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Madras High Court

B.Revathi vs The Director Of School Education on 29 September, 2023

Author: C.V.Karthikeyan

Bench: C.V.Karthikeyan

                                                                               W.P No.15795 of 2017

                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                      DATED: 29.09.2023

                                                             CORAM


                                     THE HON'BLE MR.JUSTICE C.V.KARTHIKEYAN

                                                     W.P.No.15795 of 2017
                                                             And
                                                    W.M.P.No. 17085 of 2017

                     B.Revathi                                                ... Petitioner

                                                                -Vs-

                     1.           The Director of School Education
                                  DPI Campus
                                  College Road, Chennai - 60 006.

                     2.           The Joint Director (Personnel)
                                  DPI Campus,
                                  College Road, Chennai - 600 006.

                     3.           The Chief Educational Officer
                                  Negiram,
                                  Krishnagiri District.

                     4.           The District Educational Officer,
                                  Krishnagiri District.

                     5.           The Chairman,
                                  Teachers Recruitment Board,


                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                                        W.P No.15795 of 2017

                                  DPI Campus,
                                  College Road, Chennai - 600 006.                     ... Respondents


                     PRAYER: Writ Petition under Article 226 of the Constitution of India
                     praying for a Writ of Certiorari calling for the records of the second
                     respondent in Na.Ka.No.015429/C3/E1/2017, dated 20.05.2017 and quash
                     teh same as being against the principles of natural justie and arbitrary.
                                                                 ***
                                  For Petitioner            :      Ms. S.Suneetha

                                  For RR 1 to 4             :      Mr. R. Neethi Perumal
                                                                   Government Advocate

                                  For 5th Respondent        :      No appearance


                                                                ORDER

The learned counsel for the petitioner had sent a letter to the Registrar Judicial, dated 21.08.2023 seeking permission to withdraw the Writ Petition and has also made the following endorsement:-

“Writ Petition may be permitted to withdrawal.” Page 2 of 4 https://www.mhc.tn.gov.in/judis W.P No.15795 of 2017

2. In view of the above said endorsement, this Writ Petition stands dismissed as withdrawn. Consequently, connected Civil Miscellaneous Petition is closed. No costs.

                     vsg                                                                   29.09.2023

                     Index:Yes/No

Neutral Citation:Yes/No Issue order copy on 03.10.2023 To

1. The Director of School Education DPI Campus College Road, Chennai - 60 006.

2. The Joint Director (Personnel) DPI Campus, College Road, Chennai - 600 006.

3. The Chief Educational Officer Negiram, Krishnagiri District.

4. The District Educational Officer, Krishnagiri District.

5. The Chairman, Teachers Recruitment Board, DPI Campus, College Road, Chennai - 600 006.

C.V.KARTHIKEYAN,J.

Page 3 of 4

https://www.mhc.tn.gov.in/judis W.P No.15795 of 2017 vsg W.P.No.15795 of 2017 And W.M.P.No. 17085 of 2017 29.09.2023 Page 4 of 4 https://www.mhc.tn.gov.in/judis