Section 110(2)(xxxviii) in The U.P. Panchayat Raj Act, 1947
(xxxviii)channel of correspondence between a [Gram Panchayat] [Substituted by U.P. Act No. 9 of 1994.] [***] [Omitted 'and Nyaya Panchayat' by U.P. Act No. 6 of 2017.] and other authorities;