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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(4)(b) in West Bengal Green University Act, 2017

(b)a vacancy occurs in the office of the Pro-Vice-Chancellor by reason of death, resignation, expiry of term of his office, removal or otherwise, then, during the period of such temporary inability or pending the appointment of a Pro-Vice-Chancellor, as the case may be, the Chancellor in consultation with the Minister and the Vice-Chancellor, may appoint a senior teacher of the University or an officer of the University to exercise the powers and perform the duties of the Pro-Vice-Chancellor.