Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(9)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(9)(c) in The M.P. Boilers Rules, 1969

(c)Fee for endorsement of welder certificate shall be Rs. 100/- to be borne by Applicant/Sponsor.]