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[Cites 0, Cited by 0] [Section 35A(1)] [Section 35A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35A(1)(a) in The U.P. Co-operative Societies Act, 1965

(a)more than seventy per cent of the total dues of any primary society, which is a credit society against its members during any co-operative year, remain unpaid at the end of such year; or