Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act] State of Odisha - Subsection Section 41(2)(a) in The Orissa Weights and Measures (Enforcement) Act, 1958 (a)"company" means any body corporate and includes a firm or other association of individuals;