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[Cites 0, Cited by 0] [Section 415(35)] [Section 415] [Entire Act]

Nagpur Province - Subsection

Section 415(35)(q) in The City of Nagpur Corporation Act, 1948

(q)the giving of notice of the outbreak of any contagious disease among animals, and prescribing precautions to be taken for preventing the spread of any such disease;