Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Uttar Pradesh - Subsection

Section 80(k) in U.P. Revenue Code Rules, 2016

(k)Certificates of Recovery of Gram Panchayat dues in B.P.S. Form-9 (old B.P.S. Form 3-A).