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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(2) in The M.P. Gram Panchayat (Sanitation, Conservancy and Prevention and Abatement of Nuisance) Rules, 1999

(2)The Gram Panchayat may provide suitable places for washing clothes by washermen for running their livelihood and for the use of such place may require the payment, from them, of fee which may be determined, from time to time, by the Gram Panchayat.