Central Information Commission
Sunil Dutt vs Gnctd on 9 March, 2017
http://rtiadmin.nic.in/cic_decisions/CIC_SA_A_2015_000736_M_195902.pdf CENTRAL INFORMATION COMMISSION (Room No.315, B-Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi 110 066) Prof. M. Sridhar Acharyulu (Madabhushi Sridhar) Information Commissioner CIC/SA/A/2015/000736 Sunil Datt v. SDM, Alipore Important Dates and time taken:
RTI: 11.11.2014 FAO: 15.1.2015 SA: 19.05.2015 Hearing: 23.07.2015 Result: Disposed of. Decision: 23-07-2015 The Hon'ble Central Information Commissioner, Prof. M.Sridhar Acharyulu issued this order in HINDI, which is available in the file AND STAND DESPATCHED TO THE PARTIES . [HINDI ORDERS ARE NOT GETTING UPLOADED] (M. Sridhar Acharyulu) Information Commissioner Authenticated true copy (Babu Lal) Deputy Registrar Addresses of the parties:
1. The CPIO under RTI, File Format: PDF/Adobe Acrobat Jul 3, 2015 ... CIC/SA/A/2015/000909. D Suresh Kumar v. PIO, M/o Environment, Forests & Climate Change. Important Dates and time taken: RTI: 20.12.2014.
www.rti.india.gov.in/cic.../CIC_SA_A_2015_000909_M_162715.pdf Page 1 Govt. of India, M/o Environment, Forests & Climate Change (IA-I Section), Indira Paryavarn Bhawan, Jor Bagh Road, Aliganj, New Delhi-110003.
2. Shri D Suresh Kumar, Flat No. 305, Devi Jayana Apartments, Opp. RRB, New Mettuguda, Secunderabad-500017.
File Format: PDF/Adobe Acrobat Jul 3, 2015 ... CIC/SA/A/2015/000909. D Suresh Kumar v. PIO, M/o Environment, Forests & Climate Change. Important Dates and time taken: RTI: 20.12.2014.
www.rti.india.gov.in/cic.../CIC_SA_A_2015_000909_M_162715.pdf Page 2