Himachal Pradesh High Court
Gurdas Lal vs Rano Devi & Ors. on 23 November, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
.
Gurdas Lal Versus Rano Devi & Ors.
RSA No.175 of 2022 23.11.2022 Present: Mr. Vikas Rajput, Advocate, for the appellant.
Mr. Ajay Sharma, Sr. Advocate, with Mr. Atharv Sharma, Advocate, for respondents No.1 and 2.
RSA No.175 of 2022 As prayed for, list for admission after three weeks.
CMP No.9352 of 2022 Learned counsel for the applicant submits that he has instructions to withdraw this application, with liberty to file a fresh application, if so advised.
The application is permitted to be withdrawn, with liberty as prayed for. Interim order, which stood passed in the application is hereby vacated.
(Ajay Mohan Goel) Judge November 23, 2022 (Rishi) ::: Downloaded on - 23/11/2022 20:33:56 :::CIS