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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(1)(ii) in Maharashtra Legislature Members' Salaries and Allowances Act, 1956

(ii)at such rate per mile for a journey by road, sea or river in addition to the journey by railway or steamer, as may likewise be prescribed [* * *] [The words 'by the State Government' were deleted by Bombay 38 of 1959, section 4(2).]