For the Petitioner/s        :        Mr.Harendra Prasad, Advocate
       For the Opposite Party/s :           Mr. Ashutosh Ranjan Pandey, AAG-15
       (In Miscellaneous Jurisdiction Case No. 385 of 2017)
       For the Petitioner/s        :        Mr.Harendra Prasad, Advocate
       For the Opposite Party/s :           Mr. Ashutosh Ranjan Pandey, AAG-15
       (In Miscellaneous Jurisdiction Case No. 678 of 2017)
       For the Petitioner/s        :        Mr.Swapnil Kumar Singh, Advocate
       For the Opposite Party/s :           Mr.Ashutosh Ranjan Pandey , AAG-15
       (In Miscellaneous Jurisdiction Case No. 1633 of 2017)
       For the Petitioner/s        :        Mr.Sunil Kumar Singh, Advocate
       For the Opposite Party/s :           Mr.Ashutosh Ranjan Pandey - AAG- 15
       (In Miscellaneous Jurisdiction Case No. 1663 of 2017)
       For the Petitioner/s        :        Mr.Ajay Kumar Jain, Advocate
       For the Opposite Party/s :           Mr.Ashutosh Ranjan Pandey, AAG- 15
       (In Miscellaneous Jurisdiction Case No. 1839 of 2017)
       For the Petitioner/s        :        Mr.Dr. Abdus Shakoor, Advocate
       For the Opposite Party/s :           Mr.Ashutosh Ranjan Pandey- AAG-15
       (In Miscellaneous Jurisdiction Case No. 1900 of 2017)
       For the Petitioner/s        :        Mr.Prahalad Kumar Bhagat, Advocate
       For the Opposite Party/s :           Mr.Ashutosh Ranjan Pandey - AAG- 15
       (In Miscellaneous Jurisdiction Case No. 2039 of 2017)
       For the Petitioner/s        :        Mr.Pramod Kumar Pandey, Advocate
       For the Opposite Party/s :           Mr.Ashutosh Ranjan Pandey - AAG- 15
       (In Miscellaneous Jurisdiction Case No. 2053 of 2017)
       For the Petitioner/s        :        Mr.Deepak Kumar, Advocate
       For the Opposite Party/s :           Mr.Ashutosh Ranjan Pandey - AAG- 15
       (In Miscellaneous Jurisdiction Case No. 2101 of 2017)
       For the Petitioner/s        :        Mr.Manoj Kumar Gupta, Advocate
       For the Opposite Party/s :           Mr.Ashutosh Ranjan Pandey - AAG- 15
       (In Miscellaneous Jurisdiction Case No. 2140 of 2017)
       For the Petitioner/s        :        Mr.Pramod Mishra, Advocate
       For the Opposite Party/s :           Mr.Ashutosh Ranjan Pandey - AAG- 15
       (In Miscellaneous Jurisdiction Case No. 2163 of 2017)
       For the Petitioner/s        :        Mr.Rajive Ranjan Singh, Advocate
       For the Opposite Party/s :           Mr.Ashutosh Ranjan Pandey - AAG- 15
       (In Miscellaneous Jurisdiction Case No. 2208 of 2017)
       For the Petitioner/s        :        Mr.Pankaj Kumar, Advocate
       For the Opposite Party/s :           Mr.Ashutosh Ranjan Pandey - AAG- 15
       (In Miscellaneous Jurisdiction Case No. 2224 of 2017)
       For the Petitioner/s        :        Mr.Pankaj Kumar
       For the Opposite Party/s :           Mr.Ashutosh Ranjan Pandey - Aag 15
       (In Miscellaneous Jurisdiction Case No. 2269 of 2017)
       For the Petitioner/s        :        Mr.Pawan Kumar Singh, Advocate
       For the Opposite Party/s :           Mr.Ashutosh Ranjan Pandey - AAG- 15
       (In Miscellaneous Jurisdiction Case No. 2360 of 2017)
       For the Petitioner/s        :        Mr.Deepak Kumar, Advocate
       For the Opposite Party/s :           Mr.Ashutosh Ranjan Pandey - AAG- 15
       (In Miscellaneous Jurisdiction Case No. 2390 of 2017)
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                           62/68




       For the Petitioner/s        :        Mr.Rajive Ranjan Singh, Advocate
       For the Opposite Party/s :           Mr.Ashutosh Ranjan Pandey - AAG- 15
       (In Miscellaneous Jurisdiction Case No. 2814 of 2017)
       For the Petitioner/s        :        Mr.Sanjay Kumar, Advocate
       For the Opposite Party/s :           Mr.Ashutosh Ranjan Pandey AAG- - 15
       (In Miscellaneous Jurisdiction Case No. 2894 of 2017)
       For the Petitioner/s        :        Mr.Sanjay Kumar, Advocate
       For the Opposite Party/s :           Mr.Ashutosh Ranjan Pandey - AAG- 15
       (In Miscellaneous Jurisdiction Case No. 2899 of 2017)
       For the Petitioner/s        :        Mr.Sanjay Kumar, Advocate
       For the Opposite Party/s :           Mr.Ashutosh Ranjan Pandey - AAG- 15
       (In Miscellaneous Jurisdiction Case No. 2901 of 2017)
       For the Petitioner/s        :        Mr.Dinesh Choudhary, Advocate
       For the Opposite Party/s :           Mr.Mithilesh Kumar Arya, Advocate
       (In Miscellaneous Jurisdiction Case No. 2969 of 2017)
       For the Petitioner/s        :        Mr.Pawan Kumar Singh, Advocate
       For the Opposite Party/s :
       (In Miscellaneous Jurisdiction Case No. 3166 of 2017)
       For the Petitioner/s        :        Mr.Md. Anis Akhtar, Advocate
       For the Opposite Party/s :           Mr.Ashutosh Ranjan Pandey - AAG- 15
       (In Miscellaneous Jurisdiction Case No. 206 of 2018)
       For the Petitioner/s        :        Mr.Md. Najmul Hodda, Advocate
       For the Opposite Party/s :           Ms. Shilpa Singh - GA- 12
       (In Miscellaneous Jurisdiction Case No. 214 of 2018)
       For the Petitioner/s        :        Mr.Md. Helal Ahmad, Advocate
       For the Opposite Party/s :           Mr.Ashutosh Ranjan Pandey AAG- 15
       (In Miscellaneous Jurisdiction Case No. 369 of 2018)
       For the Petitioner/s        :        Mr.Rajive Ranjan Singh, Advocate
       For the Opposite Party/s :           Mr.Mrs. Silpa Singh - GA- 12
       (In Miscellaneous Jurisdiction Case No. 521 of 2018)
       For the Petitioner/s        :        Mr.Rajive Ranjan Singh, Advocate
       For the Opposite Party/s :           Mr.Ashutosh Ranjan Pandey - AAG- 15
       (In Miscellaneous Jurisdiction Case No. 601 of 2018)
       For the Petitioner/s        :        Mr.Kamla Kant Pandey, Advocate
       For the Opposite Party/s :           Mr.Mrs. Silpa Singh - GA- 12
       (In Miscellaneous Jurisdiction Case No. 680 of 2018)
       For the Petitioner/s        :        Mr.Shashi Shekhar Tiwary, Advocate
       For the Opposite Party/s :           Mr.Aashutosh Ranjan Pandey, AAG-15
       (In Miscellaneous Jurisdiction Case No. 691 of 2018)
       For the Petitioner/s        :        Mr.Shashi Shekhar Tiwary, Advocate
       For the Opposite Party/s :           Mrs. Silpa Singh , Advocate
       (In Miscellaneous Jurisdiction Case No. 824 of 2018)
       For the Petitioner/s        :        Mr.Rakesh Narayansingh, Advocate
       For the Opposite Party/s :           Mrs. Silpa Singh - GA- 12
       (In Miscellaneous Jurisdiction Case No. 1293 of 2018)
       For the Petitioner/s        :        Mr.Shashi Shekhar Tiwary, Advocate
       For the Opposite Party/s :
       (In Miscellaneous Jurisdiction Case No. 1479 of 2018)
       For the Petitioner/s        :        Mr.Md. Helal Ahmad, Advocate
       For the Opposite Party/s :           Mr.Aashutosh Ranjan Pandey, AAG-15
       (In Miscellaneous Jurisdiction Case No. 1620 of 2018)
       For the Petitioner/s        :        Mr.Dilip Kumar Tewari, Advocate
       For the Opposite Party/s :           Mrs Shilpa Singh G A 12
       (In Miscellaneous Jurisdiction Case No. 1634 of 2018)
       For the Petitioner/s        :        Mr.Shashi Bhushan Kumar, Advocate
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                            63/68




       For the Opposite Party/s :            Mr.Ashutosh Ranjan Pandey AAG- 15
       (In Miscellaneous Jurisdiction Case No. 1678 of 2018)
       For the Petitioner/s         :        Mr.Shashi Bhushan Kumar, Advocate
       For the Opposite Party/s :            Smt. Shilpa Singh, GA-12
       (In Miscellaneous Jurisdiction Case No. 1839 of 2018)
       For the Petitioner/s         :        Mr.Ajay Kumar Jain, Advocate
       For the Opposite Party/s :            Mr.Ashutosh Ranjan Pandey - AAG- 15
       (In Miscellaneous Jurisdiction Case No. 2141 of 2018)
       For the Petitioner/s         :        Mr.Sanjay Kumar, Advocate
       For the Opposite Party/s :            Mr.Aashutosh Ranjan Pandey - AAG- 15
       (In Miscellaneous Jurisdiction Case No. 2350 of 2018)
       For the Petitioner/s         :        Mr.Gyan Prakash, Advocate
       For the Opposite Party/s :            Smt. Shilpa Singh - GA- 12
       (In Miscellaneous Jurisdiction Case No. 2686 of 2018)
       For the Petitioner/s         :        Mr.Gyan Prakash, Advocate
       For the Opposite Party/s :            Mr.Ashutosh Ranjan Pandey, AAG-15
       (In Miscellaneous Jurisdiction Case No. 3146 of 2018)
       For the Petitioner/s         :        Mr.Pankaj Kumar Sinha, Advocate
       For the Opposite Party/s :            Mr.Ashutosh Ranjan Pandey - AAG- 15
       (In Miscellaneous Jurisdiction Case No. 3873 of 2018)
       For the Petitioner/s         :        Mr.Anil Kumar, Advocate
       For the Opposite Party/s :            Smt. Shilpa Singh GA- 12
       (In Miscellaneous Jurisdiction Case No. 4008 of 2018)
       For the Petitioner/s         :        Mr.Shashi Shekhar Tiwary, Advocate
       For the Opposite Party/s :            Smt. Shilpa Singh - GA- 12
       (In Miscellaneous Jurisdiction Case No. 4178 of 2018)
       For the Petitioner/s         :        Mr.Nityanand Mishra, Advocate
       For the Opposite Party/s :            Mr.Ashutosh Ranjan Pandey, AAG-15
       (In Miscellaneous Jurisdiction Case No. 4189 of 2018)
       For the Petitioner/s         :        Mr.Nityanand Mishra, Advocate
       For the Opposite Party/s :            Mr.Ashutosh Ranjan Pandey , AAG-15
       (In Miscellaneous Jurisdiction Case No. 4200 of 2018)
       For the Petitioner/s         :        Mr.Nityanand Mishra, Advocate
       For the Opposite Party/s :            Mr.Ashutosh Ranjan Pandey - AAG- 15
       (In Miscellaneous Jurisdiction Case No. 4506 of 2018)
       For the Petitioner/s         :        Mr.Sanjay Kumar, Advocate
       For the Opposite Party/s :            Mr.Ashutosh Ranjan Pandey , AAG-15
       (In Miscellaneous Jurisdiction Case No. 4762 of 2018)
       For the Petitioner/s         :        Mr.Jagjit Roshan, Advocate
       For the Opposite Party/s :            Mrs. Shilpa Singh, GA- 12
       (In Miscellaneous Jurisdiction Case No. 5058 of 2018)
       For the Petitioner/s         :        Mr.Raghunandan Kumar Singh, Advocate
       For the Opposite Party/s :           Smt. Shilpa Singh , GA. 12
       (In Miscellaneous Jurisdiction Case No. 5091 of 2018)
       For the Petitioner/s         :        Mr.Praveen Kumar, Advocate
       For the Opposite Party/s :            Smt. Shilpa Singh, GA-12
       (In Civil Writ Jurisdiction Case No. 8216 of 2018)
       For the Petitioner/s         :        Mr.Shashi Shekhar Tiwary, Advocate
       For the Respondent/s         :        Mr.Prabhakar Jha- GP-27
       (In Miscellaneous Jurisdiction Case No. 48 of 2019)
       For the Petitioner/s         :        Mr.Shashi Shekhar Tiwary, Advocate
       For the Opposite Party/s :            Mr.Prashant Kumar Singh, Advocate
       (In Letters Patent Appeal No. 803 of 2019)
       For the Appellant/s          :        Mr.Bishwa Bibhuti Kumar Singh, Advocate
       For the Respondent/s         :        Mr.Sunil Kumar Singh, Advocate
 Patna High Court MJC No.54 of 2013 dt.22-08-2019
                                           64/68




       ======================================================
       CORAM: HONOURABLE THE CHIEF JUSTICE
               and
               HONOURABLE MR. JUSTICE RAJEEV RANJAN PRASAD
                      ORAL JUDGMENT
       (Per: HONOURABLE MR. JUSTICE RAJEEV RANJAN PRASAD)

         Date : 22-08-2019

                          Category-I cases are those in which the petitioners had

          admittedly moved this Court on or before the cut-off date i.e.

          26.02.2016

. Their cases being covered by the judgment of the Hon'ble Supreme Court in Special Leave to Appeal (c) No. 32079 of 2015 decided on 26.02.2016, they have made out a case for consideration.

As regards one writ application being C.W.J.C. No. 8216 of 2018 listed today under Category-II cases, learned counsel for the petitioners has placed before us a copy of the status of C.W.J.C. No. 6813 of 2016 obtained from the High Court Website showing that Panna Lal Yadav and others had moved this Court on 23 rd February, 2016 in C.W.J.C. No. 6813 of 2016, therefore, their cases should be brought to the category-I cases.

Learned Advocate General representing the State agrees to this after looking at the status of earlier writ petition. Their claim shall be considered treating them in Category-I and decision in respect of them shall be notified within 90 days from today.

Heard learned counsel for the petitioners, learned Advocate General for the State with other learned Government Advocates. This order will dispose of the Contempt Applications, one writ petition being C.W.J.C. No. 8216 of 2018 and M.J.C No. 1678 of 2018 and M.J.C. No. 1634 of 2018 which are either falling under Category-I cases or have been brought herein. This order will render L.P.A. No. 803 of 2019 infructuous. Patna High Court MJC No.54 of 2013 dt.22-08-2019 65/68 We have heard the learned counsel for the parties at length. In ultimate analysis what has transpired is that the State has considered the cases of all the petitioners of contempt applications and is going to absorb all those persons who have been found fit for appointment from amongst the petitioners of these contempt cases.

It has been agreed by learned Advocate General that the judgment of the Hon'ble Supreme Court in Special Leave to Appeal (c) No. 32079 of 2015 lastly came on 26.02.2016. Therefore, within five years from the said date the State would be obliged to appoint those who have been found fit for appointment. We have been informed that recommendations in respect of some of the petitioners have already been made and as regards others who have been found fit for absorption the recommendation is likely to be made as early as vacancies are available but it will be before completion of 5 years. It has been agreed that in the matter of all these appointments, the date of birth category-wise of the candidate shall be the criteria and the elder in age will get precedence over the younger. It has been informed that a waiting-list of the candidates have already been prepared on the basis of the date of birth, category-wise, i.e. separate list for General/BC/EBC/SC/ST and the appointment will be made strictly as per the said list. In course of argument, it has also been transpired that the matter is being monitored at the level of the Chief Secretary and all the District Magistrates in different districts and departments of the State have been directed to furnish the vacancy position in their respective districts and department(s) so that maximum absorption could be made within the prescribed period from amongst the candidates who are there in the waiting-list.

Patna High Court MJC No.54 of 2013 dt.22-08-2019 66/68 We have requested the learned Advocate General to ensure that the vacancy position is furnished by the District Magistrates and the departments every month and steps be taken to fill up those vacancies immediately thereafter and preferably within a month from the date of the vacancy being available with the Government. We have been assured that the District Magistrates and the concerned departments will be asked to prepare a list of vacancies taking note of the incumbents who are likely to retire within next 2-3 months and that the vacancy position will be made available to the Government to ensure that the absorptions of these candidates are not delayed. We reiterate that in any case the candidates who have been found fit for appointment must get absorbed within the timeline of five years with effect from 26.02.2016.

Learned counsel for some of the petitioners have raised a grievance that the Government has rejected some of the petitioners on irrelevant considerations. It is not in dispute that the case of the petitioners in all those contempt applications have been considered by the Government. Some of the petitioners have been found fit for recommendation and they have been accordingly recommended, whereas, some of them are likely to be recommended for appointment immediately after the vacancy is available, still there are some petitioners who have not been found fit for appointment for various reasons which have been indicated in the chart produced before us as Annexure-1 to the second supplementary affidavit filed on behalf of the State. There are reasons recorded against the particular case number as to why some of the petitioners of the said case could not be recommended.

Learned Advocate General has informed us that the reason Patna High Court MJC No.54 of 2013 dt.22-08-2019 67/68 shown for rejection of the candidature of some of the petitioners are the same and one which have been notified on the website of the district concerned. It is his submission, thus, that those who have not been found fit for appointment have been provided with the reasons for the same and if they are aggrieved by those reasons, it is always open for them to either challenge the same or to approach the competent authority to examine their respective case(s). In fact, the learned Advocate General has submitted before us that in order to facilitate an early disposal of all such objections, he would propose to constitute a Committee which would examine the objections giving an opportunity to the persons concerned and shall take a decision thereon within a period of 90 days from the date of the filing of the objection. However, such objections as one time measure must be filed within 45 days from today. This will apply to the petitioners who are falling within the cases in Category-I and their names have not been found fit for recommendation.

We, therefore, grant them liberty to file their objection within 45 days from today which will be considered by the Committee and an appropriate decision will be taken thereon within 90 days thereafter.

The learned Advocate General has informed us that in fact the second committee which has rejected the candidature of these persons would be available to reconsider the matter taking note of the objections and shall pass an appropriate order as indicated hereinabove. In M.J.C. No. 1678 of 2018 and 1634 of 2018 learned counsel for the petitioners have shown that the petitioners had filed intervention application in the Special Leave Petition before the Hon'ble Supreme Court before the cut off date. Hence, this Court finds that learned counsel representing the petitioners in Patna High Court MJC No.54 of 2013 dt.22-08-2019 68/68 M.J.C. Nos. 1678 of 2018 and 1634 of 2018 have made out a case for consideration under Category-I cases as such these two cases also stand transferred from Category-III to Category-I cases. The claim of the petitioners in both the contempt matters shall be examined by the Committee and a decision thereon be notified within 90 days from today. C.W.J.C. No. 6540 of 2016 which has been brought in Category I shall also be considered in similar manner, however, a separate order is being passed in C.W.J.C. No. 6540 of 2016 and 6 other contempt matters in terms of this order.

All the applications stand disposed of accordingly.





                                          (Amreshwar Pratap Sahi, CJ)


                                             (Rajeev Ranjan Prasad, J)
P.K.P.

AFR/NAFR                     AFR.
CAV DATE
Uploading Date        28.08.2019
Transmission Date