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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of Kerala - Subsection

Section 62(1)(a) in Kerala Real Estate (Regulation and Development) Act, 2015

(a)that, on account of the circumstances beyond the control of the Authority, it is unable to discharge the functions or perform the duties imposed on it by or under the provisions of this Act; or