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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(1)(g) in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013

(g)Place before the Legislature an annual report on the 'State of Girl Child' in the month of April.