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[Cites 0, Cited by 0] [Section 170] [Entire Act]

State of West Bengal - Subsection

Section 170(g) in Police Regulations, Calcutta, 1968

(g)All receipt vouchers shall be numbered in a monthly series and kept in monthly bundles in order of date. The monthly serial number of the relevant receipt vouchers shall be entered against each payment in the cash account.