Delhi High Court - Orders
Bharat Heavy Electricals Limited vs Driplex Water Engineering Pvt Limited on 28 January, 2026
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~36 to 39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 364/2020, I.A. 2200/2020, I.A. 2201/2020, I.A.
1389/2024
BHARAT HEAVY ELECTRICALS LIMITED .....Petitioner
Through: Appearance not given
versus
DRIPLEX WATER ENGINEERING PVT LIMITED .....Respondent
Through: Mr. Anil Dutt, Advocate and Mr.
Anupam Chaudhary, Advocate
+ O.M.P. (COMM) 368/2020, I.A. 2256/2020, I.A. 2257/2020, I.A.
1388/2024
M/S BHARAT HEAVY ELECTICALS LIMITED .....Petitioner
Through: Appearance not given
versus
M/S DRIPLEX WATER ENGINEERING PVT LIMITED
.....Respondent
Through: Mr. Anil Dutt, Advocate and Mr.
Anupam Chaudhary, Advocate
+ OMP (ENF.) (COMM.) 100/2021, EX.APPL.(OS) 672/2021,
EX.APPL.(OS) 683/2025
M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
.....Decree Holder
Through: Mr. Anil Dutt, Advocate and Mr.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/01/2026 at 20:38:02
Anupam Chaudhary, Advocate
versus
M/S BHARAT HEAVY ELECTRICALS LIMITED
.....Judgement Debtor
Through: Appearance not given
+ OMP (ENF.) (COMM.) 101/2021, EX.APPL.(OS) 674/2021,
EX.APPL.(OS) 682/2025
M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
.....Decree Holder
Through: Mr. Anil Dutt, Advocate and Mr.
Anupam Chaudhary, Advocate
versus
M/S BHARAT HEAVY ELECTRICALS LIMITED
.....Judgement Debtor
Through: Appearance not given
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 28.01.2026 At joint request, list on 13.07.2026.
SUBRAMONIUM PRASAD, J JANUARY 28, 2026 Prateek This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/01/2026 at 20:38:02