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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(1) in The U. P. Opium Smoking Act, 1934

(1)The provisions of the Code of Criminal Procedure, 1898, including provisions as to searches contained in Sections 102 and 103 thereof, shall in so far as not inconsistent with the provisions of this Act, apply to the execution of warrants for arrests and to search made under this Act.