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State of Odisha - Section

Section 39 in The Orissa Port Trust Act, 1962

39. Performance of services by persons to whom the services have been relinquished by the Board.

- In respect of any person to whom any or all of the services has or have been relinquished under Section 38 the provisions of Sections 36 and 37 shall, mutatis mutandis, apply.Chapter-VI Revenue, Expenditure, Accounts and Audit