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[Cites 0, Cited by 0] [Section 85(4)] [Section 85] [Entire Act]

State of Tamilnadu - Subsection

Section 85(4)(a) in Tamil Nadu Panchayats Act, 1994

(a)have the right to attend the meetings of the Panchayat Union Council or of any committee thereof and take part in the discussions thereat, but without the right to move any resolution or to vote;