Punjab-Haryana High Court
Prof. Indu Banga & Others vs Panjab University & Another on 31 October, 2008
Author: Rajan Gupta
Bench: Ashutosh Mohunta, Rajan Gupta
IN THE HIGH COURT FOR THE STATES OF PUNJAB &
HARYANA AT CHANDIGARH.
CWP No.12968 of 2007
Date of decision: 31.10.2008
Prof. Indu Banga & others ...Petitioners
Versus
Panjab University & another ...Respondents
CORAM: HON'BLE MR. JUSTICE ASHUTOSH MOHUNTA
HON'BLE MR. JUSTICE RAJAN GUPTA
Present: Mr. Rajiv Atma, Senior Advocate, with
Mr. BNS Sharma, Advocate, for the petitioners.
Mr. Anupam Gupta, Advocate, for Panjab University.
Mr. Rajiv Sharma, Central Government Standing Counsel
for the respondent No.2.
Rajan Gupta, J.
For the detailed reasons mentioned in our judgment of even date in CWP No.8025 of 2007 titled "Dr. A.C. Julka & others Vs. Panjab University and others, this writ petition stands dismissed.
(RAJAN GUPTA) JUDGE (ASHUTOSH MOHUNTA) JUDGE October 31, 2008 'rajpal'