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Calcutta High Court

Bla Project Private Limited vs West Bengal Industrial Development ... on 21 December, 2021

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-22

                                    ORDER SHEET

                                    AP/311/2020

                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                      BLA PROJECT PRIVATE LIMITED
                                VERSUS
        WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED


    BEFORE:
    The Hon'ble JUSTICE RAVI KRISHAN KAPUR
    Date: 21st December, 2021.

    (Via Video Conference)

                                                                      Appearance:
                                                           Mr. Debdeep Sinha, Adv.
                                                                ...for the petitioner



         The Court: The petitioner is represented and submits that upon

instructions he wishes to withdraw this application.

         In view of the aforesaid, AP No. 311 of 2020 is dismissed as withdrawn.

         The respondent is represented and does not object to the submissions

made on behalf of the petitioner.

(RAVI KRISHAN KAPUR, J.) S.Bag