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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(vi) in Rules for the Cash Grant-in-aid to Temples and Other Religious and Charitable Institutions

(vi)Hereditory grant-in-aid means a cash grant-in-aid sanctioned in the name of the deity and which goes from father to offspring.