Bombay High Court
Sumeet Facilities Limited vs M/S Ag Enviro Infraprojects Private ... on 23 March, 2026
Author: N.J.Jamadar
Bench: N.J.Jamadar
910 wp 3478 of 2026.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.3478 OF 2026
Sumeet Facilities Ltd. ... Petitioner
versus
M/s. AG Enviro Infra Projects Pvt. Ltd. and Ors. ... Respondents
Mr. Jamshed Master with Mr. Chinmay Patil, Mr. Seoul Shah, Mr. Shahnawaz
Siddique i/by Mr. Chinmay Patil, for Petitioner.
Mr. Saket Mone, Mr. Raghav Taneja, Mr. Archit Rao i/by Vidhii Partners, for
Respondent No.1.
Mr. Mandar Limaye, for TMC.
CORAM: N.J.JAMADAR, J.
DATE : 18 MARCH 2026
P.C.
1. Heard the learned Counsel for the parties.
2. Learned Counsel for the parties submit that WP(ST) No.7217 of 2026 is required to be heard along with this Petition.
3. Stand over to 23 March 2026 along with WP(ST) No.7217 of 2026.
( N.J.JAMADAR, J. ) SSP 1/1 Signed by: S.S.Phadke Designation: PS To Honourable Judge Date: 23/03/2026 10:54:36