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Punjab-Haryana High Court

Prof. Indu Banga & Others vs Panjab University & Another on 31 October, 2008

Author: Rajan Gupta

Bench: Ashutosh Mohunta, Rajan Gupta

      IN THE HIGH COURT FOR THE STATES OF PUNJAB &
                HARYANA AT CHANDIGARH.

                                      CWP No.12968 of 2007
                                      Date of decision: 31.10.2008

Prof. Indu Banga & others                            ...Petitioners

                         Versus

Panjab University & another                         ...Respondents


CORAM:      HON'BLE MR. JUSTICE ASHUTOSH MOHUNTA
            HON'BLE MR. JUSTICE RAJAN GUPTA

Present:    Mr. Rajiv Atma, Senior Advocate, with
            Mr. BNS Sharma, Advocate, for the petitioners.
            Mr. Anupam Gupta, Advocate, for Panjab University.
            Mr. Rajiv Sharma, Central Government Standing Counsel
            for the respondent No.2.


Rajan Gupta, J.

For the detailed reasons mentioned in our judgment of even date in CWP No.8025 of 2007 titled "Dr. A.C. Julka & others Vs. Panjab University and others, this writ petition stands dismissed.

(RAJAN GUPTA) JUDGE (ASHUTOSH MOHUNTA) JUDGE October 31, 2008 'rajpal'