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State of Odisha - Section

Section 7 in The Orissa Rationalization of Personnel Rules, 2007

7. Reporting by Head of Office and Appointing Authority.

- The Head of the Office shall report the details of surplus employees who could not be redeployed in the same establishment to the concerned appointing authority for redeployment in different establishments under its jurisdiction. The remaining surplus employees not redeployed by the appointing authority shall be reported by the appointing authority to concerned administrative department in the prescribed format in Appendix-1.