Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] State of West Bengal - Subsection Section 88(5A) in The Asansol Municipal Corporation Act, 1990. (5A)[] [Sub-section (5A) inserted by W.B. Act 17 of 1995.] any matter listed in the Twelfth Schedule to the Constitution of India and not specified herein before in this section;
