Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(ii) in The Punjab Registration of Money-lender's Act, 1938

(ii)has had his suit dismissed, in whole or in part, under section 37 of the Punjab Relief of Indebtedness Act;