Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Gujarat - Subsection Section 26(3) in Gujarat District Mineral Foundation Rules, 2016 (3)The agenda, minutes and action taken reports with respect to meetings of the State Level Coordination Committee -shall also be posted on a website of the State Government.
