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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Uttar Pradesh - Subsection

Section 32(1) in U.P. Technical University Act, 2000

(1)The annual accounts and balance-sheet of the University shall be prepared under the direction of the Executive Council and shall, once at least every' year, and at intervals of not more than fifteen months, be audited by the Director, Local Fund Accounts, Uttar Pradesh or by such person or persons as the State Government may authorise in this behalf.