Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 145] [Entire Act] State of Maharashtra - Subsection Section 145(1A) in The Maharashtra Village Panchayats Act, 1959 (1A)[ ***.] [Deleted by Maharashtra Act No. 54 of 2018, dated 13.8.2018.]
