Gujarat High Court
Jindal Hotel Limited vs Hotel Surya Palace on 5 December, 2014
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/CA/11620/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR DIRECTION) NO. 11620 of 2014
In APPEAL FROM ORDER NO. 396 of 2014
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JINDAL HOTEL LIMITED....Applicant(s)
Versus
HOTEL SURYA PALACE....Respondent(s)
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Appearance:
DR RAJESH H ACHARYA, ADVOCATE for the Applicant(s) No. 1
M/S THAKKAR ASSOC., ADVOCATE for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 05/12/2014
ORAL ORDER
Ms.Sangeeta Pahwa, learned advocate for the appellant of Appeal from Order No.396 of 2014 to file affidavit-in-reply, if any, before the next date of listing.
List for further consideration on 22.12.2014.
(PARESH UPADHYAY, J.) M O Bhati/29 Page 1 of 1