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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(13) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(13)Every fair price shop holder shall keep such records relating to the authorized documents in such manner as may be prescribed by the Government or Director or the Controller from time to time.