Section 2 in The Rajasthan Higher Judicial Service Rules, 1969
2. Supersession of existing rules.
- All existing rules relating to the matters covered by these rules are hereby superseded.Explanation.- For the purpose of application of the Rajasthan General Clauses Act, 1955 (Rajasthan Act 8 of 1955) to these rules, the supersession of the existing rules shall be construed as repeal of those rules.
