Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(10)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(10)(ii) in The Tamil Nadu Electricity Supply Code, 2004

(ii)Since the safe custody of the meter is the consumer's responsibility, replacement of meter due to damages shall be at the cost of consumer.