Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Tripura - Subsection Section 22(1) in Tripura Professions, Trades, Callings and Employments Taxation Act, 1976 (1)fails, without reasonable cause, to submit in due time any return as required by or under the provisions of this Act or submits a false return ; or
