Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34L(3)] [Section 34L] [Entire Act]

State of Gujarat - Subsection

Section 34L(3)(a) in The Gujarat Agricultural Produce Markets Act, 1963

(a)all contributions received by the Board from the market committees under sub-section (1) of Section 43-M;