Rajasthan High Court - Jaipur
Ganesh Overseas A Proprietorship Firm vs Union Of India And Ors on 11 July, 2018
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 12042/2018
Ganesh Overseas A Proprietorship Firm
----Petitioner
Versus
Union Of India And Ors
----Respondent
For Petitioner(s) : Mr. Mahendra Shandilya For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 11/07/2018 Counsel has put in appearance on behalf of the respondents. He will take appropriate instruction and file reply on behalf of the respondents within three weeks.
Interim order to continue.
(SANJEEV PRAKASH SHARMA),J Anu/32 Powered by TCPDF (www.tcpdf.org)