Bombay High Court
Antrix Hygeine Limited vs Ecolab Exports Gmbh And Ors on 17 September, 2018
YBG 1
1-aost-15665-17
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
APPEAL FROM ORDER ST.NO.15665 OF 2017
WITH
CIVIL APPLICATION ST. NO.35159 OF 2017
Antrix Hygiene Limited .. Appellants
Versus
Ecolob Exports GmbH & Ors. .. Respondents
Mr. Shailesh Shukla and Mr. Yohan Kimatwalla I/b. J. Sagar
Associates for appellants
Ms. Akanksha Agrawal I/b. Ms. Sonali Kochar for
respondents/original appellants
CORAM : DR.SHALINI PHANSALKARJOSHI, J.
Digitally signed by Yogeshwar Yogeshwar Bhalchandra Bhalchandra Gokhale Gokhale Date: 2018.09.18 20:20:27 -0400 DATE : 17th September 2018.
P.C. On the request of learned Counsel for respondents, S.O. 8th October 2018, at 3.00 p.m. The order of ad-interim relief is extended till next date.
(Dr. Shalini Phansalkar-Joshi, J.)