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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(k) in The University of Rajputana (Second Amendment) Act, 1950

(k)"Internal student" means a student who pursues a regular course of study at a college or school affiliated to or recognised by the University or at an institution approved by the University or in a department of the University;