Section 287(6) in The High Court of Chhattisgarh Rules, 2007
(6)A fee of Rs. 100/- for recognition and an annual fee of Rs. 50/- for the renewal of recognition shall be payable in respect of each clerk. The fee payable for renewal will be Rs. 100/- if the application for renewal is made after the date mentioned in the preceding sub-rule. The fee shall be paid in the shape of court-fee stamps affixed to the applications.