Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 76 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965 76. Location of staircase [Sections 8(2) and 25(2)(f)]. - No part of the second or of any higher storey of any building shall be more than 100, from some staircase or ramp leading to the ground floor.
