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[Cites 0, Cited by 0] [Section 56(4)] [Section 56] [Entire Act]

State of Madhya Pradesh - Subsection

Section 56(4)(iii) in The M.P. Vat Act, 2002

(iii)to furnish such information as he may require as to any matter which may be useful for, or relevant to any proceedings under this Act.