Section 13(2)(a) in The Orissa Nurses and Midwives Registration Act, 1938

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State of Odisha - Subsection

Section 13(2)(a) in The Orissa Nurses and Midwives Registration Act, 1938

(a)the particulars specified in Clauses (a) to (c) of Sub-section (1) in the manner therein laid down in regard to persons whose names have been entered in any register during the year to which such supplementary lists appertain, and

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State of Odisha - Subsection

Section 13(2)(a) in The Orissa Nurses and Midwives Registration Act, 1938