Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] State of Odisha - Subsection Section 98(d) in The Orissa Cinemas (Regulation) Rules, 1964 (d)to exhibit approved films to the full extent indicated herein-before in the event of sufficient number of length of approved films not being available for the time being.
