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State of Rajasthan - Section

Section 22 in Rajasthan Stamp Rules, 2004

22. Duties of ex-officio vendors.

(1)The ex-officio vendors shall supply stamps to the public and to licensed vendors and shall allow discount to the latter at the rates and under the conditions hereinafter prescribed.
(2)The ex-officio vendors shall sell directly to the public only stamps of denominations higher than those prescribed in rule 23.