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Gujarat High Court

Jindal Hotel Limited vs Hotel Surya Palace on 5 December, 2014

Author: Paresh Upadhyay

Bench: Paresh Upadhyay

               C/CA/11620/2014                                  ORDER




               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

           CIVIL APPLICATION (FOR DIRECTION) NO. 11620 of 2014

                      In APPEAL FROM ORDER NO. 396 of 2014

================================================================
                         JINDAL HOTEL LIMITED....Applicant(s)
                                      Versus
                        HOTEL SURYA PALACE....Respondent(s)
================================================================
Appearance:
DR RAJESH H ACHARYA, ADVOCATE for the Applicant(s) No. 1
M/S THAKKAR ASSOC., ADVOCATE for the Respondent(s) No. 1
================================================================

               CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY

                                 Date : 05/12/2014

                                   ORAL ORDER

Ms.Sangeeta Pahwa, learned advocate for the appellant of Appeal from Order No.396 of 2014 to file affidavit-in-reply, if any, before the next date of listing.

List for further consideration on 22.12.2014.

(PARESH UPADHYAY, J.) M O Bhati/29 Page 1 of 1