Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act] State of Maharashtra - Subsection Section 5(2)(iv) in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicines Rules, 1965 (iv)In the case of inquiry under section 23, be accompanied by copies of the relevant documents and evidence.