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[Cites 0, Cited by 0] [Section 146(1)] [Section 146] [Entire Act]

State of Madhya Pradesh - Subsection

Section 146(1)(d) in The M.P. Public Health Act, 1949

(d)if none of the means aforesaid be available, by affixing the same in some conspicuous part of such place of abode or business.