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[Cites 0, Cited by 0] [Section 124(1)] [Section 124] [Entire Act]

Union of India - Subsection

Section 124(1)(b) in The Drugs and Cosmetics Rules, 1945

(b)In case the standards for identity, purity and strength for drugs are not specified in the edition of the Indian Pharmacopoeia for the time being in force but are specified in the edition of the Indian Pharmacopoeia immediately preceding, the standards for identity, purity and strength shall be those occurring in such immediately preceding edition of the Indian Pharmacopoeia.