Delhi High Court - Orders
Zoological Survey Of India vs Arjun Kumar Khanna on 16 February, 2026
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1244/2005
ZOOLOGICAL SURVEY OF INDIA .....Petitioner
Through: Mr. Anil Kumar Saxena, Adv.
versus
ARJUN KUMAR KHANNA .....Respondent
Through: Mr.Apurb Lal, Adv.
Mr. Aniruddh Joshi, Adv.
CORAM:
HON'BLE MS. JUSTICE SHAIL JAIN
ORDER
% 16.02.2026
1. Mr. Aniruddh Joshi, learned counsel, who was earlier appearing on behalf of the Respondent, is present today. Mr. Apurb Lal, learned counsel, also appears and submits that he is appearing on behalf of the Respondent.
2. However, no fresh vakalatnama is on record in this regard.
3. Accordingly, list the matter on 25th March, 2026, for the personal appearance of the Respondent and for clarification regarding the counsel representing the Respondent.
SHAIL JAIN, J FEBRUARY 16, 2026 Pallavi/RM This is a digitally signed order.
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