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Union of India - Section

Section 108 in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

108. Notices .-Notices shall be exhibited in prominent positions at every dock stating,--

(a)the position of nearest first-aid box or cupboard and the place where the person-in-charge thereof can be found;
(b)the position of the ambulance room, the stretchers or other appliances; and
(c)the position of the ambulance carriage and launch, the location of the nearest telephone and the name and telephone number of the hospital or other place from where such carriage or launch can be obtained.